High Courts17 Dec 2025
Mathiyazhagan Vs State
Madras High Court · (2025) 12 MAD CK 1925
Protection Of Children From Sexual Offences Act, 2012-Section 5(l), 5(n), 6Bharatiya Nyaya Sanhita, 2023-Section 269
COURT ARCHIVE
Madras High Court judgments, 2025
419 judgments · page 3 of 21
High Courts17 Dec 2025
Divakar Vs State
Madras High Court · (2025) 12 MAD CK 1924
Tamil Nadu Prohibition Act, 1937-Section 4(1A)(ii), 4(1)(c)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts17 Dec 2025
Karthik And Others Vs State
Madras High Court · (2025) 12 MAD CK 1923
Railways Act, 1989-Section 150(1)(a)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts17 Dec 2025
Selvin Vs State
Madras High Court · (2025) 12 MAD CK 1922
Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 6, 24(1)Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 77Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts17 Dec 2025
Sakthi Ganesan And Others Vs State
Madras High Court · (2025) 12 MAD CK 1920
Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 -Section 7(5), 20(2)Bharatiya Nyaya Sanhita, 2023-Section 123, 269
High Courts17 Dec 2025
Visveshwar Vs State
Madras High Court · (2025) 12 MAD CK 1919
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 118(1), 269, 296(b), 309(4), 311, 324(4), 329(4), 351(3)
High Courts17 Dec 2025
Aravindhan Vs State
Madras High Court · (2025) 12 MAD CK 1918
Bharatiya Nyaya Sanhita, 2023-Section 109(1), 269, 296(b)
High Courts17 Dec 2025
T.Selvam @ Jim Selvam Vs State
Madras High Court · (2025) 12 MAD CK 1917
Indian Penal Code, 1860-Section 34, 109, 115, 148, 149, 294(b), 302, 307, 326Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts17 Dec 2025
Rajkumar Vs State
Madras High Court · (2025) 12 MAD CK 1916
Bharatiya Nyaya Sanhita, 2023-Section 125, 269, 275Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 7(1), 7(2)
High Courts17 Dec 2025
Amsaveni Vs Commissioner Of Police And Others
Madras High Court · (2025) 12 MAD CK 1915
High Courts17 Dec 2025
Vaseemudeen Vs State
Madras High Court · (2025) 12 MAD CK 1914
Bharatiya Nyaya Sanhita, 2023-Section 178, 269
High Courts16 Dec 2025
T. Gokul And Others Vs State
Madras High Court · (2025) 12 MAD CK 1907
Bharatiya Nyaya Sanhita, 2023-Section 269, 308(2), 310(2), 351(3)Information Technology Act, 2000-Section 66
High Courts16 Dec 2025Allowed/ Disposed Of
E.Anbu Vs Chairman Cum Managing Director And Others
Madras High Court · (2025) 12 MAD CK 1906
Constitution Of India, 1950-Article 226Industrial Disputes Act, 1947-Section 12(3)
High Courts16 Dec 2025
M. Vethavan Vs State
Madras High Court · (2025) 12 MAD CK 1905
Railways Act, 1989-Section 150(1)(a)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts16 Dec 2025
Muniraj And Others Vs State
Madras High Court · (2025) 12 MAD CK 1904
Bharatiya Nyaya Sanhita, 2023-Section 61(2), 109(1), 269Arms Act, 1959-Section 25(1)(a)
High Courts16 Dec 2025
Alexpandian Vs State Of Tamil Nadu
Madras High Court · (2025) 12 MAD CK 1913
Bharatiya Nyaya Sanhita, 2023-Section 123, 269Indian Penal Code, 1860-Section 328Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)
High Courts16 Dec 2025
Pavusu Senthil @ Senthilkumar Vs State Of Tamilnadu
Madras High Court · (2025) 12 MAD CK 1912
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b) (ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts16 Dec 2025
Manithavasu @ Mani Vs State Of Tamilnadu
Madras High Court · (2025) 12 MAD CK 1911
Bharatiya Nyaya Sanhita, 2023-Section 103(1), 191(2), 191(3), 269, 329(4)
High Courts16 Dec 2025Allowed
Arul Gerald Prakash Vs State Of Tamil Nadu And Others
Madras High Court · (2025) 12 MAD CK 1910
Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 175(3)Bharatiya Nyaya Sanhita, 2023-Section 301
High Courts16 Dec 2025Allowed
S.Muthukumar Vs State of Tamilnadu And Others
Madras High Court · (2025) 12 MAD CK 1909
Indian Penal Code, 1860-Section 294(B), 323Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(r)(s), 3(2)(va)Code Of Criminal Procedure, 1973-Section 317