High Courts09 Mar 1900
Venkata Jogayya Vs Venkatasimhadri Jagapatirazu
Madras High Court · (1901) ILR (Mad) 25
COURT ARCHIVE
Madras High Court judgments, 1900
149 judgments · page 7 of 8
High Courts07 Mar 1900
Subrahmania Chetti Vs Sattaya Pathan and Others
Madras High Court · (1900) 10 MLJ 213
Civil Procedure Code, 1882 — Section 258Transfer of Property Act, 1882 — Section 135
High Courts06 Mar 1900
Chennappa Nayinivaru Vs Ramappa Nayinivaru
Madras High Court · (1900) 10 MLJ 131
High Courts05 Mar 1900
Kalavathal and Others Vs Thirupathi Pallavarayan and Others
Madras High Court · (1900) 10 MLJ 229
High Courts01 Mar 1900
Perla Kristiah and Another Vs Boddu Narasimham and Others
Madras High Court · (1900) 10 MLJ 141
High Courts01 Mar 1900
Masthan Sahib Vs Assan Bivi Ammal
Madras High Court · (1900) ILR (Mad) 371 : (1900) 10 MLJ 123
High Courts26 Feb 1900
Gulam Mahade Vs Ramakrishna Mudali and Another
Madras High Court · (1900) 10 MLJ 134
High Courts23 Feb 1900
Chemminian Pockan and Another Vs Udayavarma Valia Rajah
Madras High Court · (1900) 10 MLJ 201
High Courts22 Feb 1900
Arumugam Pillai Vs Valura Koundan and Others
Madras High Court · (1901) ILR (Mad) 22
High Courts22 Feb 1900
Sornavalli Ammal and Others Vs Muthiah Sastrial
Madras High Court · (1901) ILR (Mad) 593 : (1900) 10 MLJ 208
Specific Relief Act, 1877 — Section 30
High Courts19 Feb 1900
Ramasawmi Sastrulu Vs Kameswaramma
Madras High Court · (1900) ILR (Mad) 361 : (1900) 10 MLJ 126
High Courts18 Feb 1900
R.G. Orr and Another Vs The Secretary of State for India
Madras High Court · (1900) 10 MLJ 261
Madras Revenue Recovery Act, 1864 — Section 52
High Courts16 Feb 1900
Basavayya Vs Syed Abbas Saheb and Another
Madras High Court · (1901) ILR (Mad) 20
High Courts13 Feb 1900
Queen-Empress Vs Rama
Madras High Court · (1901) ILR (Mad) 13
Reformatory Schools Act, 1897 — Section 11, 8
High Courts09 Feb 1900
Sivaswami Naicker and Another Vs Ramaswami Naicker
Madras High Court · (1900) ILR (Mad) 568 : (1900) 10 MLJ 314
High Courts08 Feb 1900
Subbaraya Aiyer Vs Srinivasa Raghavaiyangar
Madras High Court · (1900) 10 MLJ 211