High Courts04 Dec 1930
The Public Prosecutor Vs Vadlamudi Satyanarayana and Others
Madras High Court · AIR 1931 Mad 484 : (1932) ILR (Mad) 1025 : 131 Ind. Cas. 844 : (1931) 33 LW 671 : (1931) 61 MLJ 842
COURT ARCHIVE
Madras High Court judgments, 1930
302 judgments · page 2 of 16
High Courts02 Dec 1930
S. Sendiappa Nadar and Others Vs The President, District Board
Madras High Court · AIR 1931 Mad 419 : (1931) ILR (Mad) 595 : (1931) 33 LW 475 : (1931) 60 MLJ 495
Madras Local Boards Act, 1884 — Section 220
High Courts02 Dec 1930
Ramakrishna Ayyar Vs Raghunatha Ayyar and Another
Madras High Court · AIR 1931 Mad 272 : (1931) 33 LW 263
High Courts01 Dec 1930
(Valluru) Basavayya and Another Vs Govindaraju Veerabhadra Rao and Others
Madras High Court · AIR 1931 Mad 679 : (1931) 34 LW 69
High Courts28 Nov 1930
Soudagar Muhammad Abdul Rahim Baig Saheb Vs Soudagar Muhammad Abdul Hakim Baig Saheb and Others
Madras High Court · AIR 1931 Mad 553 : (1931) ILR (Mad) 543 : (1931) 34 LW 220 : (1931) 61 MLJ 139
Trusts Act, 1882 — Section 23(f), 88
High Courts28 Nov 1930
Mallappa Chettiar alias Rathnasabapathi Chettiar and Another Vs Alagiri Naicker and Others
Madras High Court · AIR 1931 Mad 791 : (1931) 60 MLJ 475
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 27
High Courts28 Nov 1930
Ramabrahmam Vs Gudimalla Andalamma
Madras High Court · AIR 1931 Mad 597 : (1931) 34 LW 547
High Courts28 Nov 1930
Devanai Ammal Vs Mahadeva Chetti
Madras High Court · AIR 1931 Mad 313 : (1931) 34 LW 995
High Courts27 Nov 1930
Subramania Maistry and Another Vs Nachiar Ammar
Madras High Court · 131 Ind. Cas. 174
High Courts27 Nov 1930
Arumuga Goundan Vs Subramania Goundan
Madras High Court · AIR 1931 Mad 324 : (1931) 33 LW 446
High Courts27 Nov 1930
Subramania Maistry and Another Vs Nachiar Ammal
Madras High Court · AIR 1931 Mad 233 : (1931) 33 LW 311
Criminal Procedure Code, 1898 (CrPC) — Section 264(1)
High Courts26 Nov 1930
Nidamarthu Balasurya Bheemaraju Vs Changati Mrutyanjayudu and Another
Madras High Court · AIR 1931 Mad 354
High Courts26 Nov 1930
C. Abdul Hakim Sahib and Another Vs Chattanadha Aiyar and Others
Madras High Court · AIR 1931 Mad 457 : (1931) 60 MLJ 435
Court Fees Act, 1870 — Section 3Government of India Act, 1915 — Section 107
High Courts25 Nov 1930
Upadrasta Venkatalakshmamma Vs Garikipati Seshagiri Rao
Madras High Court · AIR 1931 Mad 303 : (1931) 33 LW 359 : (1931) 60 MLJ 628
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts25 Nov 1930
Muhammad Ahmad Vs Bezwada Venkanna and Another
Madras High Court · AIR 1931 Mad 276
Penal Code, 1860 (IPC) — Section 482, 486
High Courts25 Nov 1930
Ramaswami Ayyar Vs Secy. of State
Madras High Court · AIR 1931 Mad 361 : (1931) 33 LW 572
High Courts25 Nov 1930
Ramaswami Ayyar Vs Secretary of State for India
Madras High Court · 131 Ind. Cas. 647
High Courts24 Nov 1930
Sankappa Rai and Others Vs Keraga Pujari and Others
Madras High Court · AIR 1931 Mad 575 : (1931) ILR (Mad) 561 : (1931) 33 LW 419 : (1931) 61 MLJ 120
Evidence Act, 1872 — Section 33
High Courts24 Nov 1930
Chukkala Mangayyamma Vs Chukkala Appalaswami
Madras High Court · (1931) 33 LW 405 : (1931) 60 MLJ 213
Criminal Procedure Code, 1898 (CrPC) — Section 488