High Courts08 Nov 1900
Sabhapathi Gurukkal Vs Lakshmu Ammal and Others
Madras High Court · (1901) ILR (Mad) 293
COURT ARCHIVE
Madras High Court judgments, 1900
149 judgments · page 2 of 8
High Courts06 Nov 1900
Panga and Others Vs Unnikutti and Others
Madras High Court · (1901) ILR (Mad) 275
Specific Relief Act, 1877 — Section 42
High Courts05 Nov 1900
The Secretary of State for India in Council Vs Perumal Pillai and Others
Madras High Court · (1901) ILR (Mad) 279
High Courts05 Nov 1900
Secretary of State for India Vs Venkatachala Perumal Pillai and Others
Madras High Court · (1901) 11 MLJ 117
High Courts02 Nov 1900
Queen-Empress Vs Abdulla Sahib and Others
Madras High Court · (1901) ILR (Mad) 262
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts01 Nov 1900
Surij Mull Vs Hudson
Madras High Court · (1901) ILR (Mad) 259
Stamp Act, 1899 — Section 16
High Courts31 Oct 1900
Ganne Kotappa Vs Venkataramiah
Madras High Court · (1900) 10 MLJ 398
Civil Procedure Code, 1908 (CPC) — Section 4
High Courts31 Oct 1900
The Commercial Bank of India (Limited) Vs Sabju Saheb and Others
Madras High Court · (1901) ILR (Mad) 252
Civil Procedure Code, 1882 — Section 372Letters Patent Act, 1865 — Article 15
High Courts29 Oct 1900
Srinivasa Ayyar Vs Muthusami Pillai and Others
Madras High Court · (1901) ILR (Mad) 246
Limitation Act, 1963 — Article 139
High Courts26 Oct 1900
Savitri Antarjanam and Others Vs Raman Nambudri and Others
Madras High Court · (1901) ILR (Mad) 296
High Courts24 Oct 1900
Muhammad Jafar and Another Vs Muhammad Ibrahim and Another
Madras High Court · (1901) ILR (Mad) 243
Religious Endowments Act, 1863 — Section 14
High Courts23 Oct 1900
Saldanha Vs The Secretary of State for India in Council
Madras High Court · (1901) ILR (Mad) 241
Court Fees Act, 1870 — Section 19E
High Courts19 Oct 1900
Queen-Empress Vs Chenchi Reddi
Madras High Court · (1901) ILR (Mad) 238
Criminal Procedure Code, 1898 (CrPC) — Section 556