High Courts02 Dec 2025
Muthu Vs State
Madras High Court · (2025) 12 MAD CK 1854
Tamil Nadu Prohibition (Amendment) Act, 2024-Section 4(1)(A), 4(1A)(ii), 4(1)(C)Bharatiya Nyaya Sanhita, 2023-Section 123, 269Indian Penal Code, 1860-Section 328
COURT ARCHIVE
Madras High Court judgments, 2025
419 judgments · page 8 of 21
High Courts02 Dec 2025
Harsan And Others Vs State
Madras High Court · (2025) 12 MAD CK 1853
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B), 29(1), 25, 269
High Courts02 Dec 2025Dismissed
Electronics Corporation Of Tamil Nadu Ltd And Others Vs United Telecom Ltd And Others
Madras High Court · (2025) 12 MAD CK 1852
Arbitration And Conciliation Act, 1996-Section 28(3), 34
High Courts02 Dec 2025
Adhithiya @ Adithya Vs State
Madras High Court · (2025) 12 MAD CK 1851
Bharatiya Nyaya Sanhita, 2023-Section 111, 123, 269
High Courts02 Dec 2025
Velmurugan @ Aruva Velu Vs State
Madras High Court · (2025) 12 MAD CK 1850
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B), 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts02 Dec 2025Disposed Of
Jayasamraj And Others Vs District Collector And Others
Madras High Court · (2025) 12 MAD CK 1849
High Courts01 Dec 2025
Sundaram Vs State
Madras High Court · (2025) 12 MAD CK 1841
Bharatiya Nyaya Sanhita, 2023-Section 105, 296(b), 269
High Courts01 Dec 2025
Seran Vs State
Madras High Court · (2025) 12 MAD CK 1840
Bharatiya Nyaya Sanhita, 2023-Section 109(1), 118(1), 269, 296(b)
High Courts01 Dec 2025
Ganesamoorthi Vs State
Madras High Court · (2025) 12 MAD CK 1839
Bharatiya Nyaya Sanhita, 2023-Section 140(2), 269, 296(b), 308(4), 329(4)
High Courts01 Dec 2025Allowed/ Dismissed// Disposed Of
Management of EID Parry India Ltd And Others Vs Presiding Officer And Others
Madras High Court · (2025) 12 MAD CK 1838
Industrial Disputes Act, 1947-Section 2(c), 2(j), 2(s), 25B, 25F, 25FF, 25FFF, 25N
High Courts01 Dec 2025Dismissed/ Disposed Of
R.Mathanagopal Vs Commissioner, Dharmapuri Municipality And Others
Madras High Court · (2025) 12 MAD CK 1837
Tamil Nadu Municipal Public Health Service (Discipline And Appeal) Regulations, 1973-Rule 9(2)
High Courts01 Dec 2025
Murthi Vs Superintendent Of Police And Others
Madras High Court · (2025) 12 MAD CK 1836
High Courts01 Dec 2025
Mohanraj @ Pal Mohan Vs State
Madras High Court · (2025) 12 MAD CK 1835
Bharatiya Nyaya Sanhita, 2023-Section 126(2), 269, 296(b), 311, 351(3)
High Courts28 Nov 2025
Deel Imthiyas @ Imthiyaz Vs State
Madras High Court · (2025) 11 MAD CK 2050
Bharatiya Nyaya Sanhita, 2023-Section 109, 269, 296(B), 333, 351(3)Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4Tamil Nadu Public Property (Prevention Of Destruction And Loss) Act, 1982-Section 3
High Courts28 Nov 2025Dismissed
Venkatapathy (Died) And Others Vs Jagapathy (Died) And Others
Madras High Court · (2025) 11 MAD CK 2049
Tamil Nadu Buildings Lease And Rent Control Act, 1960-Section 25
High Courts28 Nov 2025Disposed Of
Principal Commissioner Of Income Tax Vs Lalitha Jewellery Mart P Ltd
Madras High Court · (2025) 11 MAD CK 2047
Income Tax Rules, 1962-Rule 11U, 11U(J), 11UA, 11UA(2),Wealth Tax Rules, 1957-Rule 8A, 34ABIncome Tax Act, 1961-Section 10(23FB), 10(23FB)(A), 10(23FB)(B), 10(23FB)(C), 14A, 28, 36(1)(Iii), 36(1)(Va), 40(A)(2)(A) , 40(A)(2)(B) , 52(2)(Viib), 56, 56(2)(Viib), 56(2)(Viib)(Ii), 68, 131, 131(1), 131(1)(B), 132, 132(4), 142(1), 143(1), 143(2), 143(3), 144C(15)(A), 153A, 224, 234A, 234B, 234C
High Courts28 Nov 2025Dismissed/ Disposed Of
T.Somasundaram And Others Vs Secretary To Government And Others
Madras High Court · (2025) 11 MAD CK 2046
Constitution Of India, 1950-Article 323(B)(3)(A)(A)Tamil Nadu Government Servants (Conditions Of Service) Act, 2016- Rule 7(1)
High Courts27 Nov 2025
Muthulakshmi Vs State
Madras High Court · (2025) 11 MAD CK 2039
Prevention Of Corruption Act, 1988-Section 7(a), 7(b)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts27 Nov 2025
A.Afzal Vs State Of Tamil Nadu And Others
Madras High Court · (2025) 11 MAD CK 2038
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 126(2), 296(b), 329(4), 351(3)
High Courts27 Nov 2025
Devendran Rajavel And Others Vs State
Madras High Court · (2025) 11 MAD CK 2037
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 121(1), 132, 269, 296(b), 329(4), 351(3)Tamil Nadu Medicare Service Persons And Medicare Service Institutions (Prevention Of Violence And Damage Or Loss To Property) Act, 2008-Section 3