High Courts27 Nov 2025
Dhanushkodi Vs State
Madras High Court · (2025) 11 MAD CK 2036
Arms Act, 1959-Section 20, 25(1A)Bharatiya Nyaya Sanhita, 2023-Section 269
COURT ARCHIVE
Madras High Court judgments, 2025
419 judgments · page 9 of 21
High Courts27 Nov 2025
Prabhukumar @ Prabhu Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 2045
Bharatiya Nyaya Sanhita, 2023-Section 105, 126(1), 269, 296(b)Indian Penal Code, 1860-Section 294(b), 304, 339
High Courts27 Nov 2025
M.Parameshwaran And Others Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 2044
Bharatiya Nyaya Sanhita, 2023-Section 49, 103(1), 191(3), 238(a), 269, 351(3)
High Courts27 Nov 2025
T.Gobinath Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 2043
Bharatiya Nyaya Sanhita
High Courts27 Nov 2025Allowed
Srithar Vs M/S.Equitas Small Finance Bank Limited And Others
Madras High Court · (2025) 11 MAD CK 2042
High Courts27 Nov 2025
Varadharajan Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 2041
Bharatiya Nyaya Sanhita, 2023-Section 3(5), 103(1), 109, 189(2), 269, 296(b)
High Courts27 Nov 2025
M.Manikandan Vs State Of Tamil Nadu
Madras High Court · (2025) 11 MAD CK 2040
Bharatiya Nyaya Sanhita, 2023-Section 269, 305
High Courts26 Nov 2025
Kannan And Others Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 2026
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 194Bharatiya Nyaya Sanhita, 2023-Section 108, 269
High Courts26 Nov 2025Allowed/Disposed Of
Gnanarajrajan Vs Director Of Agriculture And Others
Madras High Court · (2025) 11 MAD CK 2025
Tamil Nadu Government Servants (Conditions Of Service) Act, 2016-Section 7(1), 11
High Courts26 Nov 2025Allowed
Karthikeyan Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 2024
Indian Penal Code, 1860-Section 449, 376(2)(n), 376(d), 506(1)Information Technology Act, 2000-Section 67, 67(A)
High Courts26 Nov 2025
Balachandar Vs State
Madras High Court · (2025) 11 MAD CK 2023
Indian Penal Code, 1860-Section 376, 376(g), 506(ii)
High Courts26 Nov 2025Allowed/Disposed Of
M/S.DCW Ltd Vs Joint Commissioner Of Labour / Additional Registrar Of Trade Union, Tirunelveli And Others
Madras High Court · (2025) 11 MAD CK 2022
Trade Unions Act, 1926-Section 2(h), 4(2), 9A, 10(a), 10(c)
High Courts26 Nov 2025
Karthick Vs State
Madras High Court · (2025) 11 MAD CK 2021
Bharatiya Nyaya Sanhita, 2023-Section 269, 303(2), 326(a)
High Courts26 Nov 2025
Roja Vs State
Madras High Court · (2025) 11 MAD CK 2020
Bharatiya Nyaya Sanhita, 2023-Section 61(2), 103(1), 269, 296(b)
High Courts26 Nov 2025
Harish Vs State
Madras High Court · (2025) 11 MAD CK 2019
Bharatiya Nyaya Sanhita, 2023-Section 109(1), 126(2), 191(1), 191(2), 269, 351(2)
High Courts26 Nov 2025
K.Dalpat Singh Vs M/s.GM Modular Private Limited And Others
Madras High Court · (2025) 11 MAD CK 2018
Code Of Civil Procedure, 1908- Order 43 Rule 1Commercial Courts Act, 2015-Section 13(1A)
High Courts26 Nov 2025
Surya Vs State
Madras High Court · (2025) 11 MAD CK 2017
Bharatiya Nyaya Sanhita, 2023-Section 109, 269, 296(B)Explosive Substances Act, 1908-Section 3(a), 4(b)
High Courts26 Nov 2025
Muniyammal Vs State
Madras High Court · (2025) 11 MAD CK 2016
Bharatiya Nyaya Sanhita, 2023-Section 123, 269Cigarettes And Other Tobacco Products (Prohibition Ofadvertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003-Section 24(1)
High Courts25 Nov 2025
Sasikumar Vs Inspector Of Police
Madras High Court · (2025) 11 MAD CK 2031
Indian Penal Code, 1860-Section 120(B), 406, 420Tamil Nadu Protection Of Interests Of Depositors (In Financial Establishments) Act, 1997-Section 5Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts25 Nov 2025Disposed Of
Selvaraj Vs District Revenue Officer And Others
Madras High Court · (2025) 11 MAD CK 2030