High Courts21 Nov 2025
Naveenkumar @ Settu Vs State
Madras High Court · (2025) 11 MAD CK 1996
Bharatiya Nyaya Sanhita, 2023-Section 103, 269, 296(b)
COURT ARCHIVE
Madras High Court judgments, 2025
419 judgments · page 11 of 21
High Courts21 Nov 2025
Rahaman Sheriff Vs State
Madras High Court · (2025) 11 MAD CK 1995
Bharatiya Nyaya Sanhita, 2023-Section 111, 123, 269
High Courts21 Nov 2025Dismissed/ Disposed Of
Venkatesan And Others Vs Tamil Nadu State And Others
Madras High Court · (2025) 11 MAD CK 1994
Consumer Protection Act, 2019-Section 75Criminal Law Amendment Act, 1932-Section 7(1)(a)Protection Of Human Rights Act, 1993-Section 14
High Courts21 Nov 2025
Manikandan @ Naai Mani Vs State
Madras High Court · (2025) 11 MAD CK 1993
Bharatiya Nyaya Sanhita, 2023-Section 118(1), 125, 126(2), 269, 296(b), 311, 351(3)
High Courts20 Nov 2025
Karthick Vs State
Madras High Court · (2025) 11 MAD CK 2003
Explosives Substances Act, 1908-Section 3(a)Bharatiya Nyaya Sanhita, 2023-Section 109, 125, 191(2), 191(3), 269, 296(b), 351(3)
High Courts20 Nov 2025
Ravi Nair And Others Vs State
Madras High Court · (2025) 11 MAD CK 2002
Indian Penal Code, 1860-Section 420Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts20 Nov 2025
Sankaranarayanan Vs Inspector Of Police
Madras High Court · (2025) 11 MAD CK 2001
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 22(c), 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts20 Nov 2025
Umamaheswari Vs State
Madras High Court · (2025) 11 MAD CK 2000
Indian Penal Code, 1860-Section 120(B), 406, 407, 420Tamil Nadu Protection Of Interests Of Depositors (In Financial Establishments) Act, 1997-Section 5Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts20 Nov 2025
N.Gowtham And Others Vs State
Madras High Court · (2025) 11 MAD CK 1999
Bharatiya Nyaya Sanhita, 2023-Section 109(1), 126(2), 191(1), 191(2), 269, 351(2)
High Courts19 Nov 2025Dismissed
M/S.Artzsource Technology Vs M/S.Bharti Airtel Ltd.
Madras High Court · (2025) 11 MAD CK 1992
Arbitration And Conciliation Act, 1996-Section 3, 4, 5, 11, 12(5), 14, 14(2), 15, 16, 20, 21, 34, 87Code Of Civil Procedure, 1908-Section 96, Order 41
High Courts19 Nov 2025Allowed/Dismissed/ Disposed Of
Government Of Tamil Nadu And Others Vs Arumugam Pillai Seethai Ammal And Others
Madras High Court · (2025) 11 MAD CK 1991
Tamil Nadu Civil Services (Discipline And Appeal) Rules, 1955- Rule 17(b)
High Courts19 Nov 2025Dismissed
Managing Director Vs S.Satheeshkumar
Madras High Court · (2025) 11 MAD CK 1990
High Courts18 Nov 2025
A.Santhanakumar Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 1989
Bharatiya Nyaya Sanhita, 2023-Section 105, 269Indian Penal Code, 1860-Section 304
High Courts18 Nov 2025
Sundar And Others Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 1988
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B), 29(1)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts18 Nov 2025Disposed Of
P.Natarajan Vs Deputy Tahsildar And Others
Madras High Court · (2025) 11 MAD CK 1987
Tamil Nadu Patta Pass Book Act, 1983-Section 10
High Courts18 Nov 2025
Ranjith Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 1986
Bharatiya Nyaya Sanhita, 2023-Section 109, 269, 294(b)
High Courts18 Nov 2025Disposed Of
Jeyanthilal Vs Director And Others
Madras High Court · (2025) 11 MAD CK 1985
Tamil Nadu Urban Local Bodies Act, 1998-Section 128, 128(1)(b)
High Courts18 Nov 2025
Diwan Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 1984
Tamil Nadu Scheduled Commodities (RDCS) Order, 1982-Section 6(4)Essential Commodities Act, 1955-Section 7(1)(a)(ii)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts18 Nov 2025Disposed Of
N.Siraj Meeraal Vs District Collector And Others
Madras High Court · (2025) 11 MAD CK 1983
High Courts17 Nov 2025
Sivanesan @ Chikku Vs State
Madras High Court · (2025) 11 MAD CK 1982
Bharatiya Nyaya Sanhita, 2023-Section 111, 123, 269