High Courts26 Jul 1905
Muthusami Pillai Vs Arunachallam Chettiar and Another
Madras High Court · (1905) 15 MLJ 361
COURT ARCHIVE
Madras High Court judgments, 1905
139 judgments · page 6 of 7
High Courts25 Jul 1905
Elumalai Chettiar Vs Natesa Mudaliar and Another
Madras High Court · (1906) ILR (Mad) 81
High Courts24 Jul 1905
Manjappa Roi Vs Krishnayya
Madras High Court · (1906) ILR (Mad) 113
Transfer of Property Act, 1882 — Section 43
High Courts19 Jul 1905
Suppa Tevan and Others Vs Emperor
Madras High Court · (1906) ILR (Mad) 89 : (1905) ILR (Mad) 89
Criminal Procedure Code, 1898 (CrPC) — Section 164Oaths Act, 1873 — Section 4Penal Code, 1860 (IPC) — Section 193
High Courts18 Jul 1905
Arunachallam Chettiar Vs Chidambaram Chettiar
Madras High Court · (1906) ILR (Mad) 97 : (1905) 15 MLJ 394
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts28 Apr 1905
M. Nagu Chetty and Others Vs M. Bhaskara Sethupathi Avergal and Others
Madras High Court · 9 Ind. Cas. 41
High Courts27 Apr 1905
Nataraja Chetty represented by Panchanada Chetty Vs Kolandavelu Chetty and Another
Madras High Court · (1905) 15 MLJ 456
Specific Relief Act, 1877 — Section 42
High Courts20 Apr 1905
Narasimham Vs Mohamud Valizulla and Others
Madras High Court · (1905) 15 MLJ 404
High Courts19 Apr 1905
Harold Clive Johnson and Others and Porto Novo Cundasamy and Others Vs The Madras Railway Company
Madras High Court · (1905) ILR (Mad) 479 : (1905) 15 MLJ 363
Limitation Act, 1908 — Article 21
High Courts17 Apr 1905
Yarlagadda Veeraraghavyya, and Others Vs Gorantla Ramayya
Madras High Court · (1905) 15 MLJ 484
High Courts17 Apr 1905
Yarlagadda Veera Ragavayya and Others Vs Gorantla Ramayya
Madras High Court · (1906) ILR (Mad) 111
High Courts12 Apr 1905
Vaidinatha Thambiran and Others Vs Chandrasekara Dikshitar and Others
Madras High Court · (1905) 15 MLJ 469
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts30 Mar 1905
Muthukkannu (dead) and Others Vs Shanmugavelu Pillai
Madras High Court · (1905) 15 MLJ 286
High Courts20 Mar 1905
Raghava Chariar (dead) and Others Vs Seshadri Iyengar and Others
Madras High Court · (1905) 15 MLJ 374
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts19 Mar 1905
Ambalavana Pandara Sannadhy Vs The Secretary of State for India in Council
Madras High Court · (1905) ILR (Mad) 539 : (1905) 15 MLJ 251
High Courts17 Mar 1905
Pullanapally Sankaran Nambudri Vs Musalyam Vittil Thala Kat Mahamed (deceased) and Others
Madras High Court · (1905) ILR (Mad) 505 : (1905) 15 MLJ 416
High Courts16 Mar 1905
Yethirajulu Naidu Vs Mukunthu Naidu and Others
Madras High Court · (1905) ILR (Mad) 363 : (1905) 15 MLJ 299
High Courts15 Mar 1905
Swaminatha Aiyar and Another Vs Vaithianatha Sastrial
Madras High Court · (1905) ILR (Mad) 466 : (1905) 15 MLJ 116