High Courts17 Mar 1930
Tallapragada Appa Rao Vs Kasangi Venkappa and Others
Madras High Court · AIR 1931 Mad 534
COURT ARCHIVE
Madras High Court judgments, 1930
302 judgments · page 13 of 16
High Courts17 Mar 1930
Nagalinga Chettiar Vs Guruswami Aiyar and Others
Madras High Court · AIR 1930 Mad 856 : (1930) 32 LW 299 : (1930) 59 MLJ 232
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts17 Mar 1930
Gunepally Thammayya and Others Vs Sri Rajah Tyadapusapati Khandendu Dhora Sri Viswanadha Mallapuraj Dakshinakavat Dugaraj Bahadur Garu
Madras High Court · AIR 1930 Mad 963 : (1931) ILR (Mad) 92 : (1930) 32 LW 561 : (1930) 59 MLJ 755
Madras Estates Land Act, 1908 — Section 77
High Courts17 Mar 1930
Madura Co. Ltd. Vs P.C. Xavier
Madras High Court · AIR 1931 Mad 115
Railways Act, 1890 — Section 4, 4(d)
High Courts14 Mar 1930
Muthu Reddi and Another Vs Emperor
Madras High Court · AIR 1930 Mad 981 : 129 Ind. Cas. 626 : (1930) 32 LW 265
High Courts14 Mar 1930
In Re: Muthu Reddi and Another
Madras High Court · (1931) ILR (Mad) 1023 : (1930) 59 MLJ 278
Extradition Act, 1962 — Section 18
High Courts14 Mar 1930
In Re: Kolapalli Narasimhamurti and Others
Madras High Court · (1930) ILR (Mad) 865 : (1930) 32 LW 203 : (1930) 59 MLJ 836
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 323
High Courts13 Mar 1930
Satti Ramanna Vs Padala Amireddi and Others
Madras High Court · AIR 1931 Mad 67 : 129 Ind. Cas. 826 : (1931) 34 LW 352 : (1931) 61 MLJ 43
High Courts13 Mar 1930
K.C. Kutty and Another Vs Vydiarakath Kunhali Haji and Another
Madras High Court · AIR 1930 Mad 832 : (1930) 32 LW 157 : (1930) 59 MLJ 194
Madras Local Boards Act, 1920 — Section 57
High Courts13 Mar 1930
Kanta Venkanna Vs Inuganti Venkata Surya Neeladri Rao
Madras High Court · AIR 1930 Mad 865 : 129 Ind. Cas. 68 : (1930) 32 LW 375 : (1930) 59 MLJ 430
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts11 Mar 1930
Anganna Reddi and Others Vs Subbaroya Chettiar and Another
Madras High Court · AIR 1930 Mad 787 : (1930) ILR (Mad) 796 : (1930) 32 LW 148 : (1930) 59 MLJ 225
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts10 Mar 1930
Unnaithanakath Puthan Veettil Kummakutty alias Kunhutti and Another Vs Munnodath alias Mangat Manakkal Karnavan and Manager, Neelakandan Nambudri
Madras High Court · AIR 1930 Mad 921 : (1930) ILR (Mad) 943 : (1930) 32 LW 357 : (1930) 59 MLJ 893
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts07 Mar 1930
Veeraragava Mudaliar and Another Vs Chairman, Municipal Council
Madras High Court · AIR 1930 Mad 861 : (1931) 33 LW 49
High Courts07 Mar 1930
(Bobbili) Poladari Gadu and Others Vs Rajah of Vizianagaram and Another
Madras High Court · AIR 1931 Mad 43 : (1931) 33 LW 201
High Courts06 Mar 1930
Vellapalli Sekhara Menon Vs Karanath Kalati Manakkal Narayanan alias Parameswaran Nambudiri and Others
Madras High Court · 128 Ind. Cas. 451
High Courts06 Mar 1930
P. Varada Pillai Vs P.V. Thillai Govindaraja Pillai
Madras High Court · AIR 1931 Mad 8 : 129 Ind. Cas. 254 : (1930) 32 LW 694 : (1930) 59 MLJ 953
High Courts06 Mar 1930
Vellapalli Sekhara Menon Vs Karanath Kalathi Manakkal Narayanan alias Parameswaran Nambudri and Others
Madras High Court · AIR 1930 Mad 881 : (1930) ILR (Mad) 790 : (1930) 32 LW 261 : (1930) 59 MLJ 714
High Courts05 Mar 1930
K.R. Ramaswami Aiyar and Others Vs The Secretary of State for India and Others
Madras High Court · AIR 1931 Mad 213 : 129 Ind. Cas. 630 : (1930) 32 LW 978 : (1930) 59 MLJ 844
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts05 Mar 1930
(K. Syed) Muhammad Levvai
Madras High Court · AIR 1931 Mad 247
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts04 Mar 1930
Papathi Ammal Vs Karuppiah Pillai and Others
Madras High Court · AIR 1931 Mad 418