High Courts29 Apr 1941
The Public Prosecutor Vs Jevan and Others
Madras High Court · AIR 1941 Mad 845 : (1942) 55 LW 216 : (1941) 2 MLJ 349
Motor Vehicles Act, 1988 — Section 123(1)
COURT ARCHIVE
Madras High Court judgments, 1941
469 judgments · page 16 of 24
High Courts25 Apr 1941
In Re: Karichiappa Goundan
Madras High Court · AIR 1942 Mad 285
Penal Code, 1860 (IPC) — Section 376
High Courts24 Apr 1941
M.S. Ayyar and Co. by C.R.V. Das and Others Vs G. Srinivasalu Naidu
Madras High Court · AIR 1941 Mad 749 : (1942) ILR (Mad) 73 : (1941) 54 LW 93
Madras City Municipal Act, 1904 — Section 129A
High Courts24 Apr 1941
S.A. Ramanatha Sastrigal Vs Koladi Krishna Menon
Madras High Court · AIR 1942 Mad 70 : (1941) 54 LW 295 : (1941) 2 MLJ 514
High Courts24 Apr 1941
Sha Moolchand Kesarimull Vs Associated Agencies, a Firm of Merchants
Madras High Court · AIR 1942 Mad 139 : (1942) ILR (Mad) 33 : (1941) 54 LW 217 : (1941) 2 MLJ 281
High Courts24 Apr 1941
M.S. Aiyar and Company and Others Vs G. Srinivasalu Naidu
Madras High Court · (1941) 2 MLJ 145
Madras City Municipal Act, 1904 — Section 129A
High Courts22 Apr 1941
In Re: Nadimpalli Bangaruraju and Others
Madras High Court · AIR 1942 Mad 58
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 324
High Courts21 Apr 1941
The General Agencies and Trades Ltd. Vs K.N. Viswanathan as Official Liquidator
Madras High Court · AIR 1941 Mad 855 : (1941) 54 LW 275 : (1941) 2 MLJ 417
High Courts21 Apr 1941
Pakshi Ramaswami Chettiar and Another Vs Kesavan Chettiar and Others
Madras High Court · (1941) ILR (Mad) 963 : (1941) 54 LW 124 : (1941) 2 MLJ 248
Limitation Act, 1963 — Section 20
High Courts18 Apr 1941
Swarupchand Rayanji and Others Vs Majeti Janakiramayya and Others
Madras High Court · AIR 1942 Mad 330 : (1942) 55 LW 35 : (1942) 1 MLJ 318
High Courts18 Apr 1941
Namburi Subbayya and Another Vs Ghaganti Chandrayya (deceased) and Others
Madras High Court · AIR 1941 Mad 811 : (1941) 2 MLJ 442
High Courts16 Apr 1941
Kuruvella Subba Rao Vs Kavi Satyanarayanamurthi and Another
Madras High Court · AIR 1941 Mad 750 : (1941) 54 LW 143 : (1941) 2 MLJ 170
Madras Debt Conciliation Act, 1936 — Section 10(1)
High Courts16 Apr 1941
K.M. Rangiah Chettiar Vs Syed Karim Sahib
Madras High Court · AIR 1941 Mad 890 : (1941) 54 LW 310 : (1941) 2 MLJ 453
Transfer of Property Act, 1882 — Section 10(2)(ii), 55(4)(b)
High Courts15 Apr 1941
Thimmappa Chettiar Vs Thangavelu Chetty and Another
Madras High Court · AIR 1941 Mad 762 : (1941) 54 LW 100 : (1941) 2 MLJ 119
High Courts09 Apr 1941
Valliammai Ammal Vs Dharmalinga Muthirian
Madras High Court · AIR 1941 Mad 762(1) : (1941) 54 LW 386
High Courts08 Apr 1941
Valur Krishna Menon and Others Vs Puthan Veettil Kurungara Kunhu alias Devu Amma and Others
Madras High Court · AIR 1942 Mad 36 : (1941) 2 MLJ 287
High Courts08 Apr 1941
Kangati Mahanandi Reddi Vs Panikalapati Venkatappa and Another
Madras High Court · AIR 1942 Mad 21 : (1941) 54 LW 429 : (1941) 2 MLJ 631
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 146
High Courts08 Apr 1941
C. Thiruvengada Mudaliar Vs M. Rajabathar Mudaliar
Madras High Court · AIR 1941 Mad 546 : (1941) ILR (Mad) 942 : (1941) 54 LW 12 : (1941) 2 MLJ 35
High Courts07 Apr 1941
M. Ramanathan Chettiar and Another Vs Pr. Km. Subramaniam Chettiar
Madras High Court · AIR 1941 Mad 747 : (1941) 54 LW 138 : (1941) 2 MLJ 123
Madras Debt Conciliation Act, 1936 — Section 25
High Courts04 Apr 1941
In Re: S. Krishnamurthi Aiyar
Madras High Court · AIR 1942 Mad 690 : (1942) ILR (Mad) 9 : (1942) 55 LW 844 : (1942) 2 MLJ 509