High Courts28 Oct 1941
K.A. Ramier Vs Indiran Ramaswami Pandia Thalavanar through his mother and guardian Gomathi Nachiar
Madras High Court · AIR 1942 Mad 315 : (1942) 55 LW 317 : (1942) 1 MLJ 41
COURT ARCHIVE
Madras High Court judgments, 1941
469 judgments · page 5 of 24
High Courts27 Oct 1941
The Madura Municipal Council Vs The Madura Devasthanams
Madras High Court · AIR 1942 Mad 658 : (1942) 55 LW 528 : (1942) 2 MLJ 269
High Courts27 Oct 1941
Visalakshi Ammal and Others Vs The Coimbatore Janopakara Nidhi Limited and Another
Madras High Court · (1942) 55 LW 319 : (1942) 1 MLJ 44
High Courts27 Oct 1941
In Re: C. Guruswami
Madras High Court · (1942) 55 LW 257 : (1942) 1 MLJ 457
Government of India Act, 1935 — Section 102(1)
High Courts24 Oct 1941
T.K. Nallamuthu Pillai and Others Vs R.K. Thirumalai Aiyangar and Others
Madras High Court · AIR 1942 Mad 258 : (1942) ILR (Mad) 431 : (1941) 54 LW 751 : (1942) 1 MLJ 49
High Courts24 Oct 1941
In Re: Chundru Pallayya
Madras High Court · AIR 1943 Mad 315 : (1943) 56 LW 77
Evidence Act, 1872 — Section 27
High Courts24 Oct 1941
Rao Bahadur V. Ranganatham Chettiar and Others Vs Mariappa Mudali and Others
Madras High Court · AIR 1942 Mad 334 : (1942) 55 LW 82 : (1942) 1 MLJ 92
High Courts24 Oct 1941
Chokkalinga Mudali Vs Manickka Mudali alias Singara Mudali
Madras High Court · AIR 1942 Mad 273 : (1942) ILR (Mad) 448 : (1941) 54 LW 741 : (1942) 1 MLJ 11
High Courts23 Oct 1941
In Re: E.S. Ganapatisubramania Aiyar
Madras High Court · (1942) 1 MLJ 445
Defence of India Act, 1971 — Section 121
High Courts23 Oct 1941
In Re: T.V. Venkatarama Chetti
Madras High Court · AIR 1942 Mad 178 : (1942) ILR (Mad) 661 : (1941) 54 LW 632 : (1941) 2 MLJ 854
Criminal Procedure Code, 1898 (CrPC) — Section 526(8)
High Courts23 Oct 1941
Tiruturaipundi Sri Bana Oushadeesvara Swami Temple Vs N.R. Samiappa Mudaliar and Others
Madras High Court · (1942) 55 LW 324 : (1942) 1 MLJ 99
High Courts21 Oct 1941
Eletath alias Muthetath Mallisseri Narayanan Nambudiri and Others Vs Etacheri Kunnath Chathukutti Nayar and Others
Madras High Court · AIR 1942 Mad 307 : (1942) ILR (Mad) 550 : (1942) 55 LW 18 : (1942) 1 MLJ 166
High Courts15 Oct 1941
K.K.A. Ponnuchami Goundar Vs Muthusami Goundar and Another
Madras High Court · AIR 1942 Mad 252 : (1942) ILR (Mad) 355 : (1941) 54 LW 676 : (1941) 2 MLJ 968
High Courts15 Oct 1941
The Public Prosecutor Vs Krishnaswami for Sundaram Aiyangar
Madras High Court · AIR 1942 Mad 196 : (1941) 54 LW 730 : (1941) 2 MLJ 1040
High Courts15 Oct 1941
Kudithipudi Venkatramayya Vs Mallacheruvu Pundareekakshudu and Others
Madras High Court · AIR 1942 Mad 523 : (1942) 55 LW 242 : (1942) 1 MLJ 491
Provincial Insolvency Act, 1920 — Section 37
High Courts15 Oct 1941
In Re: Peri Rameswara Sarma and Others
Madras High Court · (1942) 55 LW 128 : (1942) 1 MLJ 202
High Courts15 Oct 1941
In Re: D.K. Reddy
Madras High Court · AIR 1942 Mad 181 : (1942) ILR (Mad) 587 : (1941) 54 LW 633 : (1941) 2 MLJ 852
Criminal Procedure Code, 1898 (CrPC) — Section 480, 486
High Courts15 Oct 1941
T.K. Embaru Vs Vedavalli Ammal
Madras High Court · AIR 1942 Mad 595 : (1942) 2 MLJ 148
High Courts14 Oct 1941
Rangaswami Pillai alias Rama Pillai and Others Vs Vasu Ammal alias Srinivasa Ammal
Madras High Court · AIR 1942 Mad 388 : (1942) 55 LW 127 : (1942) 1 MLJ 289
High Courts14 Oct 1941
Pariyanampatta Davaswom Uralan Kannanoorpata Moopil Nair (deceased) and Others Vs K.K. Gopalan Nair, Receiver
Madras High Court · AIR 1942 Mad 441 : (1942) 55 LW 236 : (1942) 1 MLJ 495