High Courts14 Jul 1930
In Re: Periyaswami Moopan and Another
Madras High Court · (1931) ILR (Mad) 75 : 129 Ind. Cas. 645 : (1930) 32 LW 527 : (1930) 59 MLJ 471
Evidence Act, 1872 — Section 27, 30
COURT ARCHIVE
Madras High Court judgments, 1930
302 judgments · page 10 of 16
High Courts01 May 1930
Ramaswami Chettiar and Others Vs Commissioner of Income Tax
Madras High Court · AIR 1930 Mad 808
High Courts01 May 1930
T.S. Ramabadra Odayar and Another Vs T.S. Gopalaswami Odayar and Others
Madras High Court · AIR 1931 Mad 404 : 129 Ind. Cas. 801
High Courts01 May 1930
Neelamraju Venkatanarasimhayya Vs Neelamraju Rajya Lakshmamma and Others
Madras High Court · AIR 1931 Mad 273 : (1931) 33 LW 378 : (1930) 59 MLJ 949
Limitation Act, 1963 — Section 6
High Courts01 May 1930
S.P.S. Ramaswami Chettiar and Others Vs The Commissioner of Income Tax
Madras High Court · (1930) ILR (Mad) 904 : (1930) 32 LW 287 : (1930) 59 MLJ 403
Income Tax Act, 1961 — Section 66
High Courts01 May 1930
T.S. Ramabhadra Odayar and Another Vs T.S. Gopalaswami Odayar and Others
Madras High Court · (1931) ILR (Mad) 269 : (1930) 32 LW 704 : (1930) 59 MLJ 782
High Courts01 May 1930
Rajah Kocherlakota Venkata Jagannadha Rao Garu Vs Maharajah Ravu Venkata Kumara Mahipati Surya Rao Bahadur Zamindar Garu and Others
Madras High Court · AIR 1931 Mad 140 : (1931) ILR (Mad) 163 : (1931) 33 LW 95 : (1931) 60 MLJ 56
Transfer of Property (Amendment) Supplementary Act, 1926 — Section 2
High Courts01 May 1930
Chaturbujadoss Kushaldoss and Sons Vs Rajamanicka Mudali by father and next friend Ekambara Mudaliar and Another
Madras High Court · AIR 1930 Mad 930 : (1931) ILR (Mad) 212 : (1930) 32 LW 862 : (1931) 60 MLJ 97
Transfer of Property Act, 1882 — Section 52
High Courts30 Apr 1930
Thandayuthapani Chetty Vs Alagar Chettiar and Another
Madras High Court · AIR 1931 Mad 38 : 129 Ind. Cas. 255 : (1931) 33 LW 189
High Courts30 Apr 1930
Arumuga Nadar Vs Vyyapuri Chetti alias Muthayan Chetti
Madras High Court · AIR 1930 Mad 795 : (1930) 32 LW 158 : (1930) 59 MLJ 684
Tamil Nadu Village Courts Act, 1888 — Section 21
High Courts29 Apr 1930
K.T. Muthuveerappa Pillai Vs The Revenue Divisional Officer
Madras High Court · 129 Ind. Cas. 681 : (1930) 32 LW 893 : (1930) 59 MLJ 682
Land Acquisition Act, 1894 — Section 27(3)
High Courts28 Apr 1930
Krishnaswami Mudaliar Vs Manikka Mudali
Madras High Court · AIR 1931 Mad 268
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Apr 1930
Unnamalai Ammal Vs Gopalaswami Chetti and Others
Madras High Court · AIR 1931 Mad 199 : (1931) ILR (Mad) 59 : 129 Ind. Cas. 655 : (1931) 34 LW 601 : (1931) 60 MLJ 69
Transfer of Property Act, 1882 — Section 81
High Courts25 Apr 1930
The Chairman, Municipal Council Vs S. Vasudeva Kamath
Madras High Court · AIR 1931 Mad 228 : 129 Ind. Cas. 635 : (1930) 32 LW 754 : (1930) 59 MLJ 479
High Courts24 Apr 1930
Picha Kudumban Vs Servaikara Thevan and Others
Madras High Court · AIR 1931 Mad 494
High Courts24 Apr 1930
Abdul Sac alias Varusai Mohammad Sahib Vs Sundara Mudaliar and Another
Madras High Court · AIR 1930 Mad 817 : (1931) ILR (Mad) 81 : (1930) 32 LW 836 : (1930) 59 MLJ 932
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Apr 1930
Chintala Venkatasubbiah (died) and Another Vs Kattapalli Akamma
Madras High Court · (1930) 32 LW 154 : (1930) 59 MLJ 267
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84
High Courts24 Apr 1930Dismissed
Hanumayamma Vs Kottapalli Ankamma
Madras High Court · (1930) 04 MAD CK 0001
High Courts23 Apr 1930
Raja Damara Kumara Venkata Lingama Nayanim Bahadur Varu Vs Panaganti Jagannadha Rayanimgar and Others
Madras High Court · AIR 1931 Mad 97 : (1931) 33 LW 485 : (1931) 60 MLJ 155
High Courts22 Apr 1930
Kunthi Ammal and Another Vs Sarangapani Chetti
Madras High Court · AIR 1931 Mad 170 : (1931) ILR (Mad) 198 : (1931) 33 LW 60 : (1931) 60 MLJ 498
Civil Procedure Code, 1908 (CPC) — Section 89(1)