High Courts21 Aug 1930
P. Abdul Samad Saheb Vs Sowcar Kamaruddin Saheb and Others
Madras High Court · AIR 1931 Mad 192
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Madras High Court judgments, 1930
302 judgments · page 8 of 16
High Courts20 Aug 1930
In Re: K.V. Subramania Aiyar
Madras High Court · (1931) 33 LW 133 : (1931) 60 MLJ 299
High Courts20 Aug 1930
Sri Raja Sobhanadri Appa Rao Bahadur Garu Vs Raja Muganti Venkatarama Rao and Others
Madras High Court · AIR 1931 Mad 45 : (1931) ILR (Mad) 352 : 129 Ind. Cas. 245 : (1930) 32 LW 680 : (1931) 60 MLJ 701
Limitation Act, 1963 — Article 44
High Courts19 Aug 1930
Gordon Woodroffe and Co. Vs D.N. Radhakrishna Chetty and Another
Madras High Court · AIR 1931 Mad 61 : 129 Ind. Cas. 242 : (1930) 32 LW 856 : (1930) 59 MLJ 746
Civil Procedure Code, 1908 (CPC) — Section 122, 129
High Courts15 Aug 1930
M. Raghavalu Naidu Vs Thandaroya Pillai and Another
Madras High Court · AIR 1931 Mad 71
High Courts15 Aug 1930
Somisetti Seshayya Chetty and Others Vs Rolla Subbadu, minor by Next Friend, Rolla Ragadu and Others
Madras High Court · AIR 1930 Mad 991 : (1931) ILR (Mad) 445 : (1930) 32 LW 502 : (1930) 59 MLJ 881
Limitation Act, 1908 — Section 31
High Courts14 Aug 1930
In Re: Duraiswami Naicken and Another
Madras High Court · (1931) 34 LW 349 : (1931) 60 MLJ 691
High Courts12 Aug 1930
In Re: Seemakurti Kanakayya
Madras High Court · 129 Ind. Cas. 75 : (1930) 32 LW 789 : (1930) 59 MLJ 854
Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 403
High Courts11 Aug 1930
In Re: Devatha Sriramamurty
Madras High Court · 131 Ind. Cas. 649 : (1931) 33 LW 640 : (1931) 60 MLJ 370
High Courts11 Aug 1930
In Re: Kolli Satyanarayana Choudari
Madras High Court · (1931) 33 LW 632 : (1931) 60 MLJ 378
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts06 Aug 1930
Ramaswami Chettiar by next friend S.R.M.S.A. Annamalai Chettiar Vs Roya Kanniappa Mudaliar and Others
Madras High Court · AIR 1930 Mad 987 : (1931) ILR (Mad) 491 : 129 Ind. Cas. 44 : (1930) 32 LW 766 : (1931) 60 MLJ 237
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts06 Aug 1930
Alagammal Vs Sadasiva Padayachi and Others
Madras High Court · AIR 1930 Mad 1017 : 129 Ind. Cas. 47 : (1930) 32 LW 843 : (1931) 60 MLJ 72
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts05 Aug 1930
G.R. Naidu and Others Vs Kota Savitramma and Others
Madras High Court · AIR 1931 Mad 36 : 129 Ind. Cas. 682 : (1931) 33 LW 92 : (1930) 59 MLJ 833
High Courts04 Aug 1930
Appayya Banga (dead) and Others Vs Koraga alias Santhappa Kajava
Madras High Court · (1930) 32 LW 957 : (1931) 60 MLJ 85
High Courts04 Aug 1930
The Municipal Council Vs S. Venkatarama Aiyar
Madras High Court · AIR 1931 Mad 55 : (1931) ILR (Mad) 495 : 129 Ind. Cas. 225 : (1930) 32 LW 760 : (1931) 60 MLJ 456
High Courts04 Aug 1930
In Re: Parameswara Pattar
Madras High Court · AIR 1930 Mad 833 : (1931) ILR (Mad) 1 : (1930) 32 LW 433 : (1930) 59 MLJ 469
Court Fees Act, 1870 — Section 17
High Courts31 Jul 1930
Vaithilingam Pillai Vs Kandaswami Pillai
Madras High Court · AIR 1931 Mad 1 : (1931) 33 LW 210 : (1931) 60 MLJ 713
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts31 Jul 1930
M. Namberumal Chetty Vs M. Nainiappa Mudali
Madras High Court · AIR 1931 Mad 16 : (1931) ILR (Mad) 331 : (1930) 32 LW 513 : (1930) 59 MLJ 850
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
High Courts30 Jul 1930
Taticherla Pichamma Vs Official Receiver of Cuddappah and Others
Madras High Court · 128 Ind. Cas. 154