High Courts01 Nov 1905
Seetharama Aiyar, dead and Others, executors to the estaes of the deceased P. Subramania Aiyar Vs Chinna Chenga Reddy alias Chenga Reddy and Others
Madras High Court · (1906) 16 MLJ 33
COURT ARCHIVE
Madras High Court judgments, 1905
139 judgments · page 3 of 7
High Courts30 Oct 1905
Chidambaram Chettiar and Others Vs Sri Rangachariar and Others
Madras High Court · (1906) ILR (Mad) 106
High Courts17 Oct 1905
Kader Batcha and Others Vs Kader Batcha Rowthan and Others
Madras High Court · (1906) ILR (Mad) 237
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts17 Oct 1905
Emperor Vs Karuppana Pillai and Another
Madras High Court · (1906) ILR (Mad) 188
Court Fees Act, 1870 — Section 31
High Courts17 Oct 1905
Thangammai Nachiar Vs Subbammal and Another
Madras High Court · (1906) 16 MLJ 20
High Courts16 Oct 1905
Abu Baker Vs The Municipality of Negapatam
Madras High Court · (1906) ILR (Mad) 185
High Courts13 Oct 1905
Bommali Musiligadu and Others Vs Madugula Nannigadu and Others
Madras High Court · (1905) 15 MLJ 492
High Courts10 Oct 1905
Murugappa Chetti Vs Nagappa Chetti and Another
Madras High Court · (1906) ILR (Mad) 161 : (1906) 16 MLJ 22
High Courts10 Oct 1905
Emperor Vs Palaniappavelan and Another
Madras High Court · (1906) ILR (Mad) 187
Criminal Procedure Code, 1898 (CrPC) — Section 422
High Courts09 Oct 1905
Muthian Chetty and Others Vs Chinnathambi Ambalagaran and Others
Madras High Court · (1906) 16 MLJ 6
High Courts02 Oct 1905
Govindasami Naidu and Another Vs Alagirisami Naidu and Others
Madras High Court · (1906) ILR (Mad) 104
High Courts25 Sept 1905
Ismal Rowther and Others Vs Shunmugavelu Nadan
Madras High Court · (1906) ILR (Mad) 149
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 188
High Courts25 Sept 1905
Emperor Vs Chellan and Others
Madras High Court · (1906) ILR (Mad) 91 : (1905) ILR (Mad) 91
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts22 Sept 1905
Kakarla Abbayya Vs Raja Suraneni Venkata Papayya Rao Bahadur Zamindar Garu
Madras High Court · (1906) ILR (Mad) 24 : (1906) 16 MLJ 8
High Courts14 Sept 1905
Kameswaramma Vs Sitaramanuja Charlu and Another
Madras High Court · (1906) ILR (Mad) 177
Transfer of Property Act, 1882 — Section 40Trusts Act, 1882 — Section 91
High Courts13 Sept 1905
Arayalprath Kunhi Pocker and Others Vs Kanthilath Ahmad Kuti Haji and Others
Madras High Court · (1906) ILR (Mad) 62
High Courts12 Sept 1905
Kachayi Kuttiali Haji and Others Vs Udumpumthala Kunhi Putha and Others
Madras High Court · (1906) ILR (Mad) 58