High Courts12 Nov 2025
Reeta Vs State
Madras High Court · (2025) 11 MAD CK 1935
Tamil Nadu Prohibition Act, 1937-Section 4(1)(B)Indian Penal Code, 1860-Section 229A
COURT ARCHIVE
Madras High Court judgments, 2025
419 judgments · page 14 of 21
High Courts12 Nov 2025
Rathinavel Vs State Of Tamil Nadu
Madras High Court · (2025) 11 MAD CK 1927
Protection Of Children From Sexual Offences Act, 2012-Section 5(1)(J), 5(1)(J)(Ii), 6(1)Prohibition Of Child Marriage Act, 2006-Section 9Indian Penal Code, 1860-Section 363
High Courts12 Nov 2025
Annadurai Vs State of Tamil Nadu
Madras High Court · (2025) 11 MAD CK 1926
Prevention Of Corruption Act, 1988-Section 7Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts12 Nov 2025
N.Sudhakar Vs State Of Tamil Nadu
Madras High Court · (2025) 11 MAD CK 1925
Bharatiya Nyaya Sanhita, 2023-Section 269, 305(a), 331(3), 331(4)
High Courts12 Nov 2025
Ariharasudhan Vs State Of Tamil Nadu
Madras High Court · (2025) 11 MAD CK 1924
Bharatiya Nyaya Sanhita, 2023-Section 232, 269, 351(2)Tamil Nadu Prohibition Of Harassment Of Woman Act, 1998-Section 4
High Courts12 Nov 2025Dismissed
Krishnasamy (Died) And Others Vs Narayanasamy (Deceased) And Others
Madras High Court · (2025) 11 MAD CK 1923
Evidence Act, 1872-Section 69, 71
High Courts11 Nov 2025
S. Sham Sundar Vs State
Madras High Court · (2025) 11 MAD CK 1943
Bharatiya Nyaya Sanhita, 2023-Section 103(1), 118(1), 131, 269
High Courts11 Nov 2025
Palanivel Vs State
Madras High Court · (2025) 11 MAD CK 1942
Bharatiya Nyaya Sanhita, 2023-Section 68(d), 269
High Courts11 Nov 2025
Mahendran Vs State
Madras High Court · (2025) 11 MAD CK 1941
Bharatiya Nyaya Sanhita, 2023-Section 191(3), 269, 296(b), 326(g), 351(3)Arms Act, 1959-Section 25(1)(a)
High Courts11 Nov 2025Dismissed
Mohamed Yassin Arafath Vs State
Madras High Court · (2025) 11 MAD CK 1940
High Courts11 Nov 2025Dismissed
Uma Maheswari Vs Additional Chief Secretary And Others
Madras High Court · (2025) 11 MAD CK 1934
Tamil Nadu Minor Inams (Abolition And Conversion Into Ryotwari) Act, 1963-Section 8(2)(i), 21, 42, 44
High Courts11 Nov 2025
Karunamoorthi Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 1933
Indian Penal Code, 1860-Section 120B, 420, 465, 468, 471Emblems And Names (Prevention Of Improper Use) Act, 1950-Section 3, 5Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts11 Nov 2025
Sanjivee Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 1932
Bharatiya Nyaya Sanhita, 2023-Section 115(2), 118(1), 269, 296(b), 308(5), 324(2), 351(3)Arms Act, 1959-Section 25(1A)
High Courts11 Nov 2025
Yasmin Vs State Of Tamilnadu And Others
Madras High Court · (2025) 11 MAD CK 1931
High Courts11 Nov 2025
Asan Mydeen Ali Vs State Of Tamilnadu
Madras High Court · (2025) 11 MAD CK 1930
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8(c), 20(b)(ii)(B)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts10 Nov 2025
Kiruthiga Vs State
Madras High Court · (2025) 11 MAD CK 1922
Bharatiya Nyaya Sanhita, 2023-Section 3(5), 94, 194, 194(1), 239, 269, 301Juvenile Justice Act, 2015-Section 80, 81
High Courts10 Nov 2025
Perumal Vs State
Madras High Court · (2025) 11 MAD CK 1921
Bharatiya Nyaya Sanhita, 2023-Section 103(1), 118(1), 269
High Courts10 Nov 2025
Abdullahn Vs State
Madras High Court · (2025) 11 MAD CK 1920
Bharatiya Nyaya Sanhita, 2023-Section 109, 115(2), 118(1), 191(2), 191(3), 269, 296(b), 351(3)
High Courts10 Nov 2025
Bharathi Raja Vs State
Madras High Court · (2025) 11 MAD CK 1919
Bharatiya Nyaya Sanhita, 2023-Section 63, 64(2)(f), 64(2)(k), 269Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183