High Courts30 Jul 1930
Moonrumugamkondan Asari Vs Chockalingam Asari
Madras High Court · AIR 1930 Mad 913 : (1931) ILR (Mad) 5 : 129 Ind. Cas. 33 : (1930) 32 LW 449 : (1930) 59 MLJ 629
Provincial Insolvency Act, 1920 — Section 28
COURT ARCHIVE
Madras High Court judgments, 1930
302 judgments · page 9 of 16
High Courts30 Jul 1930
Thaticherla Pichamma Vs The Official Receiver of Cuddapah and Others
Madras High Court · AIR 1930 Mad 834 : (1931) ILR (Mad) 13 : (1930) 32 LW 454 : (1930) 59 MLJ 686
Provincial Insolvency Act, 1920 — Section 53
High Courts29 Jul 1930
Gopala Kudva and Others Vs Juvappa Kamathi and Another
Madras High Court · AIR 1931 Mad 577 : (1932) 35 LW 400
High Courts29 Jul 1930
Ramaswami Tevar Vs M. Subban and Others
Madras High Court · AIR 1930 Mad 983 : 129 Ind. Cas. 79 : (1930) 32 LW 782
High Courts28 Jul 1930
In Re: Appasamy Mudali
Madras High Court · 128 Ind. Cas. 449 : (1930) 32 LW 743
High Courts28 Jul 1930
In Re: R. Veeraraghavachari
Madras High Court · 129 Ind. Cas. 233 : (1930) 32 LW 435
High Courts28 Jul 1930
The Official Assignee of Madras Vs Frank Johnson Sons and Co. Ltd. and Another
Madras High Court · AIR 1931 Mad 65 : (1931) ILR (Mad) 409 : (1930) 32 LW 523 : (1930) 59 MLJ 839
High Courts28 Jul 1930
In Re: Appaswami Mudali
Madras High Court · (1931) ILR (Mad) 334 : (1930) 59 MLJ 853
Criminal Procedure Code, 1898 (CrPC) — Section 110(f), 117(5)
High Courts25 Jul 1930
T.S. Venkatabalagurumurthi Chettiar Vs T.A. Balakrishna Odayar and Others
Madras High Court · AIR 1930 Mad 1009 : (1930) 32 LW 538 : (1931) 60 MLJ 90
High Courts24 Jul 1930
T.V. Gopalakrishna Aiyar and Another Vs The Official Receiver of South Malabar at Calicut and Others
Madras High Court · AIR 1930 Mad 998 : (1930) 32 LW 443 : (1930) 59 MLJ 525
Provincial Insolvency Act, 1920 — Section 28(2), 46
High Courts24 Jul 1930
Nataraja Mudaliar Vs Devasigamani Mudaliar
Madras High Court · AIR 1931 Mad 241
Penal Code, 1860 (IPC) — Section 379, 424
High Courts23 Jul 1930
In Re: Velivalli Brahmaiah and Others
Madras High Court · (1931) ILR (Mad) 252 : 129 Ind. Cas. 633 : (1930) 32 LW 280 : (1930) 59 MLJ 674
Penal Code, 1860 (IPC) — Section 352, 504
High Courts23 Jul 1930
B. Sivaram Dubai Vs R. Rajagopala Misra and Another
Madras High Court · AIR 1930 Mad 918 : (1931) ILR (Mad) 315 : (1930) 32 LW 608 : (1931) 60 MLJ 514
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Jul 1930
C. Jagannadham Pillai Vs Official Assignee and Others
Madras High Court · AIR 1931 Mad 124 : 129 Ind. Cas. 814
High Courts22 Jul 1930
C. Jagannadham Pillai Vs The Official Assignee and Others
Madras High Court · (1930) 32 LW 666 : (1931) 60 MLJ 309
Registration Act, 1908 — Section 17
High Courts22 Jul 1930
Srimath Deivasikamani Annamalai Desikar, Pandara Sannadhi of Tiruvannamalai Adhinam (dead) and Another Vs Raju Pillai alias Margasagayam Pillai and Others
Madras High Court · AIR 1930 Mad 995 : (1931) ILR (Mad) 306 : (1930) 32 LW 599 : (1930) 59 MLJ 579
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts18 Jul 1930
Janardhanam Vs Emperor
Madras High Court · AIR 1930 Mad 977 : 129 Ind. Cas. 74
High Courts18 Jul 1930
Rudraraju Ramaraju Vs Emperor
Madras High Court · AIR 1930 Mad 973 : 129 Ind. Cas. 77
High Courts14 Jul 1930
Konda Reddi and Others Vs Mangala Babanna
Madras High Court · AIR 1930 Mad 854 : (1931) ILR (Mad) 63 : (1930) 32 LW 534 : (1930) 59 MLJ 458
Penal Code, 1860 (IPC) — Section 347, 384