High Courts04 Feb 1930
Ammani Ammal Vs M. Narayanasami Naidu
Madras High Court · AIR 1930 Mad 915 : (1931) ILR (Mad) 462 : (1930) 32 LW 544 : (1930) 59 MLJ 425
Succession Act, 1925 — Section 263
COURT ARCHIVE
Madras High Court judgments, 1930
302 judgments · page 15 of 16
High Courts31 Jan 1930
(Gandreddi) Naganna and Another Vs (Revinipati) Appalaraju and Others
Madras High Court · AIR 1930 Mad 1021 : 129 Ind. Cas. 59
High Courts31 Jan 1930
In Re: Krishnayya Naidu and Another
Madras High Court · (1930) ILR (Mad) 775 : (1930) 58 MLJ 547
Evidence Act, 1872 — Section 167
High Courts30 Jan 1930
(Pulavarthi) Lakshmanaswami Vs Abdul Khudavande Sahib Garu and Others
Madras High Court · AIR 1930 Mad 703
High Courts30 Jan 1930
Pulavarthi Lakshmanaswami Vs Abdul Khudavande Sahib Garu and Others
Madras High Court · 126 Ind. Cas. 110
High Courts23 Jan 1930
M. Ranganayaki Ammal Vs The Official Assignee of Madras and Another
Madras High Court · AIR 1931 Mad 797 : (1931) 34 LW 117 : (1931) 61 MLJ 354
Provident Funds Act, 1925 — Section 3
High Courts22 Jan 1930
Burham Sahib Vs Emperor
Madras High Court · AIR 1930 Mad 671 : 126 Ind. Cas. 603 : (1930) 32 LW 17
High Courts22 Jan 1930
Ahmed Sait and Others Vs The Bank of Mysore Ltd.
Madras High Court · AIR 1930 Mad 512 : (1930) ILR (Mad) 771 : (1930) 32 LW 79 : (1930) 59 MLJ 28
Presidency Banks Act, 1876 — Section 37
High Courts22 Jan 1930
Kandunni Nair Vs Ittunni Raman Nair and Others
Madras High Court · AIR 1930 Mad 597 : (1930) ILR (Mad) 540 : (1930) 31 LW 826 : (1930) 58 MLJ 497
Court Fees Act, 1870 — Section 5
High Courts21 Jan 1930
The Public Prosecutor Vs Murugiah Pandaram and Another
Madras High Court · (1930) 31 LW 754 : (1930) 58 MLJ 622
High Courts20 Jan 1930
S.A. Subbiah Iyer Vs Commissioner of Income Tax
Madras High Court · AIR 1930 Mad 449 : (1930) ILR (Mad) 510 : (1930) 31 LW 789
High Courts20 Jan 1930
Pinnamraju Rajamraju Vs Potturi Tirupatiraju and Others
Madras High Court · AIR 1930 Mad 670 : 126 Ind. Cas. 601 : (1930) 32 LW 23
High Courts20 Jan 1930
Subbiah Iyer Vs The Commissioner of Income Tax
Madras High Court · (1930) 58 MLJ 602
Income Tax Act, 1961 — Section 4(2)
High Courts20 Jan 1930
S.S. Subbiah Iyer Vs The Commissioner of Income Tax
Madras High Court · (1930) 31 LW 769 : (1930) 58 MLJ 581
Income Tax Act, 1961 — Section 66(3)
High Courts17 Jan 1930
Ramaswami Chettiar Vs P.M.A. Vellayappa Chettiar and Others
Madras High Court · 131 Ind. Cas. 643
High Courts17 Jan 1930
Ramaswami Chettiar minor by next friend S.R.M.S.A. Annamalai Chettiar and Roya Kanniappa Mudaliar and Others Vs P.M.A. Vellayappa Chettiar and Others
Madras High Court · AIR 1931 Mad 357 : (1931) 33 LW 734 : (1931) 60 MLJ 229
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts17 Jan 1930
V. Narasimha Aiyangar, Official Liquidator of the City Hygienic Milk Supply Co. Ltd. Vs The Official Assignee of Madras and Others
Madras High Court · AIR 1931 Mad 58 : (1931) ILR (Mad) 153 : (1930) 32 LW 555 : (1931) 60 MLJ 280
Companies Act, 1956 — Section 235
High Courts09 Jan 1930
In Re: Munusami Nainar
Madras High Court · (1930) 31 LW 837 : (1930) 58 MLJ 649
Penal Code, 1860 (IPC) — Section 409
High Courts08 Jan 1930
Chigurupati Subbanna Vs The District Labour Officer
Madras High Court · AIR 1930 Mad 618 : (1930) ILR (Mad) 533 : (1930) 31 LW 587 : (1930) 59 MLJ 33
Land Acquisition Act, 1894 — Section 9