High Courts17 Nov 2025
A.Murugesan Vs State
Madras High Court · (2025) 11 MAD CK 1981
Bharatiya Nyaya Sanhita, 2023-Section 108, 194(3), 269
COURT ARCHIVE
Madras High Court judgments, 2025
419 judgments · page 12 of 21
High Courts17 Nov 2025
Subair Vs State
Madras High Court · (2025) 11 MAD CK 1980
Explosive Substances Act, 1908-Section 5Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts17 Nov 2025
Prathap Vs State
Madras High Court · (2025) 11 MAD CK 1979
Bharatiya Nyaya Sanhita, 2023-Section 123, 269Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 77
High Courts17 Nov 2025
Rajasekaran And Others State
Madras High Court · (2025) 11 MAD CK 1978
Indian Penal Code, 1860-Section 34, 345, 397, 451Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts17 Nov 2025
Ajimal Vs State
Madras High Court · (2025) 11 MAD CK 1977
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(A), 22(c), 29(i), 37Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts17 Nov 2025Dismissed
Numaligarh Refinery Ltd And Others Vs M/s.Solar Design Pvt. Ltd And Others
Madras High Court · (2025) 11 MAD CK 1976
Tamil Nadu General Sales Tax Rules, 1959-Rule 27Arbitration And Conciliation Act, 1996-Section 7(1), 9, 30(1), 30(2), 31, 31(1), 34, 34(3), 46(1)Micro Small And Medium Enterprises Development Act, 2006-Section 18(3), 19
High Courts17 Nov 2025
Sudalai Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 1975
Code Of Criminal Procedure, 1973-Section 174Indian Penal Code, 1860-Section 306Bharatiya Nyaya Sanhita, 2023-Section 108, 194, 269
High Courts17 Nov 2025Disposed Of
Balasubramaniam Vs Thasildar And Others
Madras High Court · (2025) 11 MAD CK 1974
High Courts17 Nov 2025Disposed Of
Velankanni Vs State Of Tamil Nadu
Madras High Court · (2025) 11 MAD CK 1973
High Courts17 Nov 2025
M.Mariappan Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 1972
Bharatiya Nyaya Sanhita, 2023-Section 103, 269, 296(b)
High Courts17 Nov 2025
Suresh @ Sureshkumar Vs State Of Tamil Nadu
Madras High Court · (2025) 11 MAD CK 1971
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 118(1), 189(2), 269, 296(B), 329(4), 351(3)Tamil Nadu Public Property (Prevention Of Damage And Loss) Act, 1992-Section 3(1)
High Courts17 Nov 2025
Pradeep Vs Superintendent Of Police Trichy District And Others
Madras High Court · (2025) 11 MAD CK 1970
High Courts17 Nov 2025
Maruthuraj @ Subjail Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 1969
Bharatiya Nyaya Sanhita, 2023-Section 3(5), 61(2), 103, 109, 118(1), 190, 191(2), 191(3), 269, 296(b), 351(3)
High Courts14 Nov 2025
Catherine Inbamalar And Others Vs State Of Tamil Nadu And Others
Madras High Court · (2025) 11 MAD CK 1963
Indian Penal Code, 1860-Section 34, 109, 120(B), 420, 467, 468, 471
High Courts14 Nov 2025
Vishu Vs State Of Tamil Nadu
Madras High Court · (2025) 11 MAD CK 1962
Bharatiya Nyaya Sanhita, 2023-Section 269, 309(4), 311
High Courts14 Nov 2025
Karunya Sri Varshini S V And Others Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 1961
Bharatiya Nyaya Sanhita, 2023-Section 61(2)(b), 269, 319(1), 335, 337, 339, 340(2)Information Technology Act, 2000-Section 66(c)
High Courts14 Nov 2025
Vigneswara Bala Pandiyan Vs State Of Tamil Nadu
Madras High Court · (2025) 11 MAD CK 1960
Bharatiya Nyaya Sanhita, 2023-Section 103(1), 269
High Courts14 Nov 2025Dismissed
Madumitha Vs State Of Tamil Nadu And Others
Madras High Court · (2025) 11 MAD CK 1959
Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders And Slum- Grabbers, Act, 1982-Section 2(e), 15
High Courts14 Nov 2025
S.Mohankumar Vs State
Madras High Court · (2025) 11 MAD CK 1953
Indian Penal Code, 1860-Section 34, 409, 420
High Courts14 Nov 2025Disposed Of
Arun @ Arun Kumar Vs State
Madras High Court · (2025) 11 MAD CK 1952
Indian Penal Code, 1860-Section 34, 307, 324, 326, 341, 427, 452, 504, 506(ii)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 72(2)