High Courts16 Jul 1941
In Re: Periya Yelumalai Chetti and Others
Madras High Court · AIR 1941 Mad 814 : (1942) ILR (Mad) 153 : (1941) 54 LW 210 : (1941) 2 MLJ 353
Tamil Nadu Gaming Act, 1930 — Section 5(i)
COURT ARCHIVE
Madras High Court judgments, 1941
469 judgments · page 15 of 24
High Courts16 Jul 1941
Muthilakath Krishna Menon Vs Chathankandath Chamunni's son Kunjandi
Madras High Court · AIR 1941 Mad 826 : (1941) 54 LW 309 : (1941) 2 MLJ 351
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts16 Jul 1941
In Re: A. Venkataraghava Aiyar
Madras High Court · (1941) 2 MLJ 348
Madras Local Boards Act, 1884 — Section 193
High Courts16 Jul 1941
Manbuval Hasanath Hamedia Madrasa School Vs The Municipal Council
Madras High Court · AIR 1941 Mad 834(1) : (1941) 2 MLJ 347
Tamil Nadu District Municipalities Act, 1920 — Section 267A
High Courts16 Jul 1941
Rajah V. Rajeswara Rao Garu and Another Vs Chintapatla Venkata Rayanim Garu and Others
Madras High Court · AIR 1941 Mad 846 : (1941) 54 LW 223 : (1941) 2 MLJ 304
Tamil Nadu Agriculturists Relief Act, 1938 — Section 19
High Courts04 Jul 1941
N.M.V. Vellayappa Chettiar Vs Alagappa Chettiar
Madras High Court · AIR 1942 Mad 289 : (1941) 54 LW 478
Criminal Procedure Code, 1898 (CrPC) — Section 87
High Courts02 Jun 1941
In Re: Peria Guruswami Gounder and Another
Madras High Court · AIR 1941 Mad 765 : (1942) ILR (Mad) 77 : (1941) 54 LW 136 : (1941) 2 MLJ 209
Penal Code, 1860 (IPC) — Section 302
High Courts02 May 1941
Rajah Mahadeva Royal Y.B. Vs Rajah Veerabasava Chikka Royal and Another
Madras High Court · AIR 1942 Mad 368 : (1942) 1 MLJ 309
High Courts02 May 1941
Pandara Sannadhi, Tiruvannamalai Adhinam and Another Vs The Corporation of Madras
Madras High Court · AIR 1941 Mad 908 : (1941) 54 LW 720 : (1941) 2 MLJ 544
High Courts02 May 1941
In Re: S. Subramanya Sarma and Others
Madras High Court · AIR 1941 Mad 808 : (1942) ILR (Mad) 1019 : (1941) 54 LW 133 : (1941) 2 MLJ 156
High Courts02 May 1941
Thiruvengadatha Aiyangar Vs Sannappan Servai
Madras High Court · AIR 1941 Mad 799(2) : (1942) ILR (Mad) 57 : (1941) 54 LW 229 : (1941) 2 MLJ 307
High Courts02 May 1941
Turlapati Seshayya Vs Bollapalli Venkataramayya
Madras High Court · AIR 1942 Mad 278 : (1941) 2 MLJ 309
High Courts01 May 1941
Tirugnanavalli Ammal Vs P. Venugopala Pillai and Others
Madras High Court · AIR 1941 Mad 831 : (1941) 54 LW 283 : (1941) 2 MLJ 497
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 May 1941
Ramaswami Udayar and Others Vs Sevu Rama Aru Ramanathan Chettiar
Madras High Court · (1942) 55 LW 163 : (1942) 1 MLJ 291
High Courts01 May 1941
Rao Sahib V. Subbayya and Others Vs C.T. Machayya and Another
Madras High Court · AIR 1942 Mad 365 : (1942) 55 LW 165 : (1942) 1 MLJ 207
High Courts01 May 1941
Gade Subbayya Vs Raja Kandukuri Venkata Hanumantha Bhushanarao and Another
Madras High Court · AIR 1941 Mad 817 : (1942) ILR (Mad) 60 : (1941) 54 LW 107 : (1941) 2 MLJ 125
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts01 May 1941
S. Vaidyanatha Aiyar Vs V.N. Srinivasa Aiyar
Madras High Court · (1942) 55 LW 140 : (1942) 1 MLJ 596
High Courts30 Apr 1941
The Dhanalakshmi Weaving Works Vs Hajee Mohammad Abdul Azeez Sahib
Madras High Court · AIR 1942 Mad 179 : (1941) 54 LW 207 : (1941) 2 MLJ 435
High Courts30 Apr 1941
Thadi Murali Mohana Reddi, minor by guardian, Sabbella Rami Reddi and Another Vs Medapati Gangaraju and Others
Madras High Court · AIR 1941 Mad 772 : (1942) ILR (Mad) 95 : (1941) 54 LW 186 : (1941) 2 MLJ 311
Limitation Act, 1963 — Section 19
High Courts29 Apr 1941
Vasantam Venkayya Vs Vasantam Raghavamma
Madras High Court · AIR 1942 Mad 1 : (1942) ILR (Mad) 24 : (1941) 54 LW 128 : (1941) 2 MLJ 263
Matrimonial Causes Act, 1878 — Section 4