High Courts20 Oct 1930
The Registrar, High Court Vs Kodangi
Madras High Court · AIR 1932 Mad 363
Penal Code, 1860 (IPC) — Section 211
COURT ARCHIVE
Madras High Court judgments, 1930
302 judgments · page 5 of 16
High Courts20 Oct 1930
The Registrar, High Court Vs Kodangi alias Arunachalam Servai
Madras High Court · (1932) ILR (Mad) 611 : 137 Ind. Cas. 312 : (1932) 35 LW 481 : (1932) 62 MLJ 425
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts17 Oct 1930
Seenia Pillai Vs Taluk Board of Shermadevi
Madras High Court · AIR 1931 Mad 200 : (1931) 33 LW 70
Madras Estates Land Act, 1908 — Section 77
High Courts16 Oct 1930
P.R.M.P.R. Perichiappa Chettiar Vs Nachiappan
Madras High Court · AIR 1932 Mad 46 : (1932) 35 LW 206
Civil Procedure Code, 1908 (CPC) — Section 109(a), 110
High Courts14 Oct 1930
Kokku Rama Row and Another Vs The Official Assignee of Madras
Madras High Court · AIR 1931 Mad 366 : (1931) 33 LW 468 : (1931) 61 MLJ 27
Presidency Towns Insolvency Act, 1909 — Section 55
High Courts10 Oct 1930
Pichaiyappa Chetti and Another Vs Govindaraju Mudaly and Others
Madras High Court · AIR 1931 Mad 110 : (1931) 33 LW 78
Transfer of Property Act, 1882 — Section 74, 92
High Courts10 Oct 1930
V.K. Vaiyapuri Chetty Vs Sinniah Chetty
Madras High Court · AIR 1931 Mad 17 : (1931) 33 LW 36 : (1930) 59 MLJ 901
Criminal Procedure Code, 1898 (CrPC) — Section 517, 520
High Courts09 Oct 1930
V. Abdul Kareem Sahib Vs A. Abdul Kareem Sahib
Madras High Court · AIR 1931 Mad 461
High Courts08 Oct 1930
Ediga Chagapuram Pedda Nagappa Vs Paramala Venkatarami Reddi
Madras High Court · AIR 1931 Mad 137 : (1931) 33 LW 540
High Courts08 Oct 1930
Annu Avathanigal Vs Somasundara Avathanigal
Madras High Court · AIR 1931 Mad 185 : (1931) ILR (Mad) 654 : (1931) 33 LW 31 : (1932) 62 MLJ 45
Limitation Act, 1963 — Article 89
High Courts08 Oct 1930
Subramania Aiyar (died) and Others Vs Srila Sri Vaithilinga Pandara Sannadhi
Madras High Court · AIR 1931 Mad 641 : (1931) 33 LW 661 : (1931) 60 MLJ 590
High Courts08 Oct 1930
In Re: Lazar Fernando and Another
Madras High Court · (1931) 34 LW 660 : (1931) 61 MLJ 854
High Courts08 Oct 1930
P.V.S. Kabalamurthi Pillai Vs P.V. Subramania Pillai and Others
Madras High Court · 131 Ind. Cas. 655
High Courts07 Oct 1930
Paredath Chori George Vs Thithi Umma and Others
Madras High Court · AIR 1931 Mad 363 : (1931) 33 LW 407 : (1931) 60 MLJ 214
High Courts07 Oct 1930
P.V.S. Kabalamurthi Pillai Vs P.V. Subramania Pillai and Others
Madras High Court · AIR 1931 Mad 500 : (1931) 60 MLJ 332
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 6, Order 34 Rule 6
High Courts07 Oct 1930
In Re: B.G. Kolandavelu Mudaliar and Others
Madras High Court · (1931) 33 LW 741 : (1931) 60 MLJ 270
Companies Act, 1956 — Section 235
High Courts07 Oct 1930
In Re: Madras Native Permanent Fund Ltd. and B.G. Kolandavelu Mudaliar and Others
Madras High Court · AIR 1931 Mad 792
High Courts02 Oct 1930
Ghulam Moideen Sahib Vs Mohammad Oomersahib and Another
Madras High Court · 131 Ind. Cas. 158
High Courts02 Oct 1930
In Re: Krishnama Naicken and Another
Madras High Court · (1931) ILR (Mad) 678 : (1931) 33 LW 348 : (1931) 60 MLJ 404
Evidence Act, 1872 — Section 159, 32
High Courts02 Oct 1930
The Official Receiver of Secunderabad Vs Gumidelli Lakshminarayana (dead) and Others
Madras High Court · AIR 1931 Mad 474 : (1931) ILR (Mad) 727 : (1931) 33 LW 562 : (1931) 61 MLJ 774
Evidence Act, 1872 — Section 41