High Courts02 Dec 1941
In Re: Shanmuga Kone
Madras High Court · AIR 1942 Mad 700 : (1942) 55 LW 519 : (1942) 2 MLJ 240
COURT ARCHIVE
Madras High Court judgments, 1941
469 judgments · page 3 of 24
High Courts02 Dec 1941
K. Lakshmappa and Another Vs Talasani Venkata Reddi
Madras High Court · AIR 1942 Mad 305 : (1942) 55 LW 40 : (1942) 1 MLJ 113
High Courts02 Dec 1941
Madura Mills Company Limited Vs The Madura Sri Meenakshi Sundareswaral Devasthanam
Madras High Court · AIR 1942 Mad 578 : (1942) 55 LW 471 : (1942) 2 MLJ 175
High Courts01 Dec 1941
In Re: C.P. Jagannathachari
Madras High Court · AIR 1942 Mad 326 : (1942) 55 LW 321 : (1942) 1 MLJ 105
High Courts27 Nov 1941
Tulabandu Ademma Vs Sreemath Satyadhyana Thirtha Swamivaru represented by the general power of attorney agent, Markapuram Srinivasacharlu and Others
Madras High Court · AIR 1943 Mad 187 : (1943) 56 LW 30 : (1943) 2 MLJ 289
Madras Estates Land Act, 1908 — Section 6
High Courts26 Nov 1941
The Public Prosecutor Vs Poongavana Goundan
Madras High Court · AIR 1942 Mad 530 : (1942) 55 LW 354 : (1942) 2 MLJ 37
High Courts26 Nov 1941
In Re: Subbiah Thevan and Others
Madras High Court · (1942) 55 LW 231 : (1942) 1 MLJ 490
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts26 Nov 1941
The Public Prosecutor Vs The Coimbatore National Bank Ltd.
Madras High Court · (1943) 56 LW 80 : (1943) 1 MLJ 119
Companies Act, 1956 — Section 87(2)
High Courts25 Nov 1941
M.K. Mahomed Ibrahim and Another Vs The Commissioner of Income Tax
Madras High Court · AIR 1942 Mad 266 : (1942) 55 LW 87 : (1942) 1 MLJ 158
High Courts25 Nov 1941
M K MUHAMMAD IBRAHIM AND OTHERS Vs COMMISSIONER OF INCOME TAX, MADRAS.
Madras High Court · (1942) 10 ITR 64
Income Tax Act, 1961 — Section 26A
High Courts24 Nov 1941
United Motors (Coimbatore) Limited Vs The Palghat Municipal Council
Madras High Court · (1942) 2 MLJ 472
High Courts24 Nov 1941
Rm.N.S. Sinnaswami Pillai Vs The Commissioner of Income Tax
Madras High Court · AIR 1942 Mad 268 : (1942) 55 LW 75 : (1942) 1 MLJ 164
High Courts21 Nov 1941
In Re: Oomayan
Madras High Court · AIR 1942 Mad 452 : (1942) 55 LW 231
Penal Code, 1860 (IPC) — Section 342, 451
High Courts21 Nov 1941
Venkatasubba Bagavathar as Secretary to the Tirukkurungudi Chatram Ryots' Association on behalf of the ryots Vs Manager, L.F., Chatram
Madras High Court · AIR 1942 Mad 462 : (1942) 55 LW 203 : (1942) 1 MLJ 416
High Courts19 Nov 1941
Rao Saheb Sedimbi Hanuniantha Row and Others Vs Nidumolu Seetaramayya
Madras High Court · (1942) 55 LW 111 : (1942) 1 MLJ 247
High Courts19 Nov 1941
K.K. Subbier Vs K.M.S. Lakshmana Aiyar and Others
Madras High Court · (1942) 55 LW 232 : (1942) 1 MLJ 520
Companies Act, 1956 — Section 86(d)
High Courts18 Nov 1941
Sri Rajah Saheb Meharban-i-Dostan Sri Rajah Ravu Venkata Kumara Mahipati Surya Rao Bahadur Garu Sirdar, Rajahmundry Circar and Maharajah of Pittapuram Vs The Secretary of State for India in Council and Others
Madras High Court · (1942) ILR (Mad) 532 : (1942) 55 LW 217 : (1942) 1 MLJ 344
High Courts17 Nov 1941
In Re: Peria Chelliah Nadar
Madras High Court · AIR 1942 Mad 450 : (1942) 1 MLJ 503
Evidence Act, 1872 — Section 32, 35
High Courts17 Nov 1941
Muttathil Kuppu Amma's daughter Ammalu Amma and Others Vs Muttathil Mamma Amma's son Vasu Menon and Others
Madras High Court · AIR 1944 Mad 108
Transfer of Property Act, 1882 — Section 10
High Courts17 Nov 1941
Official Receiver Vs Sait Lalchand Khushalchand Firm and Others
Madras High Court · AIR 1943 Mad 94
Provincial Insolvency Act, 1920 — Section 37(1), 78