High Courts03 Sept 1941
In Re: Kandasami Solagar
Madras High Court · AIR 1942 Mad 213
Penal Code, 1860 (IPC) — Section 304
COURT ARCHIVE
Madras High Court judgments, 1941
469 judgments · page 10 of 24
High Courts03 Sept 1941
The Official Assignee of Madras Vs E.V. D'Silva
Madras High Court · AIR 1941 Mad 906 : (1942) ILR (Mad) 199 : (1941) 54 LW 420 : (1941) 2 MLJ 591
Presidency Towns Insolvency Act, 1909 — Section 60(1)
High Courts02 Sept 1941
Nallappa Goundan Vs Chinnammal
Madras High Court · AIR 1942 Mad 19 : (1942) ILR (Mad) 158 : (1941) 54 LW 445 : (1941) 2 MLJ 618
Penal Code, 1860 (IPC) — Section 500
High Courts02 Sept 1941
In Re: Karuppayya Thevar
Madras High Court · AIR 1942 Mad 227 : (1941) 2 MLJ 999
High Courts02 Sept 1941
Sri Chitturi Narayanamma Vs Vankina Venkatachalam and Another
Madras High Court · AIR 1942 Mad 143 : (1941) 54 LW 517 : (1941) 2 MLJ 703
High Courts01 Sept 1941
In Re: Packirisami Pillai
Madras High Court · AIR 1942 Mad 288 : (1942) 55 LW 771
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts01 Sept 1941
Chidambaram Chettiar (died) and Others Vs Sellakumara Goundan and Others
Madras High Court · AIR 1941 Mad 903 : (1942) ILR (Mad) 1 : (1941) 54 LW 495 : (1941) 2 MLJ 684
Transfer of Property Act, 1882 — Section 53
High Courts01 Sept 1941
The Secretary of State for India in Council Vs Sait Jodaraj Dhupajee (died) and Others
Madras High Court · AIR 1942 Mad 244 : (1941) 54 LW 702 : (1941) 2 MLJ 993
High Courts01 Sept 1941
Vasi Reddi Venkayya Vs Gopu Sreeramulu and Others
Madras High Court · AIR 1941 Mad 935 : (1942) ILR (Mad) 163 : (1941) 54 LW 583 : (1941) 2 MLJ 798
High Courts29 Aug 1941
Kolaparathi Venkatasubbiah Vs Madallapalli Venkatasubbiah and Another
Madras High Court · AIR 1942 Mad 371 : (1942) 1 MLJ 311
High Courts29 Aug 1941
In Re: T.A. Balakrishna Odayar (Deceased)
Madras High Court · AIR 1942 Mad 586 : (1942) ILR (Mad) 189 : (1943) 56 LW 268 : (1943) 1 MLJ 214
Presidency Towns Insolvency Act, 1909 — Section 68
High Courts29 Aug 1941
Peria Negamam Sri Lakshmi Vilasa Draviya Sagaya Nidhi Limited Vs Varalakshmi Ammal
Madras High Court · AIR 1942 Mad 386 : (1942) 55 LW 90 : (1942) 1 MLJ 274
High Courts29 Aug 1941
A.R.M.T.T. Muthukaruppan Chettiar Vs S.P.L. Subbiah Chettiar and Another
Madras High Court · AIR 1942 Mad 34 : (1941) 54 LW 468 : (1941) 2 MLJ 653
High Courts29 Aug 1941
M. RANGASWAMI NAICKER AND OTHERS Vs M. RAJU NAICKER AND OTHERS.
Madras High Court · (1941) 9 ITR 693
Income Tax Act, 1961 — Section 54
High Courts29 Aug 1941
M. Rangaswami Naicker and Others Vs M. Raju Naicker and Others
Madras High Court · (1942) 55 LW 16 : (1942) 1 MLJ 36
High Courts28 Aug 1941
Vali Chetti Munuswami Chetti Vs Vali Chetti Venkataswami Chetti and Others
Madras High Court · AIR 1942 Mad 610 : (1942) 55 LW 73 : (1942) 1 MLJ 213
High Courts28 Aug 1941
In Re: Venkatachalam Chetty
Madras High Court · AIR 1942 Mad 100 : (1941) 2 MLJ 661
Penal Code, 1860 (IPC) — Section 302
High Courts28 Aug 1941
In Re: Dabbala Koricha Nagadu and Another
Madras High Court · AIR 1942 Mad 33
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 380, 457
High Courts28 Aug 1941
Kandulapati Kanakaratnam Vs Kandulapati Narasimha Rao, being minor by mother and next friend K. Nagaratnam and Another
Madras High Court · AIR 1941 Mad 937 : (1942) ILR (Mad) 173 : (1941) 54 LW 587 : (1941) 2 MLJ 803