High Courts14 Mar 1905
Kristnamrazu Vs Marrazu
Madras High Court · (1905) ILR (Mad) 495 : (1905) 15 MLJ 255
Easements Act, 1882 — Section 13(e)
COURT ARCHIVE
Madras High Court judgments, 1905
139 judgments · page 7 of 7
High Courts13 Mar 1905
Gopu Kolandavelu Chetty Vs T. Sami Royar
Madras High Court · (1905) 15 MLJ 466
Trusts Act, 1882 — Section 73
High Courts13 Mar 1905
Vaidhinathasamy Iyer Vs Somasundram Pillai
Madras High Court · (1905) ILR (Mad) 473 : (1905) 15 MLJ 126
Civil Procedure Code, 1882 — Section 230, 258
High Courts09 Mar 1905
The Manager of the Court of Wards Vs Ramasami Reddi
Madras High Court · (1905) ILR (Mad) 437 : (1905) 15 MLJ 236
High Courts09 Mar 1905
Arumugam Chetti and Others Vs Venkateswara Ettappa Maharajah Ayyan Avergal
Madras High Court · (1905) ILR (Mad) 444 : (1905) 15 MLJ 292
High Courts07 Mar 1905
The Secretary of State for India in Council Vs Manjeshwar Krishnayya and Kinhanna Shetty, Kariasta to the Rajah of Vittal Panduranga Pai and Others and Kuchur Subba Row Vs The Secretary of State for India in Council
Madras High Court · (1905) 15 MLJ 147
High Courts02 Mar 1905
Lakchmana Sasomallo and Others Vs Sasomulyani and Others
Madras High Court · (1905) ILR (Mad) 425 : (1905) 15 MLJ 245
High Courts23 Feb 1905
R.G. Orr and Others Vs Nagappa Chetti and Others
Madras High Court · (1906) 16 MLJ 30
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts18 Feb 1905
Vibudha Priya Thirtha Swami Vs Yusuf Sahib
Madras High Court · (1905) 15 MLJ 202
High Courts13 Feb 1905
Jagadisa Aiyar Vs Kuppusamy
Madras High Court · (1905) 15 MLJ 142
Contract Act, 1872 — Section 258
High Courts10 Feb 1905
Prayag Doss Ji Varu, Mahant Vs Srirangacharluvaru and Another
Madras High Court · (1905) ILR (Mad) 319 : (1905) 15 MLJ 133
High Courts09 Feb 1905
Alayakammah Vs Subbaraya Goundar and Others
Madras High Court · (1905) ILR (Mad) 493 : (1905) 15 MLJ 219
High Courts30 Jan 1905
Vencata Rao and Others Vs Venkatachalam Chetty
Madras High Court · (1905) 15 MLJ 109
Limitation Act, 1963 — Section 12
High Courts26 Jan 1905
Malla Reddi and Others Vs Aswaratha Reddi and Others
Madras High Court · (1905) 15 MLJ 494
High Courts23 Jan 1905
Vanamamalai Bhashyakar Vs Krishnaswami Thathachariar and Others Krishnaswami Thathachariar and Others Vs Narasimha Thathachariar and Others
Madras High Court · (1906) 16 MLJ 150
High Courts18 Jan 1905
Syed Abdul Rahiman Sahib Vs Govinda Padayachi and Others
Madras High Court · (1905) 15 MLJ 406
High Courts17 Jan 1905
Narayanasami Naick, minor, by Next Friend Thatha Naick Vs Mangammal and Others
Madras High Court · (1905) ILR (Mad) 315 : (1905) 15 MLJ 143
High Courts06 Jan 1905
Govindammal Vs Gopalachariar, minor, by next friend Vedantachariar and Another
Madras High Court · (1906) 16 MLJ 524
Transfer of Property Act, 1882 — Section 54