High Courts11 Dec 1941
Kannoli Narayana's wife Janaki Vs Kaiprath Sreedevi Amma's son Kanaru Ambalavasi and Others
Madras High Court · AIR 1942 Mad 583 : (1942) 55 LW 374 : (1942) 1 MLJ 603
Transfer of Property Act, 1882 — Section 55
COURT ARCHIVE
Madras High Court judgments, 1941
469 judgments · page 2 of 24
High Courts11 Dec 1941
Sri Raghava Doss Jee Varu Vs Sarju Bayamma
Madras High Court · (1942) 55 LW 72 : (1942) 1 MLJ 205
High Courts11 Dec 1941
Sri Rajah Ravu Sri Krishnayya Rao alias Sri Rajah Ravu Venkata Kumara Mahipati Krishna Surya Rao Bahadur Garu and Another Vs Rajah Saheb Meharban-I-Dostan Sri Rajah Ravu Venkata Kumara Mahipati Surya Rao Bahadur Garu, Maharaja of Pittapuram
Madras High Court · (1942) ILR (Mad) 562 : (1942) 55 LW 264 : (1942) 1 MLJ 472
Madras Estates Land Act, 1908 — Section 3(5)Trusts Act, 1882 — Section 94
High Courts10 Dec 1941
V. Balakrishna Naidu Vs Mrs. B. Sakuntala Bai
Madras High Court · AIR 1942 Mad 666 : (1942) 55 LW 306 : (1942) 2 MLJ 134
High Courts10 Dec 1941
B.A. Anthonimuthu Pillai Vs V.K. Naganatha Aiyar and Others
Madras High Court · AIR 1942 Mad 311 : (1942) 55 LW 68 : (1942) 1 MLJ 267
High Courts09 Dec 1941
Appala Subbaramiah Vs Kotha Gurumma and Others
Madras High Court · AIR 1942 Mad 385 : (1942) 55 LW 118 : (1942) 1 MLJ 290
High Courts09 Dec 1941
M.C.A.R.C.S. Chockalinga Thevar Firm Vs K.A. Sankarappa Naicker and Another
Madras High Court · AIR 1942 Mad 421 : (1942) ILR (Mad) 677 : (1942) 55 LW 128 : (1942) 1 MLJ 281
High Courts08 Dec 1941
T.R. Rajakumari Vs The Motion Picture Producers Combine Ltd. (by the Official Liquidator)
Madras High Court · AIR 1942 Mad 349 : (1942) 1 MLJ 182
High Courts08 Dec 1941
Kori Kotrabasavva Vs Araganji Veerabhadrappa and Another
Madras High Court · AIR 1942 Mad 313 : (1942) 55 LW 58 : (1942) 1 MLJ 235
High Courts08 Dec 1941
N.P.L. Egappa Chettiar Vs Em.S.V.L. Ramanathan Chettiar and Others
Madras High Court · AIR 1942 Mad 384 : (1942) ILR (Mad) 526 : (1942) 55 LW 43 : (1942) 1 MLJ 155
High Courts08 Dec 1941
Sreekakulam Seshamma by Power of Attorney agent Gunda Elliah Vs The Debt Conciliation Board and Others
Madras High Court · AIR 1942 Mad 405 : (1942) 55 LW 210 : (1942) 1 MLJ 370
High Courts05 Dec 1941
Commissioner of Income Tax Vs Papammal
Madras High Court · AIR 1942 Mad 556 : (1942) ILR (Mad) 598 : (1942) 2 MLJ 158
High Courts05 Dec 1941
Barkat Ali and Others and Dewan Bahadur S. RM. CT. S. Sabarathnam Chettiar Vs Official Liquidators of Travancore National and Quilon Bank Ltd. (in liquidation) and Others
Madras High Court · AIR 1943 Mad 111 : (1942) 55 LW 653
Companies Act, 1956 — Section 184
High Courts05 Dec 1941
COMMISSIONER OF Income Tax, MADRAS Vs PAPAMMAL.
Madras High Court · (1942) 10 ITR 349
Income Tax Act, 1961 — Section 4A(a)
High Courts04 Dec 1941
The Public Prosecutor Vs Linga Balija Devamma
Madras High Court · AIR 1942 Mad 513 : (1942) 55 LW 223 : (1942) 1 MLJ 382
High Courts04 Dec 1941
Kizhakkiniyakath Kunhi Koyamutty Naha Haji Vs Veeran and Others
Madras High Court · AIR 1942 Mad 364 : (1942) 55 LW 61 : (1942) 1 MLJ 219
High Courts04 Dec 1941
Venugopala Naidu Vs Valambal Ammal and Others
Madras High Court · AIR 1942 Mad 588 : (1942) 55 LW 308 : (1942) 1 MLJ 580
Civil Procedure Code, 1908 (CPC) — Section 52(2)
High Courts03 Dec 1941
The Malabar District Board Vs The United Motor (Coimbatore), Ltd. by managing agent G. Doraiswami Naidu
Madras High Court · (1942) 55 LW 63 : (1942) 1 MLJ 203
High Courts03 Dec 1941
Malabar District Board Vs United Motor (Coimbatore) Ltd., by Managing Agent, G. Doraiswami Naidu
Madras High Court · AIR 1942 Mad 319
Madras Local Boards Act, 1884 — Section 166(4)
High Courts03 Dec 1941
Gottimakkula Chetti Venkatraju Vs Gottemakkula Ramabhaddirraju and Others
Madras High Court · AIR 1942 Mad 403 : (1942) 55 LW 115 : (1942) 1 MLJ 245