High Courts12 Sept 1905
The Collector of Chingleput for the Secretary of State for India Vs Subraya Mudaliar
Madras High Court · (1906) ILR (Mad) 181
Madras Salt Act, 1889 — Section 16(a), 18, 27
COURT ARCHIVE
Madras High Court judgments, 1905
139 judgments · page 4 of 7
High Courts12 Sept 1905
Chowakaran Makki and Others Vs Vayyaprath Kunhi Kutti All and Others
Madras High Court · (1906) ILR (Mad) 173
High Courts08 Sept 1905
Kannan Nambiar Vs Anantan Nambiar and Others
Madras High Court · (1906) ILR (Mad) 124
High Courts08 Sept 1905
Tadepalli Subba Rao Vs Nawab Sayed Mir Gulam Allikhan of Banganapalli
Madras High Court · (1906) ILR (Mad) 69
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts08 Sept 1905
Kannan Nambiyar Vs Anantan Nambiyar and Others
Madras High Court · (1905) 15 MLJ 491
High Courts08 Sept 1905
Srinivasa Raghava Ayyangar Vs Pichaikaran and Others
Madras High Court · (1906) ILR (Mad) 184
Provincial Small Cause Courts Act, 1887 — Article 31
High Courts08 Sept 1905
Rangacharul and Another Vs Emperor
Madras High Court · (1906) ILR (Mad) 236
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts08 Sept 1905
C. Srinivasa Row Sahib and Others Vs Yemunabhai Ammal and Others
Madras High Court · (1906) 16 MLJ 50
Transfer of Property Act, 1882 — Section 85
High Courts08 Sept 1905
Srinivasa Rao Saheb and Others Vs Yamunabhai Ammall and Others
Madras High Court · (1906) ILR (Mad) 84 : (1905) ILR (Mad) 94
Transfer of Property Act, 1882 — Section 85
High Courts06 Sept 1905
Chettiattil Muhamod Vs Kunhi Koru and Others Punnoli Madhaviamma and Another Vs Ambali Kunhi Koru and Others
Madras High Court · (1906) ILR (Mad) 175
High Courts06 Sept 1905
Sami Row Jagadab Vs Eliavatha Row Gayabavadu and Another
Madras High Court · (1906) 16 MLJ 357
High Courts06 Sept 1905
Kona Thimma Reddi Vs Bathini Chenna Reddi and Others
Madras High Court · (1906) 16 MLJ 18
High Courts05 Sept 1905
Roop Laul and Others Vs Lakshmi Doss
Madras High Court · (1906) ILR (Mad) 1
Limitation Act, 1963 — Article 91
High Courts04 Sept 1905
Balasundra Mudelly Vs Rajalingam Chettiar
Madras High Court · (1906) ILR (Mad) 172
High Courts29 Aug 1905
Jalasutram Lakshminarayan and Others Vs Bommadevara Venkata Narasimha Naidu
Madras High Court · (1906) ILR (Mad) 42
Limitation Act, 1963 — Article 131
High Courts29 Aug 1905
Krishna Ayyangar and Others Vs Venkatarama Ayyangar and Another
Madras High Court · (1906) ILR (Mad) 115
High Courts29 Aug 1905
Manian Patter and Others Vs The Madras Railway Co.
Madras High Court · (1906) ILR (Mad) 118 : (1906) 16 MLJ 37
Contract Act, 1872 — Section 76
High Courts29 Aug 1905
Nanuvien and Another Vs Muthusamy Dikshadar and Others
Madras High Court · (1906) ILR (Mad) 421 : (1905) 15 MLJ 445
Transfer of Property Act, 1882 — Section 99
High Courts29 Aug 1905
Jalasutram Lakshminarayana and Others Vs Zemindar ofVallur
Madras High Court · (1906) ILR (Mad) 42 : (1906) 16 MLJ 35
High Courts29 Aug 1905
Nannuvien and Another Vs Muthusami Dikshadar and Others
Madras High Court · (1906) ILR (Mad) 421
Transfer of Property Act, 1882 — Section 99