High Courts03 Mar 1941
The Madura Municipality Vs K. Nataraja Pillai and Another
Madras High Court · AIR 1941 Mad 650 : (1941) 53 LW 656 : (1941) 1 MLJ 768
COURT ARCHIVE
Madras High Court judgments, 1941
469 judgments · page 20 of 24
High Courts28 Feb 1941
Thallapaka Srinivasayya and Another Vs Nagallapati Obula Raju and Another
Madras High Court · AIR 1941 Mad 741 : (1941) 54 LW 118
High Courts28 Feb 1941
Thalepaka Srinivasayya and Another Vs Nagallapati Obula Raju and Another
Madras High Court · (1941) 2 MLJ 164
High Courts27 Feb 1941
Karuppanna Goundan Vs Marutha Pillai
Madras High Court · AIR 1941 Mad 663 : (1941) 53 LW 673 : (1941) 1 MLJ 773
High Courts27 Feb 1941
Mrs. Swarnam Iswariah Vs K.M.S.R.M. Kannappa Chetty
Madras High Court · AIR 1941 Mad 704 : (1941) ILR (Mad) 840 : (1941) 53 LW 518 : (1941) 1 MLJ 605
Tamil Nadu District Municipalities Act, 1920 — Section 86
High Courts27 Feb 1941
Oorakarai Seetharama Chettiar Vs Sheik Abdul Rahiman Sahib
Madras High Court · AIR 1941 Mad 40 : (1941) ILR (Mad) 703 : (1941) 53 LW 545 : (1941) 1 MLJ 614
High Courts27 Feb 1941
Nataraja Mudaliar and Others Vs Devanai Ammal
Madras High Court · AIR 1941 Mad 674
Penal Code, 1860 (IPC) — Section 448
High Courts27 Feb 1941
Corakarai Seetharama Chettiar Vs Sheikh Abdul Rahiman Sahib
Madras High Court · AIR 1941 Mad 616
Limitation Act, 1963 — Article 182
High Courts26 Feb 1941
Koti Nagabhushanam Vs Chukkapalli Venkayya
Madras High Court · AIR 1941 Mad 854 : (1941) 54 LW 225 : (1941) 2 MLJ 261
High Courts26 Feb 1941
Sree Rajah Vatchavaya Venkatasuryanarayana Jagapathiraju Bahadur Zamindar Garu Vs Maddukuri Tirupatayya and Others
Madras High Court · AIR 1941 Mad 615 : (1941) 53 LW 640 : (1941) 1 MLJ 779
Madras Local Boards Act, 1884 — Section 88
High Courts26 Feb 1941
T.R. Paramasivam and Another Vs Parvathareddy Chenchuramireddy and Others
Madras High Court · AIR 1942 Mad 345 : (1942) 55 LW 172 : (1942) 1 MLJ 316
High Courts21 Feb 1941
Y.G. Peria Muniswami Mudali and Others Vs Sena Narasappa Mudali (deceased) and Others
Madras High Court · (1941) ILR (Mad) 785 : (1941) 2 MLJ 79
Madras Estates Land Act, 1908 — Section 112
High Courts21 Feb 1941
Jayanthi Rudrayya Vs Jayanthi Subbarayappa and Others
Madras High Court · AIR 1941 Mad 742
High Courts21 Feb 1941
Vankineni Peda Venkata Subbayya Vs Jillillamudi Venkayya and Another
Madras High Court · AIR 1942 Mad 612 : (1942) 1 MLJ 413
High Courts20 Feb 1941
Vankadari Somappa Vs Chippagiri Nagi Reddy
Madras High Court · (1941) 2 MLJ 1050
High Courts20 Feb 1941
V. Sreenivasachariar Vs Bysani Krishnayya Chetti transferee decree-holder, insolvent, represented by the Official Assignee of Madras
Madras High Court · AIR 1941 Mad 697 : (1941) 53 LW 721 : (1941) 1 MLJ 833
High Courts20 Feb 1941
P.L.P. Devarayan Chettiar Vs Sp. Subramania Iyer and Another
Madras High Court · AIR 1941 Mad 829 : (1941) 54 LW 181 : (1941) 2 MLJ 257
High Courts19 Feb 1941
Venkadari Somappa Vs Naresepally Venkataswamy Chetty
Madras High Court · AIR 1941 Mad 672 : (1941) 53 LW 685 : (1941) 1 MLJ 782
High Courts19 Feb 1941
VENKADADRI SOMAPPA Vs NARASEPALLY VENKATASWAMI CHETTY.
Madras High Court · (1941) 9 ITR 284