High Courts13 Sept 1900
Queen-Empress Vs Munda Shetti and Others
Madras High Court · (1901) ILR (Mad) 121
Criminal Procedure Code, 1898 (CrPC) — Section 195(c)
COURT ARCHIVE
Madras High Court judgments, 1900
149 judgments · page 4 of 8
High Courts11 Sept 1900
Venkatalutchmi Ammal Vs Srirungapatnam Srinivasamurthy
Madras High Court · (1901) 11 MLJ 91
Common Law Procedure Act, 1852 — Section 18County Courts Act, 1888 — Section 75
High Courts11 Sept 1900
In Re: The Last Will and Testament of Rose Learmouth
Madras High Court · (1901) ILR (Mad) 120
Succession Act, 1865 — Section 240
High Courts10 Sept 1900
O. Nagiah Bathudu and Others Vs Muthacharry
Madras High Court · (1901) 11 MLJ 215
High Courts07 Sept 1900
Subrahmania Pattar Vs Narayanan Nayar and Others
Madras High Court · (1901) ILR (Mad) 130
Contract Act, 1872 — Section 230
High Courts06 Sept 1900
D. Mangayarkarasi Vs The District Backward Classes Welfare Officer
Madras High Court · (1988) 2 MLJ 370
Constitution of India, 1950 — Article 309
High Courts31 Aug 1900
Harischandra Devu Vs President, District Board of Ganjam
Madras High Court · (1901) ILR (Mad) 114
Madras Local Boards Act, 1884 — Section 149, 57, 64
High Courts31 Aug 1900
Kandasami Gramani Vs Jagathamba Ammal and Another
Madras High Court · (1900) 10 MLJ 353
High Courts31 Aug 1900
Sri Raja Ramachendra Suru Vs President, District Board of Ganjam
Madras High Court · (1900) 10 MLJ 381
Madras Local Boards Act, 1884 — Section 57
High Courts31 Aug 1900
Subba Rao and Another Vs Sitaramayya
Madras High Court · (1901) ILR (Mad) 118
Provincial Small Cause Courts Act, 1887 — Article 31
High Courts28 Aug 1900
Sesha Aiyar and Another Vs Krishniengar and Others
Madras High Court · (1901) ILR (Mad) 96 : (1900) 10 MLJ 383
Transfer of Property Act, 1882 — Section 81
High Courts28 Aug 1900
Kothandarama Aiyar Vs Sivagnana Desikar alias Gnana Sambanda Pandarasannadhi
Madras High Court · (1901) 11 MLJ 128
High Courts26 Aug 1900
Sesha Ayyar and Another Vs Krishna Ayyangar and Others
Madras High Court · (1901) ILR (Mad) 96
Transfer of Property Act, 1882 — Section 81, 82
High Courts16 Aug 1900
Narasayya Vs The Collector of Anantapur
Madras High Court · (1901) ILR (Mad) 95
High Courts25 Jul 1900
Queen-Empress Vs South and Others
Madras High Court · (1901) ILR (Mad) 70
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 188
High Courts24 Jul 1900
ORR and Others Vs Mrithyunjaya Gurukkal and Another
Madras High Court · (1901) ILR (Mad) 65
High Courts20 Jul 1900
Bangaru Aiyar and Another Vs Siva Subrahmania Pillai
Madras High Court · (1900) 10 MLJ 397