High Courts08 Dec 2025
Mahendhiran @ Mandha Vs State Of Tamilnadu
Madras High Court · (2025) 12 MAD CK 1888
Indian Penal Code, 1860-Section 392Bharatiya Nyaya Sanhita, 2023-Section 269
COURT ARCHIVE
Madras High Court judgments, 2025
419 judgments · page 6 of 21
High Courts08 Dec 2025
Sureshkumar Vs State Of Tamilnadu
Madras High Court · (2025) 12 MAD CK 1887
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 194Bharatiya Nyaya Sanhita, 2023-Section 108, 269
High Courts08 Dec 2025
Priyanga @ Marilala Dyana Vs State
Madras High Court · (2025) 12 MAD CK 1885
Indian Penal Code, 1860-Section 406, 420Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts08 Dec 2025
Anbumani Vs State
Madras High Court · (2025) 12 MAD CK 1884
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 118(1), 191(2), 191(3), 232(1), 269, 296(b), 351(3)
High Courts08 Dec 2025
Rajasekar @ Rajesh Vs State
Madras High Court · (2025) 12 MAD CK 1883
Indian Penal Code, 1860-Section 399Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts08 Dec 2025
Chinnathambi And Others Vs State
Madras High Court · (2025) 12 MAD CK 1882
Bharatiya Nyaya Sanhita, 2023-Section 118(1), 189(2), 269, 294(B), 351(3)Tamil Nadu Public Property (Prevention Of Destruction And Loss) Act, 1982-Section 3(1)
High Courts08 Dec 2025
Muthukumaran Vs State
Madras High Court · (2025) 12 MAD CK 1881
Indian Penal Code, 1860-Section 380, 457Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts08 Dec 2025Disposed Of
Leema Construction Vs Chairman And Others
Madras High Court · (2025) 12 MAD CK 1880
High Courts08 Dec 2025
Siva Sankar Vs State
Madras High Court · (2025) 12 MAD CK 1879
Indian Penal Code, 1860-Section 109, 148, 149, 294(b), 302, 427, 450, 506(II)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts05 Dec 2025
M/S.Tarun Residency Welfare Association (Reg) Vs Union Of India And Others
Madras High Court · (2025) 12 MAD CK 1878
High Courts05 Dec 2025Disposed Of
Lakshmi Vs District Collector And Others
Madras High Court · (2025) 12 MAD CK 1877
High Courts04 Dec 2025
Satham Hussain Vs State Of Tamilnadu
Madras High Court · (2025) 12 MAD CK 1876
Bharatiya Nyaya Sanhita, 2023-Section 269, 303(2), 317(2)
High Courts04 Dec 2025
Muthukrishnan Vs State Of Tamil Nadu
Madras High Court · (2025) 12 MAD CK 1875
Bharatiya Nyaya Sanhita, 2023-Section 269, 296(B), 351(2)Information Technology Act, 2000-Section 71Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4
High Courts04 Dec 2025
Renold Vs State Of Tamil Nadu
Madras High Court · (2025) 12 MAD CK 1874
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts04 Dec 2025
Ragavinoth Vs State Of Tamilnadu
Madras High Court · (2025) 12 MAD CK 1873
Bharatiya Nyaya Sanhita, 2023-Section 123, 269, 275Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 7(1), 24(1)
High Courts04 Dec 2025
Sivanesan Vs State Of Tamil Nadu
Madras High Court · (2025) 12 MAD CK 1872
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 326(g)Explosives Act, 1884-Section 9(B)(1)(b)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts04 Dec 2025Dismissed
Sakthivel Vs Commissioner, Hindu Religiious & Charitable Endowment Board And Others
Madras High Court · (2025) 12 MAD CK 1871
High Courts04 Dec 2025Allowed
M/S.Chendur Associates Vs Union Of India And Others
Madras High Court · (2025) 12 MAD CK 1870
Constitution Of India, 1950-Article 14Arbitration And Conciliation Act, 1996-Section 31(7)(b), 34, 34(2A)Indian Contract Act, 1872-Section 55, 73
High Courts04 Dec 2025
Ajay @ Annanmalai Vs State
Madras High Court · (2025) 12 MAD CK 1869
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts04 Dec 2025Disposed Of
Kathiravan Vs District Registrar (Administration) And Others
Madras High Court · (2025) 12 MAD CK 1868
Tamil Nadu Registration Rules, 1949-Rule 27Registration Act, 1908-Section 71