High Courts13 Nov 1930
V. Adinarayana Chetty Vs Kopparam Narasimha Chetty and Another
Madras High Court · AIR 1931 Mad 471 : (1931) ILR (Mad) 337 : (1931) 33 LW 143 : (1931) 60 MLJ 167
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
COURT ARCHIVE
Madras High Court judgments, 1930
302 judgments · page 4 of 16
High Courts13 Nov 1930
C. Kannammal and Others Vs Kanakasabai Mudaliar alias Madurai Muthu Mudaliar and Another
Madras High Court · AIR 1931 Mad 629 : (1931) ILR (Mad) 845 : (1931) 33 LW 676 : (1931) 61 MLJ 535
High Courts11 Nov 1930
Moturu Mahalakshmamma and Another Vs Thangirala Bala Thripura Sundaramma and Others
Madras High Court · AIR 1931 Mad 538 : (1931) 33 LW 339 : (1931) 60 MLJ 478
High Courts11 Nov 1930
Venkatarama Aiyar Vs Mirthinjaya Aiyar and Another
Madras High Court · AIR 1931 Mad 456 : (1931) 33 LW 786 : (1931) 60 MLJ 521
Limitation Act, 1963 — Section 6(1)
High Courts10 Nov 1930
Yerramilli Satyanarayana Rao and Others Vs Kandukuri Purnayya and Others
Madras High Court · AIR 1931 Mad 260 : (1931) 34 LW 955 : (1931) 61 MLJ 805
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts07 Nov 1930
Dara Lakshmi Narasimham Vs Garine Satyanarayana
Madras High Court · AIR 1931 Mad 227 : (1931) 34 LW 975
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts07 Nov 1930
Krishnaswami Pathar and Others Vs Ramachandra Ayyar and Others
Madras High Court · AIR 1931 Mad 601
High Courts07 Nov 1930
Nagammal and Another Vs Sankarappa Naidu alias Muthalagiri Naidu and Others
Madras High Court · AIR 1931 Mad 264 : (1931) ILR (Mad) 576 : (1931) 33 LW 269 : (1931) 61 MLJ 19
Evidence Act, 1872 — Section 32(7)
High Courts05 Nov 1930
Hussain Meah Sahib (died) and Others Vs A.G. Abdul Rahim Sahib
Madras High Court · AIR 1931 Mad 326 : (1931) 33 LW 554
High Courts04 Nov 1930
M.S. Gopalaswami Chettiar Vs The Secretary of State for India in Council
Madras High Court · AIR 1931 Mad 525 : (1931) 34 LW 333 : (1931) 61 MLJ 754
Madras Proprietary Estates Village Service Act, 1894 — Section 27(2)
High Courts29 Oct 1930
(Pujari) Ayilu Reddi Vs (Pujari) Venkata Reddi and Others
Madras High Court · AIR 1931 Mad 133
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)
High Courts29 Oct 1930
Rao Bahadur A.T. Pannirselvam Vs A. Veeriah Vandayar and Another
Madras High Court · (1931) ILR (Mad) 627 : (1931) 33 LW 168 : (1931) 60 MLJ 191
Madras Local Boards Act, 1920 — Section 13
High Courts28 Oct 1930
Official Receiver Vs M. Rm. K.A.R. Rm. Arunachalam Chettiar
Madras High Court · AIR 1931 Mad 118 : (1931) 33 LW 607
Provincial Insolvency Act, 1920 — Section 52
High Courts27 Oct 1930
N. Seshagiri Ayyar Vs T.N. Ramachandra Ayyar and Others
Madras High Court · AIR 1931 Mad 570
High Courts27 Oct 1930
V. Guruvappa Chetty Vs Thayarammal and Others
Madras High Court · AIR 1931 Mad 482 : (1931) ILR (Mad) 558 : (1931) 33 LW 423 : (1931) 60 MLJ 433
Criminal Procedure Code, 1898 (CrPC) — Section 488, 489(2)
High Courts24 Oct 1930
Sarraju Venkataraghaviah Vs Sarraju Chenchu Subbiah
Madras High Court · AIR 1931 Mad 502 : 136 Ind. Cas. 38 : (1931) 33 LW 294
High Courts24 Oct 1930
Moovvara Kakkamvelli Lakshmi Amma Vs Thazhathitathil Krishna Kurup
Madras High Court · AIR 1931 Mad 81 : (1931) 33 LW 259 : (1931) 60 MLJ 219
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts23 Oct 1930
Uppalapati Hemadri Vs Kodali Seshamma and Others
Madras High Court · AIR 1931 Mad 113
Negotiable Instruments Act, 1881 (NI) — Section 35
High Courts23 Oct 1930
Malyam Patel Basavana Gowd (dead) and Others Vs Lakka Narayana Reddi and Another
Madras High Court · AIR 1931 Mad 284 : (1931) ILR (Mad) 793 : (1931) 33 LW 681 : (1931) 61 MLJ 563
Easements Act, 1882 — Section 4
High Courts22 Oct 1930
Chinnan and Others Vs Ranjithammal
Madras High Court · AIR 1931 Mad 216 : (1931) ILR (Mad) 554 : (1931) 33 LW 455 : (1931) 60 MLJ 709
Easements Act, 1882 — Section 59