High Courts25 Mar 1941
In Re: Shaik Mastan Sahib
Madras High Court · AIR 1941 Mad 748
Criminal Procedure Code, 1898 (CrPC) — Section 348
COURT ARCHIVE
Madras High Court judgments, 1941
469 judgments · page 18 of 24
High Courts24 Mar 1941
Naina Muhammad Rowther Vs Periappa Rowther alias Muhammad Abdul Khadir Rowther
Madras High Court · AIR 1941 Mad 745 : (1941) 54 LW 144 : (1941) 2 MLJ 167
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts24 Mar 1941
Km. K.R. Km. Kuppan Chettiar by agent S. Krishnamachariar Vs Kaliammal
Madras High Court · AIR 1941 Mad 886 : (1941) 54 LW 281 : (1941) 2 MLJ 360
High Courts24 Mar 1941
In Re: Syed Gaffar Sahib
Madras High Court · AIR 1941 Mad 621 : (1941) ILR (Mad) 701 : (1941) 53 LW 615 : (1941) 1 MLJ 715
Madras Prohibition Act, 1937 — Section 4(1)(a)
High Courts24 Mar 1941
In Re: Bendapudi Venkataratnam and Others
Madras High Court · AIR 1941 Mad 639 : (1941) ILR (Mad) 935 : (1941) 53 LW 637 : (1941) 1 MLJ 721
High Courts20 Mar 1941
Koodallor Manakkal Narayanan Nambudiripad Vs M. Achuthan Nayar (died) and Another
Madras High Court · AIR 1942 Mad 120 : (1941) 54 LW 466 : (1941) 2 MLJ 584
Malabar Land Registration Act, 1895 — Section 14
High Courts20 Mar 1941
Bhuloganatham Pillai and Others Vs Rajagopala Pillai and Another
Madras High Court · AIR 1941 Mad 669 : (1941) 53 LW 728 : (1941) 2 MLJ 105
High Courts20 Mar 1941
Sri Raja Velugoti Venkata Rajagopala Krishna Yachendra Bahadur Varu Vs Kuram Venkata Seshacharlu
Madras High Court · AIR 1942 Mad 78 : (1941) 54 LW 464 : (1941) 2 MLJ 655
High Courts19 Mar 1941
Kandasami Chettiar and Another Vs Gokuldas Madanji and Co. and Bombay care of Mathridas Gokuldas (deceased) and Others
Madras High Court · AIR 1941 Mad 731 : (1941) 54 LW 34 : (1941) 1 MLJ 837
High Courts19 Mar 1941
In Re: Nachal
Madras High Court · AIR 1941 Mad 746 : (1941) 54 LW 62
Penal Code, 1860 (IPC) — Section 304(2)
High Courts18 Mar 1941
COMMISSIONER OF Income Tax, MADRAS Vs M JAMAL MOHAMAD SAHIB.
Madras High Court · (1941) 9 ITR 375 : (1941) 54 LW 167
Income Tax Act, 1922 — Section 4(3)
High Courts18 Mar 1941
A.R.A.N.T. Narayanan Chettiar Vs Commissioner of Income Tax
Madras High Court · AIR 1941 Mad 677
Income Tax Act, 1922 — Section 4(2)
High Courts18 Mar 1941
Devarajulu Naidu (died) and Another Vs Jayalakshmi Ammal and Another
Madras High Court · AIR 1941 Mad 767(2) : (1941) 54 LW 115 : (1941) 2 MLJ 222
Limitation Act, 1963 — Article 120, 10
High Courts18 Mar 1941
The Commissioner of Income Tax Vs M. Jamal Mohamed Sahib, Trustee for "Allajanathud-Deeniya"
Madras High Court · AIR 1941 Mad 535 : (1941) ILR (Mad) 862 : (1941) 2 MLJ 148
Income Tax Act, 1922 — Section 4(3)
High Courts18 Mar 1941
S.S.S. Chokkalingam Chettiar and sons Vs The Commissioner of Income Tax
Madras High Court · (1941) 53 LW 738 : (1941) 1 MLJ 776
High Courts18 Mar 1941
A.R.A.N.T. Narayanan Chettiar Vs The Commissioner of Income Tax
Madras High Court · (1941) 54 LW 101 : (1941) 2 MLJ 172
Income Tax Act, 1922 — Section 4(2)
High Courts18 Mar 1941
S. S. S. CHOCKALINGAM CHETTIAR AND SONS Vs THE COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1941) 9 ITR 278
High Courts18 Mar 1941
A.R.A.N.T. NARAYANAN CHETTIAR Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1941) 9 ITR 509
Income Tax Act, 1922 — Section 4(2)
High Courts17 Mar 1941
In Re: Adilakshmi Ammal and Others
Madras High Court · AIR 1941 Mad 533 : (1941) ILR (Mad) 687 : (1941) 54 LW 17 : (1941) 2 MLJ 41
Madras Prohibition Act, 1937 — Section 4(1)(a)