High Courts29 Jan 1941
The Madras and Southern Maharatta Railway Company Limited Vs The Municipal Council, Bezwada
Madras High Court · (1941) ILR (Mad) 897 : (1941) 53 LW 616 : (1941) 2 MLJ 189
Railways Act, 1890 — Section 135
COURT ARCHIVE
Madras High Court judgments, 1941
469 judgments · page 23 of 24
High Courts28 Jan 1941
Vanguri Mahalakshmamma Vs Vanguri Venkatanarayanamurthi (died) and Others
Madras High Court · AIR 1941 Mad 626 : (1941) 53 LW 740 : (1941) 1 MLJ 796
Court Fees Act, 1870 — Section 12
High Courts25 Jan 1941
Kikishru Nadershaw Chinoy Vs Nargesh Kikishru Chinoy Nee Nargesh Dorabji Tarapore
Madras High Court · AIR 1942 Mad 159
General Clauses Act, 1897 — Section 24Parsi Marriage and Divorce Act, 1936 — Section 18
High Courts24 Jan 1941
Premji Tulsidas Sait and Others Vs P.S. Sethuramaswami Aiyar and Others
Madras High Court · AIR 1942 Mad 373 : (1942) 55 LW 385 : (1942) 1 MLJ 190
High Courts24 Jan 1941
Sivasubramania Thevan Vs Kalankarayan Konar
Madras High Court · AIR 1941 Mad 868 : (1941) 54 LW 768 : (1941) 2 MLJ 301
Stamp Act, 1899 — Section 19
High Courts24 Jan 1941
Rangaswami Nadar Vs Pitchaimani Nadar by next friend A.K.P. Chinna Nadar
Madras High Court · (1941) 54 LW 234 : (1941) 2 MLJ 291
High Courts24 Jan 1941
Kachi Muhaidin Tharaganar Vs Sainambu Ammal and Others
Madras High Court · AIR 1941 Mad 582 : (1941) ILR (Mad) 760 : (1941) 53 LW 548 : (1941) 1 MLJ 503
High Courts23 Jan 1941
Pothapu Timma Reddi Vs Kondalu Rami Reddi
Madras High Court · AIR 1941 Mad 416 : (1941) 53 LW 394 : (1941) 1 MLJ 421
Penal Code, 1860 (IPC) — Section 403, 411
High Courts23 Jan 1941
Uppala Appanna Sastri alias Annappa Sastri Vs Sree Raja Sobhanadri Appa Rao Bahadur Zamindar Garu, Zamindar of Elamarru Estate
Madras High Court · AIR 1942 Mad 84 : (1941) 54 LW 416 : (1941) 2 MLJ 947
High Courts23 Jan 1941
In Re: Subbaraya Ayyar and Others
Madras High Court · AIR 1941 Mad 658 : (1941) 53 LW 567
Penal Code, 1860 (IPC) — Section 401
High Courts23 Jan 1941
Arunachalam Pillai Vs Seetharam Naidu and Others
Madras High Court · AIR 1941 Mad 584 : (1941) ILR (Mad) 930 : (1941) 53 LW 515
Transfer of Property Act, 1882 — Section 58(b)
High Courts23 Jan 1941
Public Prosecutor Vs Karuppana Kone and Others
Madras High Court · AIR 1942 Mad 356 : (1942) 55 LW 170
Criminal Procedure Code, 1898 (CrPC) — Section 422Penal Code, 1860 (IPC) — Section 149, 323, 379
High Courts21 Jan 1941
In Re: Bhumireddi Venkata Reddy and Others
Madras High Court · AIR 1941 Mad 598 : (1941) 53 LW 556
Penal Code, 1860 (IPC) — Section 149, 324
High Courts21 Jan 1941
Konda Boyan Vs Palaniswami Goundan
Madras High Court · AIR 1942 Mad 114 : (1941) 54 LW 373 : (1941) 2 MLJ 640
High Courts21 Jan 1941
The Crown Prosecutor Vs Gopal alias Malayalathan
Madras High Court · AIR 1941 Mad 551 : (1941) 53 LW 396 : (1941) 1 MLJ 475
High Courts20 Jan 1941
Seemakurthi Manikyam Vs Jonnavithula Manikyamma
Madras High Court · AIR 1942 Mad 4 : (1941) 2 MLJ 671
Civil Procedure Code, 1908 (CPC) — Section 60(b)
High Courts17 Jan 1941
Sri Rajah Vyricherla Narayana Gajapati Raju Bahadur Varu Vs Perla Annapurnamma Garu and Others
Madras High Court · AIR 1941 Mad 660 : (1941) ILR (Mad) 753 : (1941) 53 LW 463 : (1941) 1 MLJ 527
Land Acquisition Act, 1894 — Section 18
High Courts17 Jan 1941
Subbiah Ambalam Servai Vs Unnamalai Achi and Others
Madras High Court · AIR 1941 Mad 609 : (1941) 53 LW 501 : (1941) 1 MLJ 580
Limitation Act, 1963 — Section 22
High Courts17 Jan 1941
Kuppuswami Naidu and Others Vs Kuppuswami Naidu and Others
Madras High Court · AIR 1941 Mad 866 : (1941) 54 LW 502 : (1941) 2 MLJ 255
High Courts17 Jan 1941
V.S. Sharma Vs J. Dharma Rao, Proprietor, M.C. Appaswamy Chetty and Co.
Madras High Court · AIR 1942 Mad 124
Copyright Act, 1957 — Section 7, 8