High Courts08 Sept 1930
Balasubramania Pandya Talavar Vs Rm. P. Rm. M. Subramanian Chettiar
Madras High Court · (1931) ILR (Mad) 237 : (1930) 32 LW 742 : (1930) 59 MLJ 892
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Madras High Court judgments, 1930
302 judgments · page 7 of 16
High Courts08 Sept 1930
Kunhi Kutti Ali and Another Vs Muhammad Haji (died) and Others
Madras High Court · AIR 1931 Mad 73 : (1931) ILR (Mad) 239 : (1930) 32 LW 827 : (1931) 60 MLJ 450
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3)
High Courts08 Sept 1930
(Pasupuleti) Bangarayya and Others Vs Sree Nallapparaju Venkata Subbaraju and Others
Madras High Court · AIR 1931 Mad 302
High Courts08 Sept 1930
C. Krishnaswami Naidu Vs K. Jayalakshmi Ammal
Madras High Court · AIR 1931 Mad 300 : (1931) ILR (Mad) 671 : (1931) 33 LW 307 : (1931) 60 MLJ 315
Contract Act, 1872 — Section 239
High Courts08 Sept 1930
(Cheedella) Seethiah and Another Vs Aravapalli Mutyalu
Madras High Court · AIR 1931 Mad 106 : (1931) 33 LW 86
High Courts04 Sept 1930
The Corporation of Madras Vs The Madras Electric Tramways and The Madras Electric Supply Corporation, Ltd.
Madras High Court · AIR 1931 Mad 152 : (1931) ILR (Mad) 364 : (1931) 33 LW 224 : (1931) 60 MLJ 551
Madras City Municipal Act, 1904 — Section 287, 288
High Courts03 Sept 1930
Sabapathi Rao and Others Vs Sabapathi Press Co. Ltd.
Madras High Court · AIR 1930 Mad 1012 : 129 Ind. Cas. 40 : (1930) 32 LW 950 : (1930) 59 MLJ 826
Companies Act, 1956 — Section 168
High Courts03 Sept 1930
(Haji A.S.) Abdul Muhammad Rowther and Others Vs Seethalakshmi Ammal and Others
Madras High Court · AIR 1931 Mad 120 : (1931) 33 LW 109
Transfer of Property Act, 1882 — Section 52
High Courts02 Sept 1930
Lakshmi Narayana Ayyar and Another Vs Chinnappa Goundan
Madras High Court · AIR 1931 Mad 492
High Courts02 Sept 1930
Nappalli Kandiyilthamasikkum Puthiyottil Kanhiratan Govinda Kurup Vs Chowakkaran Keloth Beekku alias Beekutti Umma (dead) and Others
Madras High Court · (1930) 32 LW 814 : (1930) 59 MLJ 941
Transfer of Property Act, 1882 — Section 105
High Courts01 Sept 1930
Sree Raja Venkata Rangiah Appa Rao Bahadur and Another Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1931 Mad 175 : (1931) ILR (Mad) 416 : (1930) 32 LW 810 : (1930) 59 MLJ 923
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts29 Aug 1930
Adivi Suryaprakasa Rao and Others Vs Tummalapalli Sreeramulu and Others
Madras High Court · 129 Ind. Cas. 249 : (1930) 32 LW 662 : (1930) 59 MLJ 918
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts28 Aug 1930
Muthyala Narayanappa Vs Muthyala Ramachandrappa
Madras High Court · AIR 1931 Mad 28 : (1931) ILR (Mad) 469 : 129 Ind. Cas. 638 : (1930) 32 LW 905 : (1931) 60 MLJ 676
High Courts28 Aug 1930
Narasimha Raghavachari Vs The Secretary of State for India in Council
Madras High Court · AIR 1931 Mad 135 : (1930) 32 LW 945 : (1931) 60 MLJ 137
High Courts26 Aug 1930
In Re: Ramanathan Chettiar
Madras High Court · AIR 1931 Mad 138 : (1931) 33 LW 75
Madras Local Boards Act, 1884 — Section 57
High Courts26 Aug 1930
Atmakuru Butchiah Chetti Vs S. Tayar Rao Naidu and Others
Madras High Court · AIR 1931 Mad 399 : (1931) ILR (Mad) 184 : 129 Ind. Cas. 818 : (1930) 32 LW 919 : (1931) 60 MLJ 721
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Aug 1930
R. Sabapathy Rao and Others Vs Sabapathy Press Company Ltd.
Madras High Court · (1930) 08 MAD CK 0024
High Courts22 Aug 1930
(Komanduru) Sampath Ayyangar and Another Vs Sri Govinda Krishna Yachandralavari Bahadur, Rajah of Venkatagiri
Madras High Court · AIR 1931 Mad 51 : 129 Ind. Cas. 828 : (1931) 33 LW 284
Contract Act, 1872 — Section 70
High Courts21 Aug 1930
A.R.S.P. Subramanian Chetti Vs Official Assignee of Madras
Madras High Court · AIR 1931 Mad 603(1)
High Courts21 Aug 1930
P.L.N.K.M. Nagappa Chettiar Vs The Official Assignee of Madras, as the Assignee of the Estate of P.L.N.K. Subramaniam Chetty
Madras High Court · AIR 1931 Mad 251 : (1931) 60 MLJ 355
Trusts Act, 1882 — Section 46, 48