High Courts06 Feb 1941
Public Prosecutor Vs Ramanatham Pillai
Madras High Court · AIR 1941 Mad 832
Penal Code, 1860 (IPC) — Section 328
COURT ARCHIVE
Madras High Court judgments, 1941
469 judgments · page 22 of 24
High Courts05 Feb 1941
In Re: Vedaranyaswami Devasthanam
Madras High Court · AIR 1942 Mad 464 : (1942) 55 LW 250 : (1942) 1 MLJ 451
Civil Procedure Code, 1908 (CPC) — Section 107, 151Court Fees Act, 1870 — Article 17B, 7(xi)
High Courts05 Feb 1941
Swayampakula Subbaramayya and Others Vs Swayampakula Venkatasubbamma and Others
Madras High Court · AIR 1941 Mad 513 : (1942) ILR (Mad) 989 : (1941) 53 LW 693 : (1941) 1 MLJ 724
High Courts05 Feb 1941
In Re: V.S. Somasundaram
Madras High Court · AIR 1941 Mad 597 : (1941) 53 LW 362 : (1941) 1 MLJ 464
Defence of India Rules, 1962 — Rule 38
High Courts04 Feb 1941
In Re: Marimuthu Kavandan
Madras High Court · AIR 1941 Mad 694
Penal Code, 1860 (IPC) — Section 411
High Courts04 Feb 1941
Kallepalli Subbayya Vs Kurra Venkatadri and Others
Madras High Court · AIR 1941 Mad 921 : (1941) 54 LW 604 : (1941) 2 MLJ 395
Civil Procedure Code, 1908 (CPC) — Section 104(a)
High Courts04 Feb 1941
Gonuguntla Maha Latchayya Vs Tadepalli Adi Seshayya and Others
Madras High Court · (1941) 2 MLJ 244
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3Limitation Act, 1963 — Section 4
High Courts04 Feb 1941
K.P. Kesavalu Naidu Vs A.R. Venkatarama Chettiar and Another
Madras High Court · AIR 1942 Mad 35 : (1941) 54 LW 315 : (1941) 2 MLJ 450
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts03 Feb 1941
In Re: Sorimuthu Pillai
Madras High Court · AIR 1941 Mad 894 : (1941) 54 LW 312 : (1941) 2 MLJ 399
High Courts02 Feb 1941
Sri Raja Venkatadri Apparao Bahadur Zamindar Garu Vs Timmaraju Venkata Kutumbarao
Madras High Court · AIR 1941 Mad 635 : (1941) 1 MLJ 793
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts31 Jan 1941
Sri Kolanu Sesha Reddi Vs Sri Kolanu Narasimha Reddi and Others
Madras High Court · AIR 1941 Mad 803(1)
High Courts31 Jan 1941
Vallabhaneni Venkayya Vs Sri Rajah Vijaya Apparao Savai Aswarao Bahadur Zamindar Garu and Others
Madras High Court · AIR 1942 Mad 352 : (1942) 55 LW 103 : (1942) 1 MLJ 116
High Courts31 Jan 1941
Sinnaswami Goundan Vs Rama Goundan and Others
Madras High Court · AIR 1941 Mad 563 : (1941) ILR (Mad) 924 : (1941) 53 LW 454 : (1941) 1 MLJ 519
Transfer of Property Act, 1882 — Section 92
High Courts31 Jan 1941
M. Muni Reddy Vs M. Muni Reddy
Madras High Court · AIR 1941 Mad 434 : (1941) ILR (Mad) 846 : (1941) 53 LW 461 : (1941) 1 MLJ 499
Provincial Insolvency Act, 1920 — Section 38(2)
High Courts31 Jan 1941
Nadiminti Satyanarayanamurthi Vs Malluri Papayya and Another
Madras High Court · AIR 1941 Mad 713 : (1941) ILR (Mad) 824 : (1941) 54 LW 758 : (1941) 2 MLJ 834
Provincial Insolvency Act, 1920 — Section 28(4)
High Courts31 Jan 1941
In Re: B. Titus and Others
Madras High Court · AIR 1941 Mad 720 : (1941) 54 LW 81
Penal Code, 1860 (IPC) — Section 330, 348
High Courts30 Jan 1941
C. Velayudham Pillai Vs S.C. Subramania Pillai
Madras High Court · AIR 1941 Mad 709 : (1941) ILR (Mad) 716 : (1941) 53 LW 543 : (1941) 1 MLJ 617
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14
High Courts29 Jan 1941
In Re: Ramanujam Appalaswamy and Others
Madras High Court · AIR 1941 Mad 504 : (1941) 53 LW 660 : (1941) 1 MLJ 419
Companies Act, 1956 — Section 76(2)