High Courts03 Dec 2025Allowed

Mythri Movie Makers Vs Dr.Ilaiyaraaja

Madras High Court · (2025) 12 MAD CK 1843

Code Of Civil Procedure, 1908-Order 7 Rule 11, Order 39 Rule 3Commercial Courts Act, 2015-Section 12ACopyright Act, 1957-Section 2(d), 2(d)(ii), 2(ffa), 2(p), 2(xx), 12A, 13(4), 17, 17(c), 57, 57(1)(a), 57(1)(b)
High Courts03 Dec 2025

Nanthakumar Vs State Of Tamil Nadu

Madras High Court · (2025) 12 MAD CK 1859

Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce Production Supply And Distribution) Act, 2003-Section 24(1)Tamil Nadu Prohibition (Amendment) Act, 2024-Section 24(1)Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 77
High Courts03 Dec 2025

Sasikaran Vs State Of Tamil Nadu

Madras High Court · (2025) 12 MAD CK 1857

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts03 Dec 2025Dismissed

Saravanan Vs State Of Tamil Nadu

Madras High Court · (2025) 12 MAD CK 1855

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 49, 103(1), 296(b)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015-Section 3(1)(r), 3(l)(s), 3(2)(v)
High Courts03 Dec 2025

Muhammed Mudassir Vs State

Madras High Court · (2025) 12 MAD CK 1846

Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B), 22(b), 22(c)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts03 Dec 2025

Palanisamy Vs State

Madras High Court · (2025) 12 MAD CK 1845

Tamil Nadu Prohibition Act, 1937-Section 4(1)(c), 4(1A)(ii)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts03 Dec 2025

Saranya Vs State

Madras High Court · (2025) 12 MAD CK 1844

Bharatiya Nyaya Sanhita, 2023-Section 3(5), 109, 125, 126(2), 296(b), 191(2), 191(3), 269, 351(3)
High Courts02 Dec 2025

Muniyasamy Vs State Of Tamilnadu

Madras High Court · (2025) 12 MAD CK 1863

Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)Tamil Nadu Prohibition (Amendment Of Children) Act, 2024-Section 4(1)(B)Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 77
High Courts02 Dec 2025Allowed

Sundari Vs State Of Tamil Nadu And Others

Madras High Court · (2025) 12 MAD CK 1861

Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders And Slum- Grabbers, Act, 1982-Section 2(e)