High Courts05 Dec 1905
Kayyana Chittemma and Another Vs Doosy Gavaramma and Others
Madras High Court · (1906) 16 MLJ 136
COURT ARCHIVE
Madras High Court judgments, 1905
139 judgments · page 2 of 7
High Courts04 Dec 1905
Rengasawmy Naicken Vs Gangammal and Others
Madras High Court · (1906) ILR (Mad) 300
High Courts30 Nov 1905
Mylan Vs Annavi Madan and Another
Madras High Court · (1906) ILR (Mad) 234 : (1906) 16 MLJ 99
Limitation Act, 1908 — Section 20
High Courts30 Nov 1905
M.A.R.A.R. Saminathan Chettiar and Others Vs T.R. Swamiappa Naicker and Others
Madras High Court · (1906) ILR (Mad) 170 : (1906) 16 MLJ 133
High Courts24 Nov 1905
Tirumalapalli Sriramulu Vs Ryali Dalayya
Madras High Court · (1906) 16 MLJ 54
Contract Act, 1872 — Section 72
High Courts23 Nov 1905
Thiruvengadathiengar and Others Vs Vaidinatha Ayyar and Another
Madras High Court · (1906) ILR (Mad) 303
High Courts21 Nov 1905
Chinna Kaliappa Gounden and Another Vs Emperor
Madras High Court · (1906) 16 MLJ 79
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts21 Nov 1905
Emperor Vs Chinna Kaliappa Gounden and Another
Madras High Court · (1906) ILR (Mad) 126
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts21 Nov 1905
Mothiar Mira Taragan Vs Ahmatti Ahmed Pillai
Madras High Court · (1906) ILR (Mad) 232
Transfer of Property Act, 1882 — Section 83
High Courts21 Nov 1905
Krishna Ayyar and Others Vs Muthukumarsawmiya Pillai and Others
Madras High Court · (1906) ILR (Mad) 217
Transfer of Property Act, 1882 — Section 85
High Courts20 Nov 1905
Venkata Narasimha Appa Row Vs Rangayya Appa Row and Others Rangayya Appa Row Vs Venkatanarasimha Appa Row Bahadur and Others Sri Rajah Rangayya Appa Row Bahadur Zamindar Vs Parthasaradhi Appa Row and Others Parthasaradhi Appa Row Savai Aswa Row Bahadur Zamindar Vs Rangayya Appa Row Bahadur and Others
Madras High Court · (1906) ILR (Mad) 437 : (1906) 16 MLJ 178
High Courts13 Nov 1905
Doraraja Lakshmi Nachiar Vs Ramachandra Dorai alias Ponnusami Tevar through his next friend and guardian S. Rama Aiyar, Manager under the Court of Wards and Another
Madras High Court · (1906) 16 MLJ 5
High Courts10 Nov 1905
Panchanada Velan Vs Vaithinatha Sastrial and Others
Madras High Court · (1906) ILR (Mad) 333 : (1906) 16 MLJ 63
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts10 Nov 1905
Trikkaikkat Madathil Raman alias Mullapalli Thirumumpu by his Muktiar Raman alias Kallur Thirumumpu Vs Thiruthiyil Paramal Krishnan Nair and Others
Madras High Court · (1906) ILR (Mad) 153 : (1906) 16 MLJ 48
Civil Procedure Code, 1908 (CPC) — Section 13, 43
High Courts10 Nov 1905
Runga Ayyar Vs Emperor
Madras High Court · (1906) ILR (Mad) 331
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts09 Nov 1905
Kristnam Sooraya and Another Vs Pathma Bee and Another
Madras High Court · (1906) ILR (Mad) 151
High Courts02 Nov 1905
Krishnan by his next Friend Pathma Parvathi Ammal Vs Venkatapath Chett
Madras High Court · (1906) ILR (Mad) 318
High Courts02 Nov 1905
Chinnam Rajamannar and Another Vs Tadikonda Ramachendra Rao and Another
Madras High Court · (1906) ILR (Mad) 155
Probate and Administration Act, 1881 — Section 128, 130, 131Transfer of Property Act, 1882 — Section 135(b)
High Courts01 Nov 1905
Ganapathy Ayyar and Others Vs Chenga Reddi and Others
Madras High Court · (1906) ILR (Mad) 312