High Courts13 Oct 1941
P.K.L.S. Nachiyappa Chettiar and Another Vs Marappa Goundan and Another
Madras High Court · (1942) 55 LW 226 : (1942) 1 MLJ 329
COURT ARCHIVE
Madras High Court judgments, 1941
469 judgments · page 6 of 24
High Courts13 Oct 1941
Syed Dewan Khaja Moideen Saheb Vs D.M. Abdul Gaffoor Sahib
Madras High Court · (1942) ILR (Mad) 455 : (1941) 54 LW 663 : (1941) 2 MLJ 962
High Courts13 Oct 1941
Vasudevan Nambudiri Vs Unnimaya Anterjanam
Madras High Court · AIR 1942 Mad 298 : (1942) 55 LW 27 : (1942) 1 MLJ 88
High Courts10 Oct 1941
R. Kailasa Aiyar Vs Payyalur Gramam Vanchi Pattar's son, Sundaram Pattar and Others
Madras High Court · AIR 1942 Mad 205 : (1942) ILR (Mad) 438 : (1941) 54 LW 679 : (1941) 2 MLJ 986
High Courts10 Oct 1941
K. Stanumurthiayya and Others Vs K. Ramappa and Others
Madras High Court · AIR 1942 Mad 277 : (1941) 54 LW 748 : (1942) 1 MLJ 21
High Courts10 Oct 1941
The Public Prosecutor Vs Kola Sahib of Wandiwash
Madras High Court · (1942) 1 MLJ 602
High Courts10 Oct 1941
P.V.R.R.V.R. Veerappa Chettiar and Another Vs V. AR. V. VR. Sivagami Achi
Madras High Court · AIR 1942 Mad 291 : (1942) 55 LW 180 : (1941) 2 MLJ 1064
High Courts10 Oct 1941
In Re: Valavala Pattabhiramayya
Madras High Court · AIR 1942 Mad 668 : (1942) 55 LW 517 : (1942) 2 MLJ 278
High Courts10 Oct 1941
S. Berumull Sowcar Vs P. Velu Gramany
Madras High Court · AIR 1942 Mad 369 : (1942) 55 LW 113 : (1942) 1 MLJ 372
High Courts09 Oct 1941
In Re: Thimmakka and Another
Madras High Court · (1942) 55 LW 368 : (1942) 1 MLJ 583
Madras Co-operative Societies Act, 1932 — Section 52
High Courts08 Oct 1941
Budi Gaddennaidu and Another Vs Chintalapudi China Ramanna
Madras High Court · (1942) 55 LW 23 : (1942) 1 MLJ 90
High Courts08 Oct 1941
In Re: S.S. Pattabirama Ayyar
Madras High Court · (1942) 55 LW 507 : (1942) 2 MLJ 248
High Courts07 Oct 1941
Mantri Errama Reddi and Another Vs Karnam Soorappa
Madras High Court · AIR 1942 Mad 418 : (1942) 55 LW 157 : (1942) 1 MLJ 314
High Courts07 Oct 1941
Pachai Ammal Vs The Corporation of Madras
Madras High Court · AIR 1942 Mad 346 : (1942) 55 LW 97 : (1942) 1 MLJ 233
High Courts07 Oct 1941
N. Narayana Bhat Vs Rama and Others
Madras High Court · AIR 1942 Mad 551 : (1942) 55 LW 201 : (1942) 1 MLJ 453
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts06 Oct 1941
Singamsetti Sundaram and Others Vs Singamsetti Subba Rao
Madras High Court · AIR 1942 Mad 402 : (1942) 55 LW 160 : (1942) 1 MLJ 327
High Courts03 Oct 1941
In Re: Syed Murthuza Sahib
Madras High Court · AIR 1942 Mad 269 : (1941) 2 MLJ 1042
High Courts03 Oct 1941
Yella Venkatramayya Vs Yella Seshayya and Others
Madras High Court · AIR 1942 Mad 193 : (1941) 54 LW 563 : (1941) 2 MLJ 877
Transfer of Property Act, 1882 — Section 41
High Courts03 Oct 1941
Saradambal Vs S. Subbarama Aiyar
Madras High Court · AIR 1942 Mad 212 : (1942) ILR (Mad) 630 : (1941) 54 LW 651 : (1941) 2 MLJ 862
Hindu Womens Right to Property Act, 1937 — Section 3(2)
High Courts03 Oct 1941
Panuganti Seshayya and Others Vs Lankireddi Swamireddi (died) and Others
Madras High Court · AIR 1942 Mad 204 : (1941) 54 LW 551 : (1941) 2 MLJ 795