High Courts30 Jul 1941
Rex Vs Jaggopal Prasad and Others
Madras High Court · AIR 1941 Mad 889(2) : (1941) 54 LW 274 : (1941) 2 MLJ 397
City Police Act — Section 47
COURT ARCHIVE
Madras High Court judgments, 1941
469 judgments · page 14 of 24
High Courts30 Jul 1941
S. Subramania Aiyar Vs The India Equitable Insurance Company Limited
Madras High Court · AIR 1942 Mad 105 : (1941) 54 LW 353 : (1941) 2 MLJ 509
High Courts30 Jul 1941
In Re: Sheik Mahaboob
Madras High Court · AIR 1942 Mad 532 : (1942) 55 LW 355
Criminal Procedure Code, 1898 (CrPC) — Section 562
High Courts29 Jul 1941
Arunagiri Goundan and Another Vs Ramaswami Pillai
Madras High Court · AIR 1941 Mad 867 : (1941) 54 LW 324 : (1941) 2 MLJ 537
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Jul 1941
Potluri Rangayya Vs Vallabhaneni Ramayya and Others
Madras High Court · AIR 1941 Mad 815 : (1941) 54 LW 241
High Courts24 Jul 1941
In Re: A.S. Sehu Mohammed Maraikayar
Madras High Court · AIR 1941 Mad 834(2) : (1941) 54 LW 231 : (1941) 2 MLJ 356
Madras Local Boards Act, 1884 — Section 229
High Courts23 Jul 1941
Ayyavu Thevar Vs The Secretary of State for India in Council
Madras High Court · (1942) 1 MLJ 485
Evidence Act, 1872 — Section 33
High Courts23 Jul 1941
In Re: Boya Chinna Papanna
Madras High Court · AIR 1942 Mad 49 : (1941) 54 LW 327 : (1941) 2 MLJ 1070
High Courts23 Jul 1941
Fatima Bibi Vs Shaik Peda Pentu Saheb
Madras High Court · AIR 1941 Mad 944 : (1941) 54 LW 395 : (1941) 2 MLJ 548
Guardians and Wards Act, 1890 — Section 19(2)
High Courts23 Jul 1941
C. Krishnamachariar Vs B. Lakshmi Ammal
Madras High Court · AIR 1942 Mad 76 : (1941) 54 LW 394 : (1941) 2 MLJ 507
Land Encroachment Act, 1905 — Section 6
High Courts21 Jul 1941
Natesa Naicker Vs Sambanda Chettiar
Madras High Court · AIR 1941 Mad 918 : (1941) 54 LW 263 : (1941) 2 MLJ 390
Criminal Procedure Code, 1898 (CrPC) — Section 476APenal Code, 1860 (IPC) — Section 206
High Courts21 Jul 1941
In Re: T.N. Panchapakesa Aiyar, an insolvent
Madras High Court · (1941) 54 LW 560 : (1941) 2 MLJ 847
Presidency Towns Insolvency Act, 1909 — Section 31
High Courts18 Jul 1941
T.M. Venugopala Mudaliar and Another Vs T.K. Embaru Naidu and Others
Madras High Court · AIR 1941 Mad 851 : (1942) ILR (Mad) 137 : (1941) 54 LW 267 : (1941) 2 MLJ 378
Succession Act, 1925 — Section 317
High Courts18 Jul 1941
Thekke Mannengath Ittichiri alias Ammu Poduvalssiar Vs Vengalur Naduvilepat Poozhi Kunnath Kamavan Appu Menon and Others
Madras High Court · AIR 1942 Mad 122 : (1941) 54 LW 244 : (1941) 2 MLJ 424
High Courts17 Jul 1941
Mundla Gangi Reddi Vs Golla Narasimha Reddi
Madras High Court · AIR 1941 Mad 895 : (1942) ILR (Mad) 147 : (1941) 54 LW 278 : (1941) 2 MLJ 362
Presidency Towns Insolvency Act, 1909 — Section 18(6)Provincial Insolvency Act, 1920 — Section 25
High Courts17 Jul 1941
Avana Mana alias Kanhiyur alias Thekkiniyedath Kirangat Manakkal Vasudevan Nabudiripad Vs Mangat Valapil Avathala's daughter Panikka Veettil Abdul Kader's wife Maria Kutti Umma
Madras High Court · (1941) 54 LW 233 : (1941) 2 MLJ 293
Transfer of Property Act, 1882 — Section 59
High Courts16 Jul 1941
G. Narappa Naidu Vs Thummalur Chinna Asethu Reddi and Another
Madras High Court · AIR 1942 Mad 396 : (1942) 55 LW 89 : (1942) 1 MLJ 217(1)
High Courts16 Jul 1941
Manbuval Hasanath Hamedia Madrasa School Vs Municipal Council
Madras High Court · AIR 1941 Mad 834 : (1941) 54 LW 728
High Courts16 Jul 1941
In Re: A. Venkataraghava Iyer
Madras High Court · AIR 1941 Mad 828 : (1941) 54 LW 767
Madras Local Boards Act, 1884 — Section 193
High Courts16 Jul 1941
Muniappa Mudaliar alias Muniswami Mudaliar Vs Kuppuswami Mudaliar
Madras High Court · (1942) 55 LW 86 : (1942) 1 MLJ 181