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Madras High Court judgments, 1930

302 judgments · page 3 of 16

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High Courts21 Nov 1930

Gangama Naick Vs N.L.V.R. Veerappa Chetti through his Authorised Agent Sitaram Ayyangar

Madras High Court · 131 Ind. Cas. 833

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High Courts21 Nov 1930

Moparthi Nayudamma and Others Vs Zamindar of Devarakota

Madras High Court · 131 Ind. Cas. 16

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High Courts21 Nov 1930

M.R. Ry. Manavikrama Raja Avergal, the Zamorin of Calicut Vs Thattamangalath alias Mallisseriillath Krishnan Nambudripad and Others

Madras High Court · 131 Ind. Cas. 19 : (1932) 35 LW 817

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High Courts21 Nov 1930

(Moparthi) Nayudamma and Others Vs (Sreemanthuraja Yarlagada) Ankineedu Prasad Bahadur

Madras High Court · AIR 1931 Mad 640

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High Courts21 Nov 1930

Manavikrama Raja, the Zamorin of Calicut Vs Thattamangalath and Others

Madras High Court · AIR 1931 Mad 328 : (1931) ILR (Mad) 532

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High Courts21 Nov 1930

Gangama Naik Vs N.L.V.R. Veerappa Chetti

Madras High Court · AIR 1931 Mad 513

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High Courts20 Nov 1930

Raman Koravan and Others Vs Emperor

Madras High Court · AIR 1931 Mad 427 : (1931) 33 LW 414

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High Courts20 Nov 1930

Ganta Venkatasubbayya and Another Vs Peeru Pacha Saheb and Others

Madras High Court · (1931) 60 MLJ 178

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High Courts20 Nov 1930

T.S. Lakshmana Ayyar and Others Vs R.S. Nayudu and Others

Madras High Court · AIR 1931 Mad 340

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High Courts19 Nov 1930

Adari Sanyasi Vs Vaddadi Nookalamma and Another

Madras High Court · AIR 1931 Mad 592 : (1931) ILR (Mad) 708 : (1931) 34 LW 556

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High Courts19 Nov 1930

M. Varadaiah Chetti and Another Vs K. Narasimhulu Chetti and Others

Madras High Court · (1931) ILR (Mad) 345 : (1931) 60 MLJ 173

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
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High Courts19 Nov 1930

Peer Ammal and Another Vs N.S. Nallusami Pillai and Others

Madras High Court · AIR 1931 Mad 149 : (1931) ILR (Mad) 455 : (1931) 33 LW 154 : (1931) 60 MLJ 239

Limitation Act, 1963 — Section 5
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High Courts19 Nov 1930

M. Varadaiah Chetti and Another Vs K. Narasimhalu Chetti and Others

Madras High Court · AIR 1932 Mad 41 : (1931) 33 LW 149

Civil Procedure Code, 1908 (CPC) — Section 92
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High Courts18 Nov 1930

V. Govinda Panikkar and Others Vs Vilakkathala Parti's daughter Karthiyayini and Others

Madras High Court · AIR 1931 Mad 726 : (1931) 34 LW 365 : (1931) 61 MLJ 35

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
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High Courts18 Nov 1930

Ramanuja Naicker Vs Solaiappa Naicker and Others

Madras High Court · AIR 1931 Mad 270 : (1931) 33 LW 549 : (1931) 60 MLJ 471

Civil Procedure Code, 1908 (CPC) — Section 47, 47(2)
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High Courts17 Nov 1930

Vellachami Chetti Vs Arunachalam Chetti (dead) and Others

Madras High Court · AIR 1931 Mad 325 : (1931) 33 LW 448 : (1931) 60 MLJ 339

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High Courts17 Nov 1930

A.S. Gnanaprakasam Pillai Vs F.S. Vaz

Madras High Court · AIR 1931 Mad 352 : (1931) 33 LW 763 : (1931) 60 MLJ 293

Transfer of Property Act, 1882 — Section 107
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High Courts14 Nov 1930

Arumilli Viramma Vs Arumilli Seshamma alias Chittemma and Another

Madras High Court · AIR 1931 Mad 343 : (1931) ILR (Mad) 266 : (1931) 33 LW 159 : (1931) 60 MLJ 264

Succession Act, 1925 — Section 234
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High Courts13 Nov 1930

(Chinta) Chandramma and Another Vs Gunna Seethan Naidu

Madras High Court · AIR 1931 Mad 542 : (1931) 33 LW 648 : (1931) 61 MLJ 316

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w)
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High Courts13 Nov 1930

Vatakee Neelamana Illoth Iswaran Nambudiri and Others Vs Vatakee Neelamana Illoth Vishnu Nambudiri and Others

Madras High Court · AIR 1931 Mad 634 : (1931) 33 LW 611 : (1931) 60 MLJ 467

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