High Courts28 Aug 1941
In Re: Kora Vathan and Another
Madras High Court · (1941) 2 MLJ 694
Criminal Procedure Code, 1898 (CrPC) — Section 123
COURT ARCHIVE
Madras High Court judgments, 1941
469 judgments · page 11 of 24
High Courts28 Aug 1941
Al. Sp. S. Rm. Subramanian Chettiar Vs Chinnamuthu Batcha Rowther and Another
Madras High Court · AIR 1942 Mad 145 : (1941) 54 LW 553 : (1941) 2 MLJ 751
Contract Act, 1872 — Section 128
High Courts27 Aug 1941
Mrs. Raji Bai Ammal, guardian and mother of Dickson Chandrabasan and Another Vs Md. Nathar Sahib
Madras High Court · AIR 1942 Mad 251 : (1941) 2 MLJ 693
Evidence Act, 1872 — Section 112
High Courts27 Aug 1941
Kuppala Subbarayudu and Another Vs Ammanamanchi Venkatasubbamma
Madras High Court · AIR 1942 Mad 375 : (1942) 55 LW 176 : (1942) 1 MLJ 87
High Courts25 Aug 1941
Hamidgani Ammal (one of the L.Rs. of the deceased first respondent) Vs Ammasahib Ammal (died) and Others
Madras High Court · AIR 1941 Mad 898 : (1942) ILR (Mad) 271 : (1941) 54 LW 448 : (1941) 2 MLJ 622
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Aug 1941
K.N. Ramakrishna Aiyar Vs The Official Liquidator
Madras High Court · (1941) 2 MLJ 910
High Courts22 Aug 1941
Ratnavelu Pillai and Another Vs Varadaraja Pillai and Another
Madras High Court · AIR 1942 Mad 585 : (1942) 55 LW 293 : (1942) 1 MLJ 569
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts22 Aug 1941
Nanduri Venkatasubba Row Vs Dr. Taylor Stanley Philip, M.R.C.S. (Eng.) L.R.C.P. (Lond.) and Another
Madras High Court · AIR 1942 Mad 16 : (1941) 2 MLJ 505
High Courts21 Aug 1941
A. Rangaswami Aiyar Vs Jainabu Bibi Ammal and Others
Madras High Court · AIR 1942 Mad 507 : (1942) 55 LW 247 : (1942) 1 MLJ 448
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts21 Aug 1941
Moongan and Others Vs Mir Roshan Ali Sahib
Madras High Court · AIR 1941 Mad 910 : (1942) ILR (Mad) 322 : (1941) 54 LW 387 : (1941) 2 MLJ 534
Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts21 Aug 1941
Subbaraya Chettiar Vs The Debt Conciliation Board and Others
Madras High Court · AIR 1942 Mad 26 : (1942) ILR (Mad) 220 : (1941) 54 LW 423 : (1941) 2 MLJ 581
Madras Debt Conciliation Act, 1936 — Section 4
High Courts21 Aug 1941
Athiappa Chettiar Vs Ibramsa Pulavar
Madras High Court · (1941) 54 LW 523 : (1941) 2 MLJ 690
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts20 Aug 1941
Prabhulal Madhavlal Desai Vs Jeshing Bhai Bala Bhai and Sons and Others
Madras High Court · AIR 1942 Mad 86 : (1941) 54 LW 438 : (1941) 2 MLJ 598
High Courts20 Aug 1941
Thadi Murali Mohan Reddi Vs Chinta Brahmayya and Others
Madras High Court · AIR 1942 Mad 327 : (1942) 55 LW 108 : (1942) 1 MLJ 173
High Courts20 Aug 1941
Swaminatha Pillai Vs Krishna Padayachi and Others
Madras High Court · AIR 1942 Mad 28 : (1942) ILR (Mad) 225 : (1941) 54 LW 426 : (1941) 2 MLJ 601
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts19 Aug 1941
Mangineddi Varadiah Chetty Vs The Province of Madras
Madras High Court · (1941) 54 LW 405 : (1941) 2 MLJ 564
High Courts19 Aug 1941
Uppinangadi Sri Sahasra Lingeshwara Devara Bhandaram Vs Tholadara Nagappa alias Ramakrishna Shanbhogue (died) and Others
Madras High Court · (1941) 54 LW 408 : (1941) 2 MLJ 636
High Courts19 Aug 1941
Chandanmal Vs Rupakula Ramakrishnayya and Another
Madras High Court · AIR 1942 Mad 173 : (1941) 54 LW 571 : (1941) 2 MLJ 827
Contract Act, 1872 — Section 23
High Courts19 Aug 1941
In Re: Peeram Chenna Reddi and Others
Madras High Court · AIR 1942 Mad 23 : (1941) 54 LW 444 : (1941) 2 MLJ 644