High Courts22 Sept 1941
Sunkarapalli Ranganayakulu and Another Vs Gona Gopayamma and Another
Madras High Court · AIR 1942 Mad 323 : (1942) 55 LW 170 : (1942) 1 MLJ 341
COURT ARCHIVE
Madras High Court judgments, 1941
469 judgments · page 8 of 24
High Courts19 Sept 1941
Muthukumaru Maniakarar and Another Vs Pethia Maniakarar
Madras High Court · AIR 1942 Mad 154 : (1941) 54 LW 539 : (1941) 2 MLJ 717
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts19 Sept 1941
In Re: Narayana Reddiar
Madras High Court · AIR 1942 Mad 316 : (1942) 55 LW 88 : (1942) 1 MLJ 226
High Courts19 Sept 1941
Rangaswami Aiyangar Vs Sivaprakasam Pillai and Others
Madras High Court · (1942) ILR (Mad) 251 : (1941) 54 LW 596 : (1941) 2 MLJ 883
Limitation Act, 1963 — Section 20
High Courts18 Sept 1941
In Re: Karathammathintakath Kunhamad
Madras High Court · AIR 1942 Mad 753 : (1942) 55 LW 536
Criminal Procedure Code, 1898 (CrPC) — Section 556Penal Code, 1860 (IPC) — Section 467
High Courts18 Sept 1941
Bysani Venkataratnam Chetti Vs R. Venkatayya of Kadiri and Others
Madras High Court · AIR 1942 Mad 172 : (1942) ILR (Mad) 316 : (1941) 54 LW 548 : (1941) 2 MLJ 778
Provincial Insolvency Act, 1920 — Section 16
High Courts17 Sept 1941
In Re: Chinnathambi and Others
Madras High Court · (1942) 55 LW 712 : (1942) 2 MLJ 579
High Courts17 Sept 1941
Ma.Si. Muthuveeran Chettiar and Others Vs Mottayan Chettiar
Madras High Court · AIR 1942 Mad 283 : (1942) 1 MLJ 230
High Courts17 Sept 1941
Sreemat Prativadhi Bhayankaram Venkata Narasimhacharyulu Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1941 Mad 933 : (1942) ILR (Mad) 264 : (1941) 54 LW 647 : (1941) 2 MLJ 904
Madras Revenue Recovery Act, 1864 — Section 38
High Courts16 Sept 1941
Indukuri Suryanarayana Raju (died) and Others Vs Indukuri Viswanadharaju and Others
Madras High Court · AIR 1942 Mad 249 : (1941) 2 MLJ 1047
High Courts16 Sept 1941
Velagala Sriramareddi and Others Vs Karri Sriramareddi, being minor by certificated guardian, Mr. G. Bhima Rao
Madras High Court · AIR 1941 Mad 929 : (1942) ILR (Mad) 346 : (1941) 54 LW 627 : (1941) 2 MLJ 855
Tamil Nadu Agriculturists Relief Act, 1938 — Section 6, 8
High Courts15 Sept 1941
Commissioner of Income Tax Vs SM. AR. VR. Annamalai Chettiar
Madras High Court · (1941) 2 MLJ 890
High Courts15 Sept 1941
COMMISSIONER OF Income Tax MADRAS Vs MAHARAJAH OF PITHAPURAM.
Madras High Court · (1942) 10 ITR 1
Income Tax Act, 1961 — Section 66(1)
High Courts15 Sept 1941
Commissioner of Income Tax Vs P. Ramaswamy Chettiar
Madras High Court · AIR 1941 Mad 922 : (1942) ILR (Mad) 182 : (1941) 54 LW 734 : (1941) 2 MLJ 900
Income Tax Act, 1961 — Section 2(6A)
High Courts15 Sept 1941
Commissioner of Income Tax Vs K.M.S. Lakshmanier
Madras High Court · AIR 1941 Mad 924 : (1941) 2 MLJ 891
High Courts15 Sept 1941
The Commissioner of Income Tax Vs The Maharajah of Pithapuram
Madras High Court · AIR 1942 Mad 191 : (1942) ILR (Mad) 91 : (1942) 55 LW 15 : (1942) 1 MLJ 16
High Courts15 Sept 1941
COMMISSIONER OF Income Tax, MADRAS Vs P RAMASWAMY CHETTIAR.
Madras High Court · (1941) 9 ITR 656
Income Tax Act, 1961 — Section 2(6A)
High Courts15 Sept 1941
COMMISSIONER OF INCOME TAX, MADRAS Vs SM. AR. VR. ANNAMALAI CHETTIAR.
Madras High Court · AIR 1941 Mad 928 : (1941) 9 ITR 663 : (1941) 54 LW 707
High Courts15 Sept 1941
COMMISSIONER OF INCOME TAX, MADRAS Vs K M S LAKSHMANIER.
Madras High Court · (1941) 9 ITR 668 : (1941) 54 LW 732
Income Tax Act, 1961 — Section 66(2)
High Courts12 Sept 1941
Thiruvengadam Pillai and Others Vs Koolai alias Muthuswami Pillai and Others
Madras High Court · AIR 1942 Mad 230 : (1942) ILR (Mad) 300 : (1941) 54 LW 684 : (1941) 2 MLJ 1002