High Courts03 Oct 1941
The Cannanore Bank, Limited Vs Pattarkandy Arayanveettil Madhavi and Others
Madras High Court · AIR 1942 Mad 41 : (1942) ILR (Mad) 336 : (1941) 54 LW 671 : (1941) 2 MLJ 956
COURT ARCHIVE
Madras High Court judgments, 1941
469 judgments · page 7 of 24
High Courts03 Oct 1941
Suragouni Vemanna Vs Thunga Sanjeeva Reddi and Another
Madras High Court · AIR 1942 Mad 474 : (1942) 1 MLJ 511
Provincial Insolvency Act, 1920 — Section 38
High Courts02 Oct 1941
P V A L RAMASWAMI NAICKER Vs PUDI N SOKKAYYA NAICKER.
Madras High Court · AIR 1942 Mad 428 : (1942) 10 ITR 226
Income Tax Act, 1961 — Section 3
High Courts02 Oct 1941
Sundarabalakadiresa Thevar and Others Vs Avudai Ammal and Others
Madras High Court · AIR 1942 Mad 495 : (1942) 1 MLJ 542
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11
High Courts02 Oct 1941
P.V.A.L. Ramaswami Naticker Vs Pudi N. Sokkayya Naicker
Madras High Court · (1942) 55 LW 352 : (1942) 1 MLJ 559
Income Tax Act, 1961 — Section 3
High Courts01 Oct 1941
Murugayya Pillai Vs Rajagopal Pillai and Others
Madras High Court · AIR 1942 Mad 381 : (1942) 55 LW 156 : (1942) 1 MLJ 325
High Courts01 Oct 1941
In Re: Ammu Pujary
Madras High Court · AIR 1942 Mad 295 : (1942) 55 LW 125 : (1942) 1 MLJ 200
High Courts30 Sept 1941
Dosapati Ramayya Vs Pattam Anjayya
Madras High Court · AIR 1942 Mad 146 : (1942) ILR (Mad) 405 : (1941) 54 LW 624 : (1941) 2 MLJ 848
Limitation Act, 1963 — Section 20
High Courts26 Sept 1941
Thangathammal Vs Veerama Reddiar
Madras High Court · AIR 1942 Mad 260 : (1942) ILR (Mad) 360 : (1941) 54 LW 688 : (1941) 2 MLJ 1024
High Courts25 Sept 1941
The Commissioner of Income Tax Vs Firm of N.V. Abdulla Sahib
Madras High Court · AIR 1942 Mad 177 : (1942) ILR (Mad) 281 : (1942) 55 LW 13 : (1942) 1 MLJ 18
High Courts25 Sept 1941
Paramanand Doss Chota Doss and Sons, a firm of Merchants and Others Vs Nannulal Kanji and Others
Madras High Court · AIR 1942 Mad 232 : (1942) ILR (Mad) 287 : (1941) 54 LW 656 : (1941) 2 MLJ 923
High Courts25 Sept 1941
Yeddula Kothapalle Muthyalu Vs Bolla Chinnayya and Others
Madras High Court · AIR 1942 Mad 149 : (1941) 54 LW 699 : (1941) 2 MLJ 1010
High Courts25 Sept 1941
COMMISSIONER OF Income Tax, MADRAS Vs N. V. ABDULLA SAHIB,.
Madras High Court · (1942) 10 ITR 7
Income Tax Act, 1961 — Section 26A
High Courts24 Sept 1941
In Re: K.K. Narayanan Nambiar
Madras High Court · AIR 1942 Mad 223 : (1942) ILR (Mad) 494 : (1941) 54 LW 556 : (1941) 2 MLJ 787
Criminal Procedure Code, 1898 (CrPC) — Section 540Penal Code, 1860 (IPC) — Section 409
High Courts23 Sept 1941
Namberumal Naidu Vs Muthukalathi Mudali
Madras High Court · AIR 1942 Mad 241 : (1942) 55 LW 756 : (1941) 2 MLJ 1038
High Courts23 Sept 1941
In Re: Swaminatha Aiyar
Madras High Court · AIR 1942 Mad 290 : (1942) 55 LW 758 : (1941) 2 MLJ 1045
High Courts23 Sept 1941
In Re: A.V. Srinivasalu Reddiar
Madras High Court · (1942) 55 LW 757 : (1941) 2 MLJ 1036
High Courts23 Sept 1941
In Re: Baron Von Dincklage
Madras High Court · AIR 1942 Mad 182 : (1941) 54 LW 521 : (1941) 2 MLJ 748
Penal Code, 1860 (IPC) — Section 409
High Courts22 Sept 1941
Karuppa Goundan Vs T.R. Narayanaswami and Co.
Madras High Court · AIR 1942 Mad 169 : (1941) 54 LW 577 : (1941) 2 MLJ 808
Negotiable Instruments Act, 1881 (NI) — Section 120
High Courts22 Sept 1941
Amara Narasimhulu Chetty Vs Thamidalapati China Ramayya Naidu and Others
Madras High Court · AIR 1942 Mad 502 : (1942) 55 LW 173 : (1942) 1 MLJ 400