COURT ARCHIVE

Madras High Court judgments, 1941

469 judgments · page 24 of 24

High Courts16 Jan 1941

Ramachandra Aiyar (deceased) and Others Vs Ranganayaki Ammal and Others

Madras High Court · AIR 1941 Mad 612 : (1941) 53 LW 483 : (1941) 1 MLJ 557

High Courts10 Jan 1941

Madras High Court · (1941) ILR (Mad) 708 : (1941) 53 LW 311 : (1941) 1 MLJ 414

Civil Procedure Code, 1908 (CPC) — Section 92

High Courts10 Jan 1941

Madras High Court · AIR 1941 Mad 803

Madras Estates Land Act, 1908 — Section 163APenal Code, 1860 (IPC) — Section 447

High Courts10 Jan 1941

Madras High Court · AIR 1941 Mad 632

Civil Procedure Code, 1908 (CPC) — Section 73

High Courts10 Jan 1941

Madras High Court · AIR 1941 Mad 493

Court Fees Act, 1870 — Section 7(iva)

High Courts10 Jan 1941

Madras High Court · (1941) 54 LW 737 : (1941) 2 MLJ 486

Criminal Procedure Code, 1898 (CrPC) — Section 197Madras City Police Act, 1888 — Section 42

High Courts10 Jan 1941

Madras High Court · (1941) 2 MLJ 110

Civil Procedure Code, 1908 (CPC) — Section 73

High Courts10 Jan 1941

Madras High Court · (1941) 9 ITR 275

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Income Tax Act, 1961 — Section 54

High Courts07 Jan 1941

Madras High Court · AIR 1941 Mad 502 : (1941) 53 LW 243 : (1941) 1 MLJ 299

Succession Act, 1925 — Section 234, 235