COURT ARCHIVE

Madras High Court judgments, 1941

469 judgments · page 13 of 24

High Courts08 Aug 1941

Sepulchre Brothers, Proprietors, The Belgium East India Trading and Engineering Company Vs Sait Khushal Das Jagjivan Das Mehta trading in the name of J. Khushal Das and Company

Madras High Court · AIR 1942 Mad 13 : (1942) ILR (Mad) 243 : (1941) 54 LW 345 : (1941) 2 MLJ 481

Civil Procedure Code, 1908 (CPC) — Section 20(c)

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High Courts06 Aug 1941

P. Venugopala Pillai Vs Thirugnanavalli Ammal

Madras High Court · AIR 1941 Mad 847 : (1941) 54 LW 286 : (1941) 2 MLJ 866

Contract Act, 1872 — Section 69, 70

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High Courts06 Aug 1941

S.K.T. Soundararajalu Vs Shanmugam and Another

Madras High Court · (1942) 55 LW 148 : (1942) 1 MLJ 184

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High Courts06 Aug 1941

In Re: Perianna Mudali and Others

Madras High Court · AIR 1942 Mad 31 : (1941) 54 LW 738 : (1941) 2 MLJ 420

Penal Code, 1860 (IPC) — Section 379, 417

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High Courts05 Aug 1941

In Re: Chillara Seshamma

Madras High Court · AIR 1942 Mad 293 : (1942) 55 LW 373 : (1942) 1 MLJ 34

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High Courts05 Aug 1941

Dukka Gangayya and Another Vs Buddepu Lakshmi Devi

Madras High Court · AIR 1942 Mad 93 : (1941) 54 LW 362 : (1941) 2 MLJ 510

Criminal Procedure Code, 1898 (CrPC) — Section 488

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High Courts05 Aug 1941

Pethuraju Kone Vs Thenirkulam Muthuswami Aiyar and Others

Madras High Court · AIR 1942 Mad 128 : (1941) 2 MLJ 784

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63

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High Courts05 Aug 1941

S.M. Enayatullah Saheb Vs S.A.K. Jeelani Saheb and Another

Madras High Court · AIR 1942 Mad 136 : (1941) 54 LW 544 : (1941) 2 MLJ 740

Married Womens Property Act, 1874 — Section 6

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High Courts04 Aug 1941

Kakatur Linga Reddi Vs Yerabolu Subbarami Reddi and Others

Madras High Court · AIR 1942 Mad 202 : (1941) 54 LW 697 : (1941) 2 MLJ 1008

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High Courts04 Aug 1941

In Re: P.D. Curtis, an insolvent

Madras High Court · AIR 1942 Mad 27 : (1941) 54 LW 570 : (1941) 2 MLJ 845

Civil Procedure Code, 1908 (CPC) — Section 60

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High Courts01 Aug 1941

Kota Nagayya Vs Vanipenta Venkatayya and Another

Madras High Court · AIR 1942 Mad 82 : (1941) 54 LW 370

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High Courts01 Aug 1941

The Inspecting Assistant Commissioner of Income Tax Vs Chotabhai Javerbhai and Others

Madras High Court · (1942) ILR (Mad) 328 : (1941) 2 MLJ 475

Penal Code, 1860 (IPC) — Section 193, 196

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High Courts01 Aug 1941

Samuel Nadar Vs Thangayya Nadar

Madras High Court · AIR 1942 Mad 104 : (1941) 54 LW 355 : (1941) 2 MLJ 490

Partnership Act, 1932 — Section 42, 42(b)

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High Courts01 Aug 1941

THE INSPECTING ASSISTING COMMISSIONER OF Income Tax Vs CHOTABHAI JAVERBHAI AND OTHERS.

Madras High Court · AIR 1941 Mad 941 : (1941) 9 ITR 604 : (1941) 54 LW 291

Criminal Procedure Code, 1898 (CrPC) — Section 195Income Tax Act, 1961 — Section 52Penal Code, 1860 (IPC) — Section 196

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High Courts31 Jul 1941

Valliappa Chettiar and Others Vs Muthu Koundan and Others

Madras High Court · (1941) 2 MLJ 943

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High Courts31 Jul 1941

Ramanathan Chettiar by next friend Chidambaram Chettiar Vs Muthuraman Naidu and Others

Madras High Court · AIR 1942 Mad 161 : (1942) ILR (Mad) 204 : (1941) 2 MLJ 816

Negotiable Instruments Act, 1881 (NI) — Section 117, 50

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High Courts31 Jul 1941

Rentala Narasimha Rao Vs Rentala Venkataramana Rao

Madras High Court · AIR 1941 Mad 857 : (1941) 54 LW 321 : (1941) 2 MLJ 439

Madras Hereditary Village Offices Act, 1895 — Section 10(2)

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High Courts31 Jul 1941

Narikkal Chathan of Muthuvannacha Amsom and Desom Vs Veethiyottillath Kesavan Namboodiri Karnavan and manager of his illom of Muthuvannacha Amsom and Desom

Madras High Court · AIR 1942 Mad 242 : (1942) ILR (Mad) 133 : (1941) 54 LW 339 : (1941) 2 MLJ 455

Malabar Tenancy Act, 1929 — Section 20, 20(5)

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High Courts30 Jul 1941

Maddipatla Narayanaswami and Others Vs Edala Narayya

Madras High Court · AIR 1942 Mad 240 : (1942) 55 LW 30 : (1941) 2 MLJ 1049

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High Courts30 Jul 1941

In Re: Sudalamadakudumban

Madras High Court · (1942) 55 LW 40 : (1942) 1 MLJ 48

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