High Courts28 Mar 1930
Palani Goundan Vs Krishnappa Goundan and Others
Madras High Court · AIR 1930 Mad 929 : 129 Ind. Cas. 37 : (1930) 32 LW 283 : (1930) 59 MLJ 319
COURT ARCHIVE
Madras High Court judgments, 1930
302 judgments · page 12 of 16
High Courts28 Mar 1930
T.R. Appasami Ayyangar Vs Narayanaswami Iyer and Others
Madras High Court · AIR 1930 Mad 945 : 129 Ind. Cas. 51
High Courts28 Mar 1930
Seth Bansiram Jashamal through his authorised Agent and Managing Partner, Lilaram Vs Gunnia Naga Aiyar and Others
Madras High Court · AIR 1930 Mad 985 : 129 Ind. Cas. 45 : (1930) 32 LW 901 : (1930) 59 MLJ 928
Transfer of Property Act, 1882 — Section 67(d)
High Courts28 Mar 1930
Bethasami Naicken and Another Vs Nagammal and Others
Madras High Court · AIR 1931 Mad 69 : 129 Ind. Cas. 625 : (1931) 33 LW 68 : (1930) 59 MLJ 899
Court Fees Act, 1870 — Section 7(iv)(b)
High Courts28 Mar 1930
T.R. Appaswami Aiyangar Vs Narayanaswami Aiyar and Others
Madras High Court · (1931) ILR (Mad) 112 : (1930) 32 LW 963 : (1931) 60 MLJ 117
Contract Act, 1872 — Section 65
High Courts27 Mar 1930
Union Board, Ayyampet Vs Ramachandra Aiyar
Madras High Court · AIR 1930 Mad 971 : 129 Ind. Cas. 81 : (1931) 33 LW 107
High Courts27 Mar 1930
Ekambara Mudali Vs Alamelammal and Another
Madras High Court · AIR 1930 Mad 1001 : (1930) ILR (Mad) 870 : 129 Ind. Cas. 628 : (1930) 32 LW 152 : (1930) 59 MLJ 708
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 352
High Courts27 Mar 1930
Vatrapu Subbarao alias Pamireddi Subbareddi and Others Vs Pamireddi Mahalakshmamma
Madras High Court · AIR 1930 Mad 883 : (1931) ILR (Mad) 27 : (1930) 32 LW 233 : (1930) 59 MLJ 558
Registration Act, 1908 — Section 17(b)
High Courts26 Mar 1930
Kappinaiah and Another Vs Emperor
Madras High Court · AIR 1931 Mad 233(1)
Evidence Act, 1872 — Section 32(1)
High Courts26 Mar 1930
T.S. Venkataramana Aiyar and Another Vs Kuppuswami Aiyangar and Another
Madras High Court · AIR 1930 Mad 954 : (1930) 59 MLJ 907
Madras Local Boards Act, 1884 — Section 45
High Courts25 Mar 1930
T.S. Venkatarama Iyer and Another Vs Kuppuswami Iyengar and Another
Madras High Court · 129 Ind. Cas. 240 : (1930) 32 LW 439
High Courts25 Mar 1930
The Secretary of State for India in Council and Others Vs N. Gopala Aiyar and Others
Madras High Court · AIR 1930 Mad 798 : (1930) 32 LW 179 : (1930) 59 MLJ 274
Land Acquisition Act, 1894 — Section 4
High Courts21 Mar 1930
Achattil Balakrishna Nair and Others Vs Vishnu Nambudiri and Others
Madras High Court · AIR 1931 Mad 375
High Courts21 Mar 1930
In Re: Kalia Goundan and Others
Madras High Court · (1930) 32 LW 320 : (1930) 59 MLJ 887
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts19 Mar 1930
Selvam Chettiar Vs Y.P.N. Venkatachalam Chettiar and Others
Madras High Court · 129 Ind. Cas. 36
High Courts19 Mar 1930
Sankaranarayana Aiyar and Another Vs Sankaranarayana Aiyar and Others
Madras High Court · 129 Ind. Cas. 235(1)
High Courts19 Mar 1930
Selvam Chettiar Vs Y.P.N. Venkatachalam Chettiar through his authorised Agent, M. Subramania Nadar and Others
Madras High Court · AIR 1931 Mad 10 : (1930) 32 LW 446 : (1930) 59 MLJ 710
High Courts19 Mar 1930
Sivaramakrishna Aiyar and Another Vs Sankaranarayana Aiyar and Others
Madras High Court · (1930) 59 MLJ 524
High Courts19 Mar 1930
In Re: Veerasami Naicken
Madras High Court · AIR 1931 Mad 18 : (1931) 33 LW 205
Cattle Trespass Act, 1871 — Section 24
High Courts18 Mar 1930
S.P.K.M. Muruga Konar and Co. Vs Official Receiver and Others
Madras High Court · AIR 1930 Mad 782 : 126 Ind. Cas. 483