COURT ARCHIVE

Madras High Court judgments, 1930

302 judgments · page 16 of 16

High Courts07 Jan 1930

Palakolanu Manikyam and Others Vs Palakolanu Chandrasekharudu

Madras High Court · AIR 1930 Mad 573 : (1930) 31 LW 537 : (1930) 58 MLJ 542

Civil Procedure Code, 1908 (CPC) — Section 13

High Courts06 Jan 1930

Madras High Court · AIR 1931 Mad 24 : (1931) 33 LW 206 : (1931) 61 MLJ 39

Court Fees Act, 1870 — Article 17B Schedule II