High Courts02 Oct 1930
Ghulam Mohideen Sahib Vs Md. Oomer Sahib and Another
Madras High Court · (1931) 33 LW 430 : (1931) 60 MLJ 133
Limitation Act, 1963 — Article 84
COURT ARCHIVE
Madras High Court judgments, 1930
302 judgments · page 6 of 16
High Courts30 Sept 1930
Nanureddigari Lakshmireddy Vs Ugranapalli Muni Reddy
Madras High Court · (1931) ILR (Mad) 512 : (1931) 60 MLJ 524
Criminal Procedure Code, 1898 (CrPC) — Section 436
High Courts26 Sept 1930
In Re: In The Matter of The Estate of C. Govindaswamy
Madras High Court · (1937) 2 MLJ 899
High Courts25 Sept 1930
Kanaga Kosvan alias Konakachala Kosavan Vs Emperor
Madras High Court · 131 Ind. Cas. 147 : (1931) 33 LW 218
High Courts25 Sept 1930
In Re: Kanaga Kosavan alias Kanakachala Kosavan
Madras High Court · (1931) ILR (Mad) 504 : (1931) 60 MLJ 616
Penal Code, 1860 (IPC) — Section 300
High Courts22 Sept 1930
In Re: Thoomulur Anantapadmanabiah
Madras High Court · 129 Ind. Cas. 70 : (1930) 59 MLJ 914
Criminal Procedure Code, 1898 (CrPC) — Section 112
High Courts19 Sept 1930
Sambasiva Mudali and Others Vs Emperor
Madras High Court · AIR 1931 Mad 225 : (1932) 35 LW 98
High Courts19 Sept 1930
The Municipal Council, Kumbakonam Vs Ralli Brothers
Madras High Court · AIR 1931 Mad 497 : (1931) 34 LW 943 : (1931) 61 MLJ 748
High Courts18 Sept 1930
B. Rajarajeswara Sethupathi and Another Vs T.K. Kuppammal
Madras High Court · AIR 1931 Mad 206
Madras Estates Land Act, 1908 — Section 13(3)
High Courts18 Sept 1930
Gurusami Thevan Vs Ganapathi Chetti and Others
Madras High Court · AIR 1932 Mad 173
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Sept 1930
Shankarnaraina Saralaya Vs Laxmi Hengsu and Others
Madras High Court · AIR 1931 Mad 277 : (1931) 33 LW 411 : (1931) 60 MLJ 267
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts15 Sept 1930
Chinna Venkatesu Vs Pedda Kesamma
Madras High Court · AIR 1931 Mad 231 : (1931) ILR (Mad) 515 : (1931) 33 LW 291 : (1931) 60 MLJ 336
Penal Code, 1860 (IPC) — Section 447
High Courts15 Sept 1930
The District Labour Officer Vs Veeraghanta Venkatasubramania Sastri
Madras High Court · AIR 1931 Mad 50 : (1930) 59 MLJ 911
Land Acquisition Act, 1894 — Section 9(3)
High Courts15 Sept 1930
The District Labour Officer Vs Veeraghanta Venkatasubrahmanya Sastri
Madras High Court · 129 Ind. Cas. 251 : (1930) 32 LW 788
High Courts13 Sept 1930
Nanureddigari Lakshmireddy Vs Urganapalle Muni Reddy
Madras High Court · AIR 1931 Mad 488 : 131 Ind. Cas. 5 : (1931) 33 LW 336
High Courts12 Sept 1930
A.N. Ramchandra Iyer and Others Vs The Official Assignee of Madras and Others
Madras High Court · 131 Ind. Cas. 481
High Courts12 Sept 1930
A.N. Ramachandra Aiyar and Others Vs The Official Assignee of Madras and Others
Madras High Court · AIR 1931 Mad 317 : (1931) ILR (Mad) 739 : (1931) 33 LW 232 : (1931) 61 MLJ 66
Presidency Towns Insolvency Act, 1909 — Section 7
High Courts11 Sept 1930
Mahammad Beari and Others Vs Badava Beari and Another
Madras High Court · AIR 1931 Mad 128 : (1931) 34 LW 369 : (1931) 61 MLJ 58
High Courts10 Sept 1930
A.K. Kannayya Chetty and Others Vs The President, Union Board
Madras High Court · AIR 1931 Mad 424 : (1931) 33 LW 254 : (1931) 60 MLJ 462
Land Encroachment Act, 1905 — Section 2(2)Madras Local Boards Act, 1884 — Section 207(1)(a)
High Courts09 Sept 1930
Muthukumaraswamia Pillai and Others Vs R.S. Subbaraya Pillai and Others
Madras High Court · AIR 1931 Mad 505