High Courts16 Dec 2025Allowed
S.Arunachalam Vs Superintending Engineer(NH) And Others
Madras High Court · (2025) 12 MAD CK 1908
COURT ARCHIVE
Madras High Court judgments, 2025
419 judgments · page 4 of 21
High Courts16 Dec 2025Dismissed
Dasaprakash Restaurant And Ice Cream Parlour Pvt.Ltd Vs Deputy Registrar Of Trademarks And Others
Madras High Court · (2025) 12 MAD CK 0344
Trade Marks Act, 1999-Section 19(1), 24
High Courts15 Dec 2025Disposed Of
P.Balasubramani Vs District Collector And Others
Madras High Court · (2025) 12 MAD CK 1966
High Courts15 Dec 2025Allowed
Muthupandi Vs State Of Tamilnadu
Madras High Court · (2025) 12 MAD CK 1963
Protection Of Children From Sexual Offences Act, 2012-Section 11(i), 11(iv), 12Code Of Criminal Procedure, 1973-Section 317Bharatiya Nagarik Suraksha Sanhita, 2023-Section 355
High Courts15 Dec 2025
Lakshmi Vs District Collector And Others
Madras High Court · (2025) 12 MAD CK 1962
Tamil Nadu Land Encroachment Act, 1905-Section 7
High Courts15 Dec 2025Disposed Of
N.Subbiah Vs District Collector And Others
Madras High Court · (2025) 12 MAD CK 1961
Tamil Nadu Land Survey And Boundaries Act, 1923-Section 9, 10
High Courts15 Dec 2025
M.Sonaimuthu And Others Vs Commissioner And Others
Madras High Court · (2025) 12 MAD CK 1960
High Courts15 Dec 2025Allowed
Surya @ Suryakumar And Others Vs State Of Tamil Nadu
Madras High Court · (2025) 12 MAD CK 1959
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 269, 296(b), 329(4), 351(2)Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4
High Courts15 Dec 2025
Prema Vs State
Madras High Court · (2025) 12 MAD CK 1952
Indian Penal Code, 1860-Section 34, 109, 201, 420, 468, 477(A)Prevention of Corruption Act, 1988-Section 13(1)(a), 13(2)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts15 Dec 2025
Thiyagu Vs State
Madras High Court · (2025) 12 MAD CK 1951
Protection Of Children From Sexual Offences Act, 2012-Section 9(m), 10Bharatiya Nyaya Sanhita, 2023-Section 115(2), 183, 269, 351(2), 329(1)
High Courts15 Dec 2025
Cholamandalam MS General Insurance Company Limited And Others Vs Director General Of Police
Madras High Court · (2025) 12 MAD CK 1950
High Courts15 Dec 2025
Karnan @ Karunagaran Vs State
Madras High Court · (2025) 12 MAD CK 1949
Indian Penal Code, 1860-Section 302, 392, 397, 414Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts15 Dec 2025
Kannan @ Murugeshan Vs State
Madras High Court · (2025) 12 MAD CK 1948
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 269, 296(b), 351(3)Arms Act, 1959-Section 25(1A)
High Courts15 Dec 2025
Selvakumar Vs State
Madras High Court · (2025) 12 MAD CK 1926
Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 6(b), 24(1)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts12 Dec 2025
Alankrit Vallabh Arora Vs State And Others
Madras High Court · (2025) 12 MAD CK 1968
High Courts12 Dec 2025
Kumar And Others Vs State Of Tamilnadu And Others
Madras High Court · (2025) 12 MAD CK 1974
Bharatiya Nyaya Sanhita, 2023-Section 296(B), 324(4), 351(3)Tamilnadu Prohibition Of Harassment Of Woman Act, 2002-Section 4
High Courts12 Dec 2025
Muthuraj Vs State Of Tamilnadu
Madras High Court · (2025) 12 MAD CK 1973
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 118(1), 269, 296(b), 351(3)
High Courts12 Dec 2025
Kaviyarasan @ Kaviyarasu Vs State Of Tamilnadu
Madras High Court · (2025) 12 MAD CK 1972
Bharatiya Nyaya Sanhita, 2023-Section 49, 103(1), 191(3), 238(a), 269, 351(3)
High Courts12 Dec 2025Disposed Of
A.Ramalingam Vs Revenue Divisional Officer And Others
Madras High Court · (2025) 12 MAD CK 1971
High Courts12 Dec 2025
Alagupandi Vs State Of Tamilnadu
Madras High Court · (2025) 12 MAD CK 1970
Indian Penal Code, 1860-Section 120(b), 294(b), 302, 324, 341, 342, 449Bharatiya Nyaya Sanhita, 2023-Section -269