High Courts12 Sept 1941
In Re: Ganapathi Sa and Others
Madras High Court · AIR 1942 Mad 354 : (1942) 55 LW 255 : (1942) 1 MLJ 357
COURT ARCHIVE
Madras High Court judgments, 1941
469 judgments · page 9 of 24
High Courts11 Sept 1941
Public Prosecutor Vs Gopalakrishnan Pillai
Madras High Court · AIR 1942 Mad 347
High Courts10 Sept 1941
Crown Prosecutor Vs Ekambaram and Another
Madras High Court · (1958) CriLJ 774
Madras City Police Act, 1888 — Section 75
High Courts10 Sept 1941
In Re: Kumaraswamy Kalinga Bayar and Others
Madras High Court · AIR 1942 Mad 221
High Courts10 Sept 1941
Sri Kallalagar Devasthanam Vs M. Baskaram Pillai and Another
Madras High Court · AIR 1942 Mad 741 : (1942) 2 MLJ 450
High Courts09 Sept 1941
Thottilakath Puthiapurayil alias Kurikkalavita Kunhabdulla Vs Thottilagath Puthiapurayil alias Kurikkalavita Abubacker and Others
Madras High Court · AIR 1942 Mad 320 : (1942) 55 LW 178 : (1942) 1 MLJ 217
High Courts09 Sept 1941
Muttapukuntla Chinnapareddi Vs Masineni Venkataramanappa and Others
Madras High Court · AIR 1942 Mad 209 : (1941) 54 LW 491 : (1941) 2 MLJ 695
Transfer of Property Act, 1882 — Section 6(e)
High Courts09 Sept 1941
Vedangi Veera Raghava Rao Vs Vedangi Gopalarao
Madras High Court · (1941) 54 LW 499 : (1941) 2 MLJ 707
Registration Act, 1908 — Section 17
High Courts09 Sept 1941
The Tirumalai Tirupati Devasthanams Committee Vs The Tirupati Municipal Council
Madras High Court · AIR 1942 Mad 256 : (1941) 54 LW 754 : (1941) 2 MLJ 1093
High Courts08 Sept 1941
In Re: S, a Pleader
Madras High Court · AIR 1941 Mad 905 : (1941) ILR (Mad) 940
High Courts08 Sept 1941
In Re: Sv.Rm.Ar. Ramanathan Chettiar
Madras High Court · AIR 1942 Mad 390 : (1942) 55 LW 323 : (1942) 1 MLJ 111
High Courts08 Sept 1941
The Travancore National Bank Subsidiary Co., Ltd. Vs M.S. Venkataraman and Others
Madras High Court · AIR 1942 Mad 337 : (1942) 55 LW 254 : (1941) 2 MLJ 908
Contract Act, 1872 — Section 50
High Courts08 Sept 1941
Manyam Krishna Rao Vs The Official Receiver and Another
Madras High Court · AIR 1942 Mad 254 : (1941) 54 LW 513 : (1941) 2 MLJ 698
Provincial Insolvency Act, 1920 — Section 63, 75
High Courts08 Sept 1941
In Re: Sri V.M. Sundaresa Aiyar, Pleader
Madras High Court · (1941) 54 LW 481 : (1941) 2 MLJ 663
High Courts05 Sept 1941
Pasumarthi Venkateswara Rao by next friend and grand-father Venkataratnam Vs Pasumarthi Venkatanarayana
Madras High Court · AIR 1942 Mad 422 : (1942) 55 LW 228 : (1942) 1 MLJ 222
High Courts05 Sept 1941
Thayyanayaki Ammal by agent Viswalingam Chettiar Vs Sundarappa alias Apath Sahaya Kandiar, by his mother and guardian Alamelu Ammal (dead) and Others
Madras High Court · AIR 1942 Mad 200 : (1942) ILR (Mad) 308 : (1941) 54 LW 573 : (1941) 2 MLJ 913
Limitation Act, 1908 — Section 20
High Courts05 Sept 1941
Tatavarthi Nagaportharow Vs Pulipati Subbarow and Others
Madras High Court · AIR 1942 Mad 360 : (1942) 55 LW 101 : (1942) 1 MLJ 177
High Courts05 Sept 1941
The Province of Madras Vs Boddu Paidanna and Sons
Madras High Court · AIR 1941 Mad 913 : (1941) ILR (Mad) 874 : (1941) 54 LW 452 : (1941) 2 MLJ 607
Government of India Act, 1915 — Section 45A
High Courts04 Sept 1941
C. Ethiraja Mudaliar Vs N. Murugesa Mudaliar and Others
Madras High Court · AIR 1942 Mad 282 : (1941) 2 MLJ 1088
High Courts04 Sept 1941
Manikkam Chettiar and Others Vs Krishnappa Chettiar
Madras High Court · AIR 1942 Mad 382 : (1942) 55 LW 24 : (1942) 1 MLJ 24