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Madras High Court judgments, 1905

139 judgments · page 5 of 7

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High Courts25 Aug 1905

Chinnasami Mudaliar and Another Vs Ambalavana Wudaliar

Madras High Court · (1906) ILR (Mad) 48

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High Courts23 Aug 1905

Thammanna alias Lingai Goundan and Others Vs King-Emperor

Madras High Court · (1905) 15 MLJ 373

Criminal Procedure Code, 1898 (CrPC) — Section 436
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High Courts23 Aug 1905

Subraya Prabhu Vs Manjunath Bhakta

Madras High Court · (1906) ILR (Mad) 44

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High Courts21 Aug 1905

Shiva Rao Vs Nagappa and Others

Madras High Court · (1906) ILR (Mad) 117

Land Acquisition Act, 1894 — Section 54
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High Courts21 Aug 1905

Manickam Pillai Vs Ramalinga Pillai and Others

Madras High Court · (1906) ILR (Mad) 120

Transfer of Property Act, 1882 — Section 6
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High Courts16 Aug 1905

Rajamma Vs Ramakrishnayya and Another

Madras High Court · (1906) ILR (Mad) 121

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High Courts16 Aug 1905

Kannambath Imbichi Nair and Another Vs Manathanath Ramar Nair and Another

Madras High Court · (1906) ILR (Mad) 122

Penal Code, 1860 (IPC) — Section 463, 493
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High Courts16 Aug 1905

P.V. Muthar Sahib Maraikayar Vs P.M.K. Kadir Sahib Maraikayar and Others

Madras High Court · (1905) ILR (Mad) 544 : (1905) 15 MLJ 384

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High Courts11 Aug 1905

Muthoo Raman Chetty Vs Krishna Pillai and Another

Madras High Court · (1906) ILR (Mad) 72 : (1905) 15 MLJ 478

Trusts Act, 1882 — Section 84
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High Courts11 Aug 1905

Ammacannu Ammal Vs Ranganatha Chetty and Others

Madras High Court · (1905) 15 MLJ 392

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High Courts03 Aug 1905

Muthuvaiyan Vs Sinna Samavaiyan and Others

Madras High Court · (1905) ILR (Mad) 526 : (1905) 15 MLJ 419

Madras Revenue Recovery Act, 1864 — Section 89
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High Courts03 Aug 1905

Arunachellam Chettiar and Another Vs Kadir Rowthen

Madras High Court · (1906) ILR (Mad) 556

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High Courts01 Aug 1905

Ratnachalam Ayyar Vs Venkatrama Ayyar and Others

Madras High Court · (1906) ILR (Mad) 46

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High Courts01 Aug 1905

Meyappa Chetty and Another Vs Perianan Chetti and Others

Madras High Court · (1906) ILR (Mad) 50 : (1906) 16 MLJ 39

Civil Procedure Code, 1908 (CPC) — Section 28
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High Courts27 Jul 1905

Raja Simhadri Appa Rao Vs Prattipati Ramayya and Others

Madras High Court · (1906) ILR (Mad) 29

Transfer of Property Act, 1882 — Section 109, 37
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High Courts27 Jul 1905

Ramakrishna Raju and Others Vs Katta Venkataswamy and Others

Madras High Court · (1906) ILR (Mad) 87 : (1905) ILR (Mad) 87

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High Courts27 Jul 1905

Vijayasamy Thevar Vs Sasivarna Thevar and Others

Madras High Court · (1906) ILR (Mad) 560

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High Courts27 Jul 1905

Venkatachella Chetty, Minor by his Next Friend Murugappa Chetty Vs Srinivasa Vardachariar

Madras High Court · (1906) ILR (Mad) 555 : (1905) 15 MLJ 442

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High Courts27 Jul 1905

Orr and Others Vs Rakkumarathi

Madras High Court · (1906) ILR (Mad) 83

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High Courts26 Jul 1905

Muthusami Pillai Vs Arunachellam Chettiar and Another

Madras High Court · (1906) ILR (Mad) 79

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