High Courts18 Oct 1900
Uthanganakath Avuthala Vs Dayumma and Another
Madras High Court · (1900) 10 MLJ 349
Limitation Act, 1963 — Article 111
COURT ARCHIVE
Madras High Court judgments, 1900
149 judgments · page 3 of 8
High Courts18 Oct 1900
Annasami Pillai and Others Vs Ramakrishna Mudaliar and Another
Madras High Court · (1901) ILR (Mad) 219
Religious Endowments Act, 1863 — Section 18
High Courts17 Oct 1900
Narayana Reddi and Others Vs Venkata Chariar
Madras High Court · (1901) ILR (Mad) 202
High Courts16 Oct 1900
The Municipal Council Vs The Standard Life Assurance Company
Madras High Court · (1901) ILR (Mad) 205
High Courts14 Oct 1900
Venkatagiri Iyer Vs Sadagopachariar and Another
Madras High Court · (1904) 14 MLJ 359
High Courts12 Oct 1900
The Municipal Council Vs The Standard Life Assurance Company
Madras High Court · (1900) 10 MLJ 401
Contract Act, 1872 — Section 4
High Courts11 Oct 1900
Subbarayadu Vs Chenchuramayya
Madras High Court · (1901) ILR (Mad) 200 : (1901) ILR (Mad) 114
High Courts05 Oct 1900
Soundaramier and Another Vs Sennia Naicken and Others
Madras High Court · (1900) 10 MLJ 329
High Courts02 Oct 1900
Venkataramanamma Vs Purushottam
Madras High Court · (1901) ILR (Mad) 188 : (1900) 10 MLJ 342
Limitation Act, 1963 — Article 179
High Courts28 Sept 1900
Lakshmanan Chettiar Vs Kannammal and Another
Madras High Court · (1901) ILR (Mad) 185
High Courts27 Sept 1900
Krishna Reddi and Others Vs Subbamma
Madras High Court · (1901) ILR (Mad) 136
Criminal Procedure Code, 1898 (CrPC) — Section 209, 436
High Courts27 Sept 1900
In Re: Reference under Stamp Act, Section 57
Madras High Court · (1901) ILR (Mad) 176
Stamp Act, 1899 — Section 5
High Courts27 Sept 1900
In Re: Body Naika and Best and Co.
Madras High Court · (1900) 10 MLJ 378
Stamp Act, 1899 — Section 5
High Courts25 Sept 1900
Garu and Others Vs Pinna Patruni Chinna Somayya and Others
Madras High Court · (1906) 16 MLJ 557
High Courts24 Sept 1900
Muhammad Usan Rowthan Vs Abdulla and Others
Madras High Court · (1901) ILR (Mad) 171
High Courts24 Sept 1900
Mahomed Karim Rowthan Vs Abdulla and Others
Madras High Court · (1900) 10 MLJ 347
High Courts14 Sept 1900
Queen-Empress Vs Peelimuthu Tevan and Another
Madras High Court · (1901) ILR (Mad) 124
Penal Code, 1860 (IPC) — Section 114